High Courts24 Oct 2008Allowed
T. Satyanarayana Vs Joint Registrar/District Cooperative Officer and Others
Andhra Pradesh High Court · (2009) 2 ALD 189 : (2009) 4 ALT 724
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 9 of 46
High Courts24 Oct 2008
TVS Electronics Limited and Another Vs Union of India (UOI), Civil Supplies and Others
Andhra Pradesh High Court · (2009) 1 ALT 243 : (2009) CriLJ 1470
Central Excises and Salt Act, 1944 — Section 4(2), 4A, 4A(1)General Clauses Act, 1897 — Section 13(2)Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 18, 19, 2, 2(1), 20
High Courts24 Oct 2008Dismissed
Koganti Sujani Vs Vissamsetti Sankar Babu and Others
Andhra Pradesh High Court · (2009) 2 ALD 141 : (2009) 1 ALT 219 : (2008) 4 APLJ 100
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(2), 11(3), 11(I)(a), 17(1), 24Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 21
High Courts23 Oct 2008Dismissed
P. Peter Vs Church of South India Trust Association, Medak Diocese and Moderator CSI, Chairman, Board of Managment, St. John''s Church High School
Andhra Pradesh High Court · (2009) 2 ALD 281
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts23 Oct 2008Allowed
M. Ramesh and Doddareddy Sankar Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2008) 10 AP CK 0008
Penal Code, 1860 (IPC) — Section 107, 306, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts22 Oct 2008Allowed
G.S. Brahmaji Rao Vs Deputy Chief Electrical Engineer, Workshop, Lalguda, S.C. Railway and Others
Andhra Pradesh High Court · (2008) 5 ALT 298
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 20(1), 21Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 7
High Courts22 Oct 2008Allowed
Durbha Radhakrishna Vs Bank of Baroda and Others
Andhra Pradesh High Court · (2009) 1 ALD 514
High Courts22 Oct 2008Dismissed
Mohammed Rasheed and Others Vs Mrs. Fouzia Hussain Ismail Saifuddin and Others
Andhra Pradesh High Court · (2009) 3 ALD 731
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 12 Rule 6, Order 47 Rule 1, 151
High Courts21 Oct 2008Dismissed
Nune Koteswara Rao Vs The State of A.P.
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 677
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304(1), 324
High Courts21 Oct 2008Dismissed
Giriraj Singh Vaghela and Others Vs State of A.P.
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 131 : (2009) 1 ALT(Cri) 48 : (2009) CriLJ 1257
Evidence Act, 1872 — Section 114, 114A, 27Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 302, 320, 397, 404
High Courts21 Oct 2008Dismissed
T. Saritha Reddy and Another Vs T. Obireddy
Andhra Pradesh High Court · (2009) 1 ALD 96 : (2009) 1 ALT 481
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts20 Oct 2008
Kokkula Suresh Vs The State of Andhra Pradesh and Gaddam Gangaram
Andhra Pradesh High Court · AIR 2009 AP 52 : (2009) 1 ALD 17(1) : (2009) 1 ALT 607 : (2009) 3 CivCC 716 : (2009) 5 RCR(Criminal) 922
Hindu Marriage Act, 1955 — Section 11, 12, 18, 5Hindu Minority and Guardianship Act, 1956 — Section 4, 6
High Courts20 Oct 2008Dismissed
Y. Sathi Reddy Vs K. Venkata Narasimha Reddy, Chillera Swamy and The District Election Authority
Andhra Pradesh High Court · (2009) 2 ALD 109
Andhra Pradesh Panchayat Raj Act, 1994 — Section 268(1), 273Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226
High Courts20 Oct 2008Dismissed
Government of Andhra Pradesh and Others Vs M. Balaswamy and Another
Andhra Pradesh High Court · (2009) 2 ALD 400 : (2009) 1 ALT 513
High Courts20 Oct 2008Allowed
Visakhapatnam Port Trust and The Chief Engineer (Peersonnel Dept.), Visakhapatnam Port Trust Vs Sanapala Govindu and Others
Andhra Pradesh High Court · (2009) 2 ALD 329 : (2009) 1 ALT 558
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Oct 2008Dismissed
Podugu Appa Rao (died) and Others Vs Grandhi Sathiraju (died) and Others
Andhra Pradesh High Court · (2009) 1 ALD 196 : (2009) 2 ALT 15
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22, 8
High Courts17 Oct 2008Dismissed
Kolli Satyanarayana Vs Valluripalli Kesava Rao Chowdary and Others
Andhra Pradesh High Court · (2009) 2 ALD 165 : (2009) 1 ALD(Cri) 538 : (2009) 3 ALT 610 : (2008) 4 APLJ 6
Contract Act, 1872 — Section 55, 70(4)Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts17 Oct 2008Allowed
Golla Jayamma and Others Vs District Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 570 : (2009) 2 ALT 344
Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 22, 233Constitution of India, 1950 — Article 243OEvidence Act, 1872 — Section 101, 102, 103
High Courts17 Oct 2008Allowed
State Government Gazetted Officers Co-operative House Building Society Vs Deputy Registrar of Co-op. Societies and Another
Andhra Pradesh High Court · AIR 2009 AP 53 : (2009) 1 ALD 253 : (2009) 5 ALT 130
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Oct 2008
Smt. N. Chandra Shobha Vs N. Vimala Prasad
Andhra Pradesh High Court · (2009) 2 ALD 575 : (2009) 3 ALT 47
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1), 25, 9