High Courts26 Feb 2004
Rao Rajgopal and Another Vs Jawahar Reddy, District Collector and Others
Andhra Pradesh High Court · (2004) 2 ALD 752 : (2004) CriLJ 2916
Contempt of Courts Act, 1971 — Section 12, 2, 28A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 55 of 64
High Courts26 Feb 2004Allowed
Vijayawada Municipal Corporation Vs Jumma Masjid Wakf and Others
Andhra Pradesh High Court · (2004) 2 ALD 484 : (2004) 3 ALT 191
Hyderabad Municipal Corporation Act, 1955 — Section 218, 218(2), 220, 220(2), 223
High Courts26 Feb 2004
Masna Bhagya Laxmi Vs Masna Veera Bhadrudu
Andhra Pradesh High Court · (2004) 2 DMC 8
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts25 Feb 2004Allowed
Sree Sairam Enterprises, Special Class Contractors Vs Government of A.P. and Others
Andhra Pradesh High Court · (2004) 2 ALD 494 : (2004) 3 ALT 295 : (2004) 2 BC 545
High Courts25 Feb 2004
Myakala Hanumaiah and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 2 ALD 760
High Courts25 Feb 2004Dismissed
Gompa Ramu Vs Gompa Demudu and Others
Andhra Pradesh High Court · (2004) 5 ALD 8 : (2004) 5 ALT 490
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 9
High Courts25 Feb 2004
Smt. Samdani Begum Vs Dir Mohammed Khan
Andhra Pradesh High Court · AIR 2004 AP 272 : (2004) 5 ALT 337
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 28Specific Relief Act, 1877 — Section 39
High Courts25 Feb 2004Dismissed
Kakani Sujatha Vs Kakani Lakshmaiah
Andhra Pradesh High Court · (2004) 4 ALD 848 : (2004) 5 ALT 140 : (2005) 1 DMC 588
Hindu Marriage Act, 1955 — Section 9
High Courts24 Feb 2004Dismissed
Hindustan Petroleum Corporation Limited Vs M.S. Kareem (died) by LRs.
Andhra Pradesh High Court · (2004) 3 ALD 71 : (2004) 3 ALT 336
Transfer of Property Act, 1882 — Section 105
High Courts24 Feb 2004Dismissed
M. Muthamma Vs E. Anantha Lakshmi Bai and Another
Andhra Pradesh High Court · (2004) 2 ALD 762 : (2004) 4 ALT 435
Specific Relief Act, 1963 — Section 40
High Courts24 Feb 2004
Mohd. Abdul Hakeem (died) per LRs. Vs Naiyaz Ahmed and Others
Andhra Pradesh High Court · AIR 2004 AP 299 : (2004) 3 ALD 501 : (2004) 3 ALT 585 : (2005) 1 CTLJ 97
Contract Act, 1872 — Section 2Specific Relief Act, 1963 — Section 15
High Courts24 Feb 2004Dismissed
Katakam Viswanatham Vs Katakam China Srirama Murthy and Others
Andhra Pradesh High Court · AIR 2004 AP 522 : (2004) 3 ALD 338 : (2004) 3 ALT 791
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 14 Rule 3, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(3)Evidence Act, 1872 — Section 65
High Courts24 Feb 2004Dismissed
Bata India Ltd. Vs P. Satyanarayana (died) and Others
Andhra Pradesh High Court · (2004) 4 ALD 28 : (2004) 3 ALT 243
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 106
High Courts23 Feb 2004Dismissed
Kosigi Yadaiah and Another Vs Deputy Collector and Others
Andhra Pradesh High Court · (2004) 2 ALD 497 : (2004) 3 ALT 261
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 40
High Courts23 Feb 2004Allowed
Ulli Bhaskar Vs The State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 561 : (2004) 2 ALT(Cri) 30 : (2004) 2 APLJ 17 : (2004) CriLJ 2617
Andhra Pradesh Excise Act, 1968 — Section 34Andhra Pradesh Prohibition Act, 1995 — Section 8
High Courts23 Feb 2004Allowed
Kalal Thimmanna and Others Vs Krishna Reddy and Another
Andhra Pradesh High Court · AIR 2004 AP 390 : (2004) 3 ALD 645 : (2004) 4 ALT 136
Limitation Act, 1963 — Article 65
High Courts23 Feb 2004Allowed
K. Venkata Rama Raju Vs State of A.P.
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 960 : (2004) 2 ALT(Cri) 3863 : (2004) 2 APLJ 382 : (2004) CriLJ 3672
Andhra Pradesh Excise Act, 1968 — Section 14(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Feb 2004Allowed
Gunji Chittemma Vs Kaki Immaniel and Others
Andhra Pradesh High Court · (2004) 4 ALT 354
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4
High Courts20 Feb 2004Allowed
Sale Ranga Swamy Vs Special Collector-cum-Land Acquisition Officer, S.S.P.
Andhra Pradesh High Court · (2004) 3 ALD 83 : (2004) 2 ALT 764
Civil Procedure Code Amendment Act, 1999 — Section 32Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 106(3), Order 21 Rule 106(4), 122
High Courts20 Feb 2004Dismissed
B. Das Vs D. Gunnamma and Others
Andhra Pradesh High Court · (2004) 3 CivCC 245 : (2004) 4 RCR(Civil) 151 : (2004) 2 RCR(Rent) 335
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)