Andhra Pradesh High Court Judgments 2008 — Page 15

High Courts11 Sept 2008Allowed

Smt. Ratnabai and Another Vs Smt. Raju Bai and Others

Andhra Pradesh High Court · (2009) 3 ALT 134

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 4ACommons Registration Act, 1965 — Section 22(1), 53AHindu Adoptions and Maintenance Act, 1956 — Section 4

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High Courts10 Sept 2008

Moinunnisa Begum Vs Special Deputy Collector (LA) for International Airport at Shamsabad and Others

Andhra Pradesh High Court · (2009) 1 ALD 251

Andhra Pradesh (Telangana Area) Court of Wards Act, 1350 — Section 13Land Acquisition Act, 1894 — Section 18, 30, 4(1), 6

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High Courts10 Sept 2008Dismissed

Union of India (UOI) and Another Vs V. Sambasiva Rao and Others

Andhra Pradesh High Court · (2009) 1 ALD 171 : (2009) 1 ALT 196

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High Courts10 Sept 2008

Rayalaseema Jute Mills Vs The State of A.P. and The Secretary, Agricultural Market Committee

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 547 : (2009) 1 ALT(Cri) 307

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1), 17(C), 17(C)(1), 23(5), 7Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 70, 70(1), 70(2)

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High Courts09 Sept 2008Allowed

Konda Subbaiah Vs Yedoti Kamalakshaiah

Andhra Pradesh High Court · (2008) 6 ALD 290 : (2009) 3 ALT 465

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37

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High Courts09 Sept 2008

Golla Naarasappa @ Bhutappa Vs The Joint Collector and Others

Andhra Pradesh High Court · (2008) 6 ALD 194

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(3), 3(1), 3(5)

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High Courts09 Sept 2008Allowed

Y. Gopalakrishna Vs Balneedi Anjaneyulu and Others

Andhra Pradesh High Court · (2008) 6 ALD 132 : (2008) 6 ALT 464

Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 12, 34, 34(7), 35, 35(5)Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 — Rule 60Andhra Pradesh Panchayat Raj Act, 1994 — Section 252

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High Courts09 Sept 2008Dismissed

Nunna Venkataramana and Another Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 1 ALT 524 : (2008) 4 APLJ 46

Land Acquisition Act, 1894 — Section 10, 11, 12(2), 4(1), 5A

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High Courts09 Sept 2008Allowed

Jupudi Parthasarathy Vs Kondapalli Rajeswari and Others

Andhra Pradesh High Court · (2008) 6 ALD 398 : (2008) 6 ALT 210

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4, 5, 6

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High Courts09 Sept 2008Dismissed

Boda Madhava Reddy Vs State Election Commission and Others

Andhra Pradesh High Court · (2009) 1 ALD 93 : (2009) 1 ALT 650

Andhra Pradesh Panchayat Raj Act, 1994 — Section 19, 230B

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High Courts08 Sept 2008Allowed

V.V.V.R.K. Yachendra Vs Special Commissioner and Director of Settlements, Govt. of A.P. and Another

Andhra Pradesh High Court · (2008) 6 ALD 165

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) (Amendment) Act, 1971 — Section 2, 4, 6, 9Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 39, 39(1), 44(1), 50, 50(7)Interest Act, 1839 — Section 1

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High Courts08 Sept 2008Dismissed

Director of Settlements and Others Vs Lingareddy Ramakrishna Reddy and Others

Andhra Pradesh High Court · (2008) 6 ALD 566 : (2008) 6 ALT 164

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 2(1)

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High Courts08 Sept 2008Dismissed

Somaraju Chinnammi Vs Samanthu Sivaji Ganesh and Another

Andhra Pradesh High Court · AIR 2009 AP 12 : (2008) 6 ALD 485 : (2008) 6 ALT 215 : (2009) 3 CivCC 395

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(4)

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High Courts08 Sept 2008Dismissed

Lanka Venkatapathi Rao Vs Smt. Lanka Vijayasree

Andhra Pradesh High Court · (2009) 1 ALD 737 : (2008) 6 ALT 218 : (2009) 2 DMC 429

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 26

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High Courts06 Sept 2008Dismissed

D. Uma Maheswar Rao Vs Deputy Registrar of Cooperative Societies/Divisional Cooperative Officer, Charminar Division and Others

Andhra Pradesh High Court · (2008) 6 ALD 323 : (2008) 6 ALT 27

Andhra Pradesh Co-operative Societies Act, 1964 — Section 51, 60(2), 76, 76(6)Andhra Pradesh Cooperative Tribunal (Procedure) Rules, 1994 — Rule 11, 12

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High Courts06 Sept 2008Allowed

B. Sameerun and Others Vs Kotla Hiral Basha

Andhra Pradesh High Court · (2008) 6 ALD 171 : (2008) 6 ALT 718

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts06 Sept 2008Dismissed

Ajra Azmath and Others Vs Kurra Prameela

Andhra Pradesh High Court · (2009) 1 ALD 742 : (2009) 1 ALT 295

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1A, Order 41 Rule 27, Order 41 Rule 28, 151

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High Courts06 Sept 2008Dismissed

Donthireddy Sambi Reddy Vs Commissioner, Endowments Department and Others

Andhra Pradesh High Court · (2008) 6 ALD 121

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 70Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 7

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High Courts05 Sept 2008

Shaik Khader Mohiddin Vs G. Veeranna and Others

Andhra Pradesh High Court · (2008) 6 ALD 150 : (2008) 6 ALT 460

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High Courts05 Sept 2008

Chaganla Mahendranath and Others Vs Commissioner and Special Officer Town Planning Greater Hyderabad Municipal Corporation and Others

Andhra Pradesh High Court · (2008) 5 ALD 724

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Andhra Pradesh High Court judgments, 2008