High Courts11 Feb 2004Dismissed
A. Govindraj Goud Vs Vikranthi and Co.
Andhra Pradesh High Court · AIR 2004 AP 395 : (2004) 3 ALD 95
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 58 of 64
High Courts10 Feb 2004Dismissed
Mohd. Nizamuddin Vs Bhagwandas Asawa (died) by LRs.
Andhra Pradesh High Court · (2004) 2 ALD 518 : (2004) 2 ALT 443
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
High Courts10 Feb 2004Allowed
P. Srinivasulu Vs The State of A.P.
Andhra Pradesh High Court · (2004) CriLJ 2718 : (2004) 2 DMC 64
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Criminal Rules of Practice and Circular Orders, 1990 — Rule 33, 33(4)
High Courts10 Feb 2004Dismissed
Madrasa Ahle Sunnath Bahrul Uloon Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 2 ALD 365 : (2004) 2 ALT 647
Waqf Act, 1995 — Section 3, 32, 32(2)
High Courts10 Feb 2004
Eguvakammakandriga Gram Panchayat Vs District Collector and Others
Andhra Pradesh High Court · (2004) 2 ALD 299 : (2004) 2 ALT 317
Andhra Pradesh Panchayat Raj Act, 1994 — Section 246(1), 246(2), 246(3)
High Courts10 Feb 2004Dismissed
Navatha Mahila Mandali (DWCRA Group) Vs Government of A.P. and Others
Andhra Pradesh High Court · (2004) 2 ALD 805 : (2004) 3 BC 249
Constitution of India, 1950 — Article 226
High Courts10 Feb 2004
Municipal Corporation of Hyderabad and Others Vs Gopi Bai and Others
Andhra Pradesh High Court · (2004) 2 ALD 445 : (2004) 2 ALT 773 : (2004) 2 APLJ 154
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 31, 38Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 31
High Courts10 Feb 2004Allowed
Gundamaraju Sravan Kumar Vs Yedudodla Narsi Reddy
Andhra Pradesh High Court · (2004) 2 ALD 363 : (2004) 2 ALT 365 : (2004) 2 APLJ 89 : (2004) 2 BC 564
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts10 Feb 2004
M. Sudhakar Reddy and Another Vs A.P. Housing Board and Others
Andhra Pradesh High Court · (2004) 3 ALD 548
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10, Order 41 Rule 20
High Courts09 Feb 2004
K.P. Luther Babu Vs J. Vijayarathnam and Another
Andhra Pradesh High Court · (2004) 3 ALD 509 : (2004) 2 ALT 810
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Societies Registration Act, 1860 — Section 6
High Courts09 Feb 2004Dismissed
Mir Sardar Ali and Others Vs Mandal Revenue Officer, Kesera Mandal and Others
Andhra Pradesh High Court · (2004) 2 ALD 526 : (2004) 4 ALT 443
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 40Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6, 6(1)
High Courts09 Feb 2004Allowed
Special Deputy Collector, Land Acquisition, Srisailam Project Vs P. Ch. Hussainaiah
Andhra Pradesh High Court · (2004) 3 ALD 101 : (2004) 2 ALT 699
Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1984 — Section 23(1A), 30(1)
High Courts09 Feb 2004Allowed
P. Satyakala and Another Vs P. Chandrakala and Another
Andhra Pradesh High Court · (2004) 4 ALD 80 : (2004) 2 ALT 407
Easements Act, 1882 — Section 13
High Courts06 Feb 2004Allowed
APSEB Employees Union Vs APSEB and Another
Andhra Pradesh High Court · (2004) 2 ALD 435 : (2004) 3 ALT 94 : (2004) 101 FLR 347 : (2004) 2 LLJ 439
Electricity (Supply) Act, 1948 — Section 49(1)Industrial Disputes Act, 1947 — Section 19(2), 19(6)
High Courts06 Feb 2004
Bharat Overseas Bank Ltd. Vs Saritha Synthetic and Industries Ltd.
Andhra Pradesh High Court · (2004) 4 ALD 205 : (2004) 3 ALT 85 : (2004) 4 BC 282 : (2004) 120 CompCas 419 : (2004) 4 CompLJ 401 : (2005) 60 SCL 424
Companies Act, 1956 — Section 433Contract Act, 1872 — Section 176Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts06 Feb 2004Allowed
C. Girija Devi Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (2004) 2 ALD 401 : (2004) 2 ALT 452
Constitution of India, 1950 — Article 300A
High Courts06 Feb 2004Dismissed
Saraswathi Bai Vs Divisional Co-operative Officer, Golkonda Division and Others
Andhra Pradesh High Court · (2004) 1 ALD 911 : (2004) 1 ALT 792 : (2004) 1 APLJ 194
High Courts06 Feb 2004Allowed
Nalla Lalchaiah and Others Vs Abdul Razak and Others
Andhra Pradesh High Court · (2004) 3 ALD 1 : (2004) 1 APLJ 289
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12, Order 9 Rule 13
High Courts06 Feb 2004Dismissed
Union of India (UOI) Vs S. Rekha and Others
Andhra Pradesh High Court · (2004) 2 ACC 780 : (2005) ACJ 535 : (2004) 3 ALT 49
Railways Act, 1989 — Section 123, 124A
High Courts06 Feb 2004Dismissed
Syed Jameel Vs K.V.V. Nageshwara Rao and Another
Andhra Pradesh High Court · (2004) 2 APLJ 11
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227