COURT ARCHIVE

Andhra Pradesh High Court judgments, 2004

1,268 judgments · page 60 of 64

High Courts03 Feb 2004Allowed

Vijayawada Bottlling Company Limited Vs Employee Insurance Court and Chairman, Industrial Tribunal-I and Others

Andhra Pradesh High Court · (2004) 3 ALD 742 : (2004) 3 LLJ 245

Employees State Insurance Act, 1948 — Section 2(22)

High Courts03 Feb 2004Allowed

APSRTC and Another Vs Boyina Nagabhushana Rao and Others

Andhra Pradesh High Court · (2004) 3 ACC 217 : (2006) ACJ 2443 : (2004) 3 ALD 345

Motor Vehicles Act, 1988 — Section 167

High Courts03 Feb 2004Dismissed

Government of Andhra Pradesh and Others Vs Parna Venkaiah Naidu and Another

Andhra Pradesh High Court · (2004) 2 ALD 105 : (2004) 2 ALT 259

Civil Procedure Code, 1908 (CPC) — Section 151, 4(1)

High Courts03 Feb 2004Allowed

V. Haritha and Another Vs Kapil Chit Funds Private Limited and Others

Andhra Pradesh High Court · (2004) 2 ALD 817 : (2004) 3 BC 430

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

High Courts03 Feb 2004Dismissed

Holy Family Education Society and Others Vs A.P. Vardhaman (Mahila) Co-operative Urban Bank Ltd. and Others

Andhra Pradesh High Court · (2004) 2 ALD 833

Constitution of India, 1950 — Article 227

High Courts03 Feb 2004Dismissed

N. Bal Reddy and Others Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2004) 2 ALD 419 : (2004) 2 ALT 457

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(5), 6A

High Courts03 Feb 2004Dismissed

Polu Vengal Reddy and Others Vs Kaki Venkata Brahmanandam (died) and Others

Andhra Pradesh High Court · (2004) 2 ALD 821

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 22

High Courts03 Feb 2004Allowed

Nitchenametla Subrayudu and Another Vs Nookala Subramanyam and Others

Andhra Pradesh High Court · (2004) 3 ALD 427 : (2004) 3 ALT 5

Specific Relief Act, 1963 — Section 38

High Courts03 Feb 2004

National Aluminium Company Limited Vs GERALD Metals

Andhra Pradesh High Court · (2004) 2 ALD 196 : (2004) 3 ALT 749 : (2004) 2 ARBLR 382

Arbitration and Conciliation Act, 1996 — Section 9

High Courts30 Jan 2004

Shaik Mullapalli Shamshad Begum and Others Vs Public Prosecutor, High Court of Andhra Pradesh

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 378 : (2004) 2 DMC 105

Criminal Procedure Code, 1973 (CrPC) — Section 390, 482Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

High Courts30 Jan 2004

Shaikh Mullapalli Shamshad Begum and Others Vs Public Prosecutor, High Court of AP

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 378 : (2004) 2 APLJ 317 : (2004) CriLJ 3595

Criminal Procedure Code, 1973 (CrPC) — Section 390

High Courts30 Jan 2004Allowed

Nimmaka Jaya Raju Vs Satrucharla Vijaya Rama Raju and Others

Andhra Pradesh High Court · (2004) 2 ALD 157 : (2004) 4 ALT 14

Evidence Act, 1872 — Section 74, 78

High Courts30 Jan 2004Dismissed

D. Vidya Sagar Rao and Another Vs K. Indira Devi and Others

Andhra Pradesh High Court · (2004) 2 ALD 426 : (2004) 2 ALT 689

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 11, 151

High Courts30 Jan 2004Allowed

Dilip Kumar Vs The State

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 360 : (2004) 1 ALT(Cri) 499 : (2004) CriLJ 2202

Essential Commodities Act, 1955 — Section 3, 6A

High Courts30 Jan 2004

Anjuman-e-Aaalavi Shia Imamia Ithna-e-Ashari (Akhbari) Vs A.P. State Wakf Board and Another

Andhra Pradesh High Court · AIR 2004 AP 151 : (2004) 2 ALD 142 : (2004) 3 ALT 595

High Courts30 Jan 2004Dismissed

Velamala Jagadish Vs Ippli Haranadha Rao

Andhra Pradesh High Court · (2004) 3 ALD 439 : (2004) 4 BC 434

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

High Courts29 Jan 2004Dismissed

A.M. Eswara Mudaliar and Others Vs Deputy Commissioner of Endowments and Others

Andhra Pradesh High Court · (2004) 3 ALT 594 : (2004) 2 APLJ 78

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 149, 83, 84, 85Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29

High Courts29 Jan 2004Dismissed

Gold Medal and Others Vs Smt. Ameena Begum

Andhra Pradesh High Court · (2004) 5 ALD 2 : (2004) 5 ALT 542

Civil Procedure Code, 1908 (CPC) — Section 99Transfer of Property Act, 1882 — Section 106, 106(3)

High Courts29 Jan 2004Dismissed

Y. Chinna Butchi Reddy and Others Vs Y. Kesava Madhusudhana Reddy and Others

Andhra Pradesh High Court · (2004) 2 ALD 309 : (2004) 2 ALT 626 : (2004) 2 CivCC 206

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 2, Order 32 Rule 2(1), Order 32 Rule 8

High Courts29 Jan 2004Allowed

Baby Bushra Wadood Vs Joint Transport Commissioner and Secretary, Regional Transport Authority and Another

Andhra Pradesh High Court · (2004) 2 ACC 337 : (2004) 2 ALD 544 : (2004) 3 ALT 357

Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 12