High Courts26 Aug 2008
K. Krishna Murthy and Another Vs National Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (2008) 6 ALD 382 : (2009) 1 SLR 222
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 2, 25(6)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 18 of 46
High Courts26 Aug 2008
Superintendent of Central Excise and Customs, Kurnool Range-I Vs Sri Vishnupriya Industries Ltd. (in Liqn.) and Others
Andhra Pradesh High Court · AIR 2009 AP 32 : (2008) 6 ALD 209 : (2009) 6 ALT 97 : (2009) 147 CompCas 172 : (2009) 3 CompLJ 172 : (2010) 97 SCL 27
Companies Act, 1956 — Section 391, 428, 446, 449, 455Customs Act, 1962 — Section 142, 28B, 59, 61, 64Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 11AAAA, 13(2)
High Courts26 Aug 2008Dismissed
Badiga Sri Lakshminarayana Vs The Govt. of Andhra Pradesh, Excise Department and Others
Andhra Pradesh High Court · (2009) 1 ALD 247 : (2009) 1 ALT 228 : (2009) 1 ALT 226
High Courts26 Aug 2008
Syed Ghouse @ Babu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 563 : (2008) 3 ALT(Cri) 155 : (2009) CriLJ 311
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 428Penal Code, 1860 (IPC) — Section 375, 376, 376(2), 511, 57
High Courts25 Aug 2008Allowed
P.V. Kameswari Vs Depot Manager, APSRTC, Gokavaram Depot
Andhra Pradesh High Court · (2008) 6 ALD 48 : (2009) 1 ALT 52 : (2008) 119 FLR 814
High Courts25 Aug 2008Dismissed
Zahruddin Ahmed and Others Vs Land Acquisition Officer and Revenue Divisional Officer
Andhra Pradesh High Court · (2008) 6 ALD 496 : (2008) 6 ALT 354
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 28A, 28A(1)
High Courts25 Aug 2008Allowed
G. Venkoba Vs APSRTC and Another
Andhra Pradesh High Court · (2008) 5 ALD 698
High Courts22 Aug 2008Dismissed
New India Assurance Co. Ltd. and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2009) 1 ALT 87
Evidence Act, 1872 — Section 23Insurance Act, 1938 — Section 64UM, 64UM(2)Limitation Act, 1963 — Article 112
High Courts22 Aug 2008Dismissed
H. Rama Murthy Vs K.R.D. Technologies Limited and Another
Andhra Pradesh High Court · (2009) 1 ALD 39 : (2009) 1 ALT 658
Industrial Disputes Act, 1947 — Section 2, 2A(2), 33C(2)
High Courts22 Aug 2008Dismissed
Challa Maheshwara Rao and Another Vs Vadagam Venkata Subba Rao and Another
Andhra Pradesh High Court · (2008) 5 ALD 814 : (2008) 6 ALT 446
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3), 12, 12(1)
High Courts22 Aug 2008Dismissed
Elluru Chandra Obul Reddy Vs Joint Collector and Others
Andhra Pradesh High Court · (2008) 6 ALD 411 : (2008) 6 ALT 538 : (2009) CriLJ 427
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165(1)Essential Commodities Act, 1955 — Section 2, 3, 3(1), 5, 6APenal Code, 1860 (IPC) — Section 406
High Courts22 Aug 2008Dismissed
Gurram Somamma and Another Vs Nalamasa Yashoda and Others
Andhra Pradesh High Court · AIR 2008 AP 286 : (2008) 5 ALD 825
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(5), 151, 75
High Courts22 Aug 2008Dismissed
Mohd. Abdul Wahab Vs State Bank of Hyderabad Main Branch
Andhra Pradesh High Court · (2008) 6 ALD 230 : (2009) 1 ALT 152
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 9 Rule 11, Order 9 Rule 2, Order 9 Rule 4Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 35
High Courts22 Aug 2008Allowed
T. Padma, Formerly District Judge (Fast Track Court) Vs State of A.P. and Another
Andhra Pradesh High Court · (2008) 6 ALT 241
Ad hoc Appointments Rules, 2001 — Rule 2(4), 8, 9All India Institute of Medical Sciences Rules, 1958 — Regulation 30(2), 30(3), 35, 7(4)Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 11, 20, 20(1), 9
High Courts22 Aug 2008Allowed
United India Insurance Co. Ltd. Vs V. Madhukar Rao
Andhra Pradesh High Court · (2008) ACJ 232
Motor Vehicles Act, 1988 — Section 147
High Courts22 Aug 2008Dismissed
Khaja Syed Rafiuddin Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 176 : (2009) 1 ALT 215
Andhra Pradesh Revised Pension Rules, 1980 — Rule 52, 52(1), 9, 9(4)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts21 Aug 2008Allowed
SOL Pharmaceuticals Ltd. Vs Labour Court II and Others
Andhra Pradesh High Court · (2008) 6 ALD 101 : (2008) 119 FLR 765
Industrial Disputes Act, 1947 — Section 11B, 33C(2)
High Courts20 Aug 2008Dismissed
D. Muni Raju Vs Commissioner of Social Welfare Department, Govt. of A.P. and Others
Andhra Pradesh High Court · (2008) 6 ALD 19 : (2009) 1 ALT 205
High Courts20 Aug 2008Allowed
R.V. Krishna Rao and Another Vs Attili Hymavathi
Andhra Pradesh High Court · (2009) 2 ALT 304 : (2009) 2 CivCC 689
Charitable and Religious Trusts Act, 1920 — Section 5(3)Court Fees Act, 1870 — Section 6Transfer of Property Act, 1882 — Section 52
High Courts18 Aug 2008Allowed
K.S.C. Bose Vs APSRTC and Others
Andhra Pradesh High Court · (2008) 6 ALD 492 : (2009) 120 FLR 420 : (2009) 2 SLR 553
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28