High Courts20 Feb 2004Allowed
Antharam Sundaraiah and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2004) 2 ALD 499 : (2004) 3 ALT 360
Land Acquisition Act, 1894 — Section 11, 18
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 56 of 64
High Courts20 Feb 2004Dismissed
Jabeen Sultana Vs The State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 551 : (2004) 1 ALT(Cri) 373 : (2004) CriLJ 3491
Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable and Advertisements Act, 1997 — Section 16, 4Criminal Procedure Code, 1973 (CrPC) — Section 173, 2
High Courts20 Feb 2004Allowed
Padaraju Vidyasagar Vs Syndicate Bank, Miryalaguda Branch
Andhra Pradesh High Court · (2004) 2 ALD 537
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts20 Feb 2004Allowed
Ganta Prabhakar and Another Vs Ganta Sreedhar Kumar
Andhra Pradesh High Court · (2004) 2 ALD 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), Order 41 Rule 27(2)
High Courts20 Feb 2004Dismissed
Pochi Reddy Vs The Revenue Divisonal officer, Vikarabad Division, The M.R.O., Pudur Mandal and Dhanraj Singh
Andhra Pradesh High Court · (2004) 3 ALT 414
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5BCivil Procedure Code, 1908 (CPC) — Order 16 Rule 7, 151Constitution of India, 1950 — Article 226
High Courts20 Feb 2004Allowed
In Re: Lanco Kalahasthi Castings Ltd.
Andhra Pradesh High Court · (2004) 2 ALT 598 : (2005) 124 CompCas 523 : (2004) 52 SCL 131
Companies Act, 1956 — Section 110, 391, 392, 393, 394
High Courts19 Feb 2004Dismissed
Perala Kishan Rao (Correct name is Perala Kista Rao) Vs Sripuram Bhadramma and Another
Andhra Pradesh High Court · (2004) 3 BC 550
Constitution of India, 1950 — Article 227
High Courts19 Feb 2004
Sri Ramdas Motor Transport Ltd. Vs Devarapalli Surya Rao
Andhra Pradesh High Court · (2005) 127 CompCas 336 : (2004) 51 SCL 654
Companies Act, 1956 — Section 397, 398, 402
High Courts19 Feb 2004Allowed
Vittal Reddy and Others Vs Principal Secretary, I and CAD Department and Others
Andhra Pradesh High Court · (2004) 2 ALD 540 : (2004) 4 ALT 430
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 18
High Courts19 Feb 2004
Branch Manager, Margadarsi Chit Fund Limited and Another Vs District Consumers Disputes Redressal Forum and Others
Andhra Pradesh High Court · AIR 2004 AP 343 : (2004) 2 ALD 645 : (2004) 2 ALT 822 : (2005) 123 CompCas 194
Consumer Protection Act, 1986 — Section 2(1), 3(1)
High Courts19 Feb 2004Allowed
K. Gopal Reddy Vs Secretary and Others
Andhra Pradesh High Court · (2004) 2 ALD 317 : (2004) 2 ALT 538
Constitution of India, 1950 — Article 12, 226Specific Relief Act, 1963 — Section 39Transfer of Property Act, 1882 — Section 54
High Courts19 Feb 2004Allowed
Purnam Ramachandram Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 4 ALD 821
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 144, 16, 34
High Courts19 Feb 2004Dismissed
R. Ganesh Mudali Vs Murugesa Mudali and Another
Andhra Pradesh High Court · AIR 2004 AP 507 : (2004) 5 ALD 125 : (2004) 5 ALT 519
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts19 Feb 2004Allowed
M. Anjaiah, M. Laxminaryana and Suseelamma Vs Revenue Divisional Officer, Chevella Division and Others
Andhra Pradesh High Court · (2004) 02 AP CK 0005
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5(5), 9
High Courts17 Feb 2004Allowed
Zonal Manager, Central Bank of India Vs D. Anjaiah and Another
Andhra Pradesh High Court · (2004) 5 ALD 204 : (2004) 4 ALT 486 : (2004) 3 LLJ 1118
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10(1), 2A
High Courts17 Feb 2004Dismissed
A.P. Scheduled Castes Welfare Association and Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2004 AP 381 : (2004) 3 ALD 33 : (2004) 2 ALT 604
Constitution of India, 1950 — Article 226, 330, 332Delimitation Act, 2002 — Section 8
High Courts17 Feb 2004Dismissed
United India Insurance Company Limited Vs Tam Tam Venkata Reddy and Another
Andhra Pradesh High Court · (2004) 3 ACC 126 : (2006) ACJ 372 : (2004) 2 ALD 775
Motor Vehicles Act, 1988 — Section 144
High Courts17 Feb 2004Dismissed
Ascend Technologies Ltd. Vs Principal Secretary, Home, Govt. of A.P. and Others
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 492 : (2004) 4 ALT 449
Constitution of India, 1950 — Article 161, 162, 166, 226, 233Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 154(2), 156, 156(3), 157, 157(2)
High Courts17 Feb 2004Dismissed
Mohd. Abdul Kareem and Another Vs Andhra Pradesh State Wakf Board and Others
Andhra Pradesh High Court · (2004) 2 ALD 345 : (2004) 3 ALT 254
Waqf Act, 1995 — Section 83(9)
High Courts17 Feb 2004Dismissed
Mani Enterprises Vs Vasavi Co-operative Urban Bank Limited and Others
Andhra Pradesh High Court · (2004) 2 ALD 501 : (2004) 3 ALT 349 : (2004) 53 SCL 255
Constitution of India, 1950 — Article 12, 226