High Courts30 Sept 2008
Sireesha Geo Granites Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 357
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 12(1), 12(5), 35A, 35A(5)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 11 of 46
High Courts30 Sept 2008Dismissed
Parke-Davis Employees Union and Others Vs A.P. Industries Infrastructure Corporation Limited and Others
Andhra Pradesh High Court · (2009) 1 ALD 392 : (2009) 2 ALT 290
Special Economic Zones Act, 2005 — Section 3(10), 3(2), 3(3), 3(4), 3(8)
High Courts30 Sept 2008
G.B.V. Gopal Rao Vs The APSRTC and The Labour Court
Andhra Pradesh High Court · (2008) 09 AP CK 0066
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts30 Sept 2008Allowed
M/s. Hotel Leela Venture Limited Vs Smt. Yaseen Begum and Others
Andhra Pradesh High Court · (2009) 1 CivCC 707
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 2, Order 39 Rule 4
High Courts30 Sept 2008
Mrs. Tahera Yousuf Kadri and Dr. (Mrs.) Qudsia Sajjad Vs The Govt. of A.P., Revenue, Urban Land Ceiling Department and Others
Andhra Pradesh High Court · (2009) 2 ALD 775 : (2009) 1 ALT 708
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 11, 14, 14(1), 14(6)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 12, 12(1), 12(2), 16(9), 7(1)Constitution of India, 1950 — Article 136, 14, 142, 226, 300A
High Courts30 Sept 2008Dismissed
Padaga Ambha Bayamma and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALT 193 : (2008) 4 APLJ 93
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008Dismissed
G. Krishna and Another Vs S. Narender Reddy and Another
Andhra Pradesh High Court · (2009) 2 ALD 520 : (2009) 3 ALT 672
Motor Vehicles Act, 1988 — Section 2(28), 3, 4, 4(1), 5
High Courts30 Sept 2008Dismissed
Pandaga Ambha Bayamma Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 352
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008Dismissed
Prudential Co-operative Bank Shareholders and Depositors Welfare Association Vs Deposit Insurance and Credit Guarantee Corporation and Another
Andhra Pradesh High Court · (2009) 1 ALD 166 : (2009) 1 ALT 634 : (2009) 147 CompCas 193
Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13, 13(1), 16, 17, 18Deposit Insurance and Credit Guarantee Corporation General Regulations, 1961 — Regulation 22
High Courts30 Sept 2008Allowed
P. Lingamma and Another Vs Dr. P. Venugopal
Andhra Pradesh High Court · (2008) 6 ALD 663 : (2009) 1 ALT 457
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts30 Sept 2008Dismissed
Syed Azam (died) per LRs and Others Vs Syed Mohaboob Hussain (died) per L.Rs. and Others
Andhra Pradesh High Court · (2009) 1 ALD 754 : (2009) 2 ALT 663
Limitation Act, 1963 — Article 5, 3
High Courts30 Sept 2008Allowed
Vaseem Akram Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 807
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 28(3), 35A
High Courts30 Sept 2008
Mohd. Farooq Ali Vs Akhteri Begum
Andhra Pradesh High Court · (2009) 1 ALD 139 : (2009) 1 ALT 583
Transfer of Property Act, 1882 — Section 108
High Courts29 Sept 2008Allowed
S. Ramu, Ex-Secretary, Golugonda Mandal Teachers Co-op. Credit Society Ltd. Vs Joint Registrar/District Co-op. Officer and Others
Andhra Pradesh High Court · (2009) 1 ALD 51 : (2009) 1 ALT 641
High Courts29 Sept 2008Allowed
T. Bhajrang Vs The Government of A.P. and The Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (2009) 1 ALD 239 : (2009) 2 ALT 529
Andhra Pradesh Housing Board Act, 1956 — Section 22, 79
High Courts26 Sept 2008
S. Pentaiah Vs Mrs. Khatija Bee and Others
Andhra Pradesh High Court · (2008) 6 ALD 702 : (2008) 6 ALT 645
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(2)(1), 14, 19, 22
High Courts26 Sept 2008
Pavan Talkies Vs Sri Rajesh Kumar, IPS, Superintendent of Police and Others
Andhra Pradesh High Court · (2008) 6 ALD 460 : (2008) 6 ALT 279
Cinematograph Act, 1952 — Section 7Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2
High Courts26 Sept 2008Dismissed
The Public Prosecutor, High Court of A.P. Vs N. Chinna Seshi Reddy and N. Chinna Nagi Reddy
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 848
Criminal Procedure Code, 1973 (CrPC) — Section 357, 385, 386Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts26 Sept 2008Dismissed
Power Grid Corporation of India Ltd. and Others Vs Nadipalloi Varakrupa Prasad Rao and Others
Andhra Pradesh High Court · (2009) 1 ALD 629 : (2009) 2 ALT 135
Civil Procedure Code, 1908 (CPC) — Section 34Electricity (Supply) Act, 1948 — Section 42Telegraph Act, 1885 — Section 10, 16
High Courts26 Sept 2008Allowed
Banda Mahender Goud Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 827
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3)Evidence Act, 1872 — Section 114, 35