High Courts22 Sept 2008Allowed
V. Bujjamma Vs District Collector and Another
Andhra Pradesh High Court · (2008) 6 ALD 757
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 13 of 46
High Courts19 Sept 2008Dismissed
Ch. Narasimhulu Vs United India Insurance Co. and Another
Andhra Pradesh High Court · (2008) 6 ALD 350 : (2008) 6 ALT 643
Consumer Protection Act, 1986 — Section 12Insurance Act, 1938 — Section 45, 46
High Courts19 Sept 2008Allowed
T.K. Prabhakar Vs The A.P.S.R.T.C.
Andhra Pradesh High Court · (2008) 6 ALD 763
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 7Criminal Procedure Code, 1973 (CrPC) — Section 251Penal Code, 1860 (IPC) — Section 290, 323
High Courts19 Sept 2008Dismissed
Government of A.P. Vs T.V. Rama Rao
Andhra Pradesh High Court · (2009) 1 ALD 147 : (2009) 1 ALT 137
High Courts19 Sept 2008Allowed
The Nizam''s Institute of Medical Sciences Vs T. Rajendra
Andhra Pradesh High Court · (2009) 1 ALD 551 : (2008) 6 ALT 368
Arbitration and Conciliation Act, 1996 — Section 37, 39, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 226
High Courts19 Sept 2008
Hemant Jalan and Another Vs Om Prakash Jalan and Others
Andhra Pradesh High Court · (2009) 4 ALD 41 : (2010) 1 ALT 297
Arbitration Act, 1940 — Section 30, 39Arbitration and Conciliation Act, 1996 — Section 13, 16, 33, 33(3), 34Arbitration Rules, 1940 — Rule 7
High Courts19 Sept 2008Dismissed
Yelamarthi Jaya Lakshmi (died) per L.R. Vs Devilal Janwar and Others
Andhra Pradesh High Court · (2009) 2 ALD 56 : (2009) 3 ALT 372
Evidence Act, 1872 — Section 114, 91, 92Limitation Act, 1963 — Article 57Registration Act, 1908 — Section 17
High Courts19 Sept 2008Allowed
Kotlamarri Narayana Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (2010) 2 ALD 701 : (2009) 4 ALT 125 : (2009) 3 CivCC 384
High Courts18 Sept 2008Dismissed
Darsi Sudhakar Rao Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2008) 6 ALD 253 : (2008) 6 ALT 424
Hyderabad Municipal Corporation Act, 1955 — Section 388, 428, 433, 437, 440
High Courts18 Sept 2008Dismissed
J. Somanna Vs Registrar, Osmania University and Another
Andhra Pradesh High Court · (2009) 3 ALD 460 : (2008) 6 ALT 422
High Courts18 Sept 2008Allowed
M.V. Krishna Vs Gosula Sudha Madhuri and Others
Andhra Pradesh High Court · (2009) 1 ALD 258 : (2009) 2 ALT 215
High Courts18 Sept 2008Allowed
Smt. Budda Adeyyamma Vs Kandregula Simhachalam and Others
Andhra Pradesh High Court · (2009) 1 ALD 285 : (2009) 2 ALT 196 : (2009) 2 CivCC 309
Contract Act, 1872 — Section 40Specific Relief Act, 1877 — Section 23Specific Relief Act, 1963 — Section 15, 16, 20
High Courts18 Sept 2008Allowed
Premodaya rep. by its Managing Partner Vs Bharat Petroleum Corporation Limited
Andhra Pradesh High Court · (2008) 6 ALD 670 : (2008) 6 ALT 550
High Courts17 Sept 2008Dismissed
Sri A.K. Mishra and Others Vs The Union of India (UOI), Ministry of Defence, The Senior Administrative Officer Manager Personnel, Personnel Department, Naval Dock Yard, The Admiral Superintendent, Naval Dockyard, Naval Base and The Flag Officer Commanding in Chief, Eastern Naval Command, Naval Base
Andhra Pradesh High Court · (2009) 3 ALD 2 : (2009) 5 ALT 794 : (2009) 1 ALT 81
Constitution of India, 1950 — Article 14, 16
High Courts17 Sept 2008Allowed
Kovilapu Suryanarayana Vs Jogi Thavitamma and Others
Andhra Pradesh High Court · (2009) 2 ALD 371 : (2009) 2 ALT 644
Evidence Act, 1872 — Section 45, 47
High Courts17 Sept 2008
Tatikonda Ramulu and Another Vs Land Acquisition Officer and Special Deputy Collector, Land Acquisition Unit and Others
Andhra Pradesh High Court · (2008) 6 ALD 242
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts16 Sept 2008Allowed
A. Laxmipathi Rao and S. Satyanarayana Vs Andhra Pradesh State Financial Corporation Ltd. and The Special Dy. Tahsildar, A.P. State Financial Corp. Ltd., Ranga Reddy West Branch
Andhra Pradesh High Court · AIR 2009 AP 7 : (2008) 6 ALD 329 : (2008) 6 ALT 205
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52A, 52A(1)Limitation Act, 1963 — Section 18State Financial Corporations Act, 1951 — Section 29, 31, 32, 32(7), 32(9)
High Courts16 Sept 2008Dismissed
V. Amos alias Ramulu and Others Vs P. Johnson and Another
Andhra Pradesh High Court · (2008) 6 ALD 657
Andhra Pradesh Agency Rules, 1924 — Rule 3, 4Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 2, 23, 24Andhra Pradesh Civil Courts Act, 1972 — Section 1(2), 1(3), 10, 13, 44
High Courts16 Sept 2008
Nallamala Padmaja Vs Nallamala Ramesh
Andhra Pradesh High Court · (2008) 6 ALD 726 : (2008) 6 ALT 720
Civil Procedure Code, 1908 (CPC) — Section 151Guardians and Wards Act, 1890 — Section 12(1), 19, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 2, 4, 6, 8
High Courts16 Sept 2008Allowed
Sri Thripuravaram Krishna Reddy Vs The Joint Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 248
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(3), 5(5), 8(2), 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 21, 21(1), 21(2)