High Courts16 Oct 2008Allowed
K. Sudha Rani Vs G.F.K. Saradamma
Andhra Pradesh High Court · (2009) 2 ALD 677 : (2009) 15 ALT 515
Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 54, 27, 3(1)Transfer of Property Act, 1882 — Section 53(A)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 10 of 46
High Courts15 Oct 2008Dismissed
The District Collector (Pt. Wing) and Others Vs A. Saidulu
Andhra Pradesh High Court · (2009) 1 ALT 147
Constitution of India, 1950 — Article 226
High Courts15 Oct 2008Allowed
Malladi Laxminarayana Vs The District Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 30(1) : (2009) 1 ALT 618
Land Acquisition Act, 1894 — Section 11, 11A, 4(1), 5A, 6
High Courts15 Oct 2008Dismissed
Mandala Penchalaiah and Others Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2009) 1 ALD 218 : (2009) 1 ALT 664
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 83, 85Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts15 Oct 2008Allowed
Gandepalli Nuka Raju and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 1 ALD 19 : (2009) 2 ALT 554
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 3Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts14 Oct 2008Allowed
Daggumalli Ravichandra and Others Vs District Co-operative Officer and Others
Andhra Pradesh High Court · (2009) 2 ALD 118 : (2009) 5 ALT 145
High Courts14 Oct 2008Dismissed
A.P.S.R.T.C. Vs Chigurupalli Krishna and Another
Andhra Pradesh High Court · (2009) 4 ALD 704 : (2009) 5 ALT 253
Evidence Act, 1872 — Section 45, 59, 60Motor Vehicles Act, 1988 — Section 173
High Courts14 Oct 2008Dismissed
Relangi Veera Venkata Satyanarayana Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2008) 10 AP CK 0035
High Courts14 Oct 2008Allowed
K. Suri Babu and Another Vs Nuclear Fuel Complex and Others
Andhra Pradesh High Court · (2009) 1 ALD 485 : (2008) 6 ALT 390 : (2009) 120 FLR 258 : (2009) 3 LLJ 477
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 20Contract Act, 1872 — Section 23
High Courts14 Oct 2008Dismissed
G. Nagabhushanam Vs T. Eswaramma
Andhra Pradesh High Court · (2009) 2 ALD 238 : (2009) 3 ALT 651 : (2009) 3 CivCC 48
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts14 Oct 2008Dismissed
T. Tulasamma @ Padma Rao Vs The Chief Secretary, Government of Andhra Pradesh, The Collector and District Magistrate and The Superintendent, Central Jail
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 280 : (2009) 1 ALT 553
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3, 3(1), 3(2)
High Courts14 Oct 2008Dismissed
State of Andhra Pradesh Vs T.V. Krishna Reddy (died) Per LRs. T. Jayalakshmi and Others
Andhra Pradesh High Court · (2009) 1 ALD 660 : (2009) 2 ALT 575 : (2008) 4 APLJ 66
Civil Procedure Code, 1908 (CPC) — Section 20, 80, 80(1), 80(2)Contract Act, 1872 — Section 4, 6
High Courts13 Oct 2008Dismissed
S.K. Agarwal and Others Vs A.P. Housing Board and Another
Andhra Pradesh High Court · (2008) 6 ALT 767
Transfer of Property Act, 1882 — Section 55
High Courts13 Oct 2008
B. Ramasubba Reddy and Another Vs Y. Ramakrishna Reddy and Another
Andhra Pradesh High Court · (2009) 1 ALD 279 : (2009) 1 ALT 422
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14
High Courts13 Oct 2008Allowed
Gubbala Chinna Ganga Rao and Gubbala Narayana Rao Vs Land Acquisition Officer and Rural Development Officer and Others
Andhra Pradesh High Court · (2009) 1 ALD 438 : (2009) 2 ALT 693 : (2008) 4 APLJ 88
Andhra Pradesh Housing Board Act, 1956 — Section 38Land Acquisition Act, 1894 — Section 10, 11(1), 11(2), 18, 4(1)
High Courts08 Oct 2008Dismissed
Jayavarapu Ramesh Babu and Jayavarapu Prasada Rao Vs Jayavarapu Laxminaraya, The United India Insurance Co., Ltd. and The New India Assurance Co., Ltd.
Andhra Pradesh High Court · (2009) 3 ALT 180
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1), 163A, 2(17), 2(24)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts06 Oct 2008
Prime Mineral Exports Pvt. Ltd. Vs C.C. and C.E.
Andhra Pradesh High Court · (2010) 20 STR 541
Customs Act, 1962 — Section 128, 128A, 128A(1)
High Courts30 Sept 2008Dismissed
The Mandal Revenue Officer Vs Kanchubriki Parvathamma, Kanchubriki Rama Rao, Kanchubriki Sanyasi and Commissioner of Appeals The Joint Collector and Settlement Officer and The Mandal Revenue Officer (Rural) Vs Kanchubriki Pedamuthyalu and Kanchubriki Parvathamma
Andhra Pradesh High Court · (2008) 6 ALD 788 : (2009) 1 ALT 445
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 22, 22(2), 5(2), 67
High Courts30 Sept 2008Dismissed
Sri Varaha Laxmi Narasimha Swamyvari Devasthanam Vs S.V. Narasimham and Others The Mandal Revenue Officer Vs S.V. Narasimham and Others
Andhra Pradesh High Court · (2009) 1 ALD 357 : (2009) 2 ALT 230 : (2008) 4 APLJ 123
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 2(A), 3, 3(1), 3(3), 3(4)Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Rules, 1957 — Rule 3(2), 3(3), 3(4), 3(5), 3(6)
High Courts30 Sept 2008
Sireesa Geo Granites Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALT 136
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 12(1), 12(5), 35A