High Courts08 Aug 2001Allowed
The Secretary, A.P. Residential Educational Institutions Society and Another Vs M. Thimmaiah and Others
Andhra Pradesh High Court · (2001) 5 ALT 116 : (2002) 3 LLJ 83
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 37 of 77
High Courts08 Aug 2001Allowed
Gonugunta Gopala Krishna Murthy Vs Uppala Jwala Narasimham and Another
Andhra Pradesh High Court · AIR 2002 AP 68 : (2001) 5 ALD 787 : (2001) 5 ALT 788
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 16, 16(1)
High Courts07 Aug 2001
Shrimad Sudhindra Thirtha Swamy Vs Sri Kasi Math Samsthan, Tirumala, Chittoor Dist. and another
Andhra Pradesh High Court · (2001) 5 ALD 497 : (2001) 6 ALT 329 : (2001) 2 APLJ 272
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 215, 225, 227Contempt of Courts Act, 1971 — Section 15(2)
High Courts07 Aug 2001
Commissioner of Income Tax Vs Ideal Engineers
Andhra Pradesh High Court · (2001) 171 CTR 471 : (2001) 251 ITR 743
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 2Income Tax Act, 1961 — Section 133A, 148, 254, 254(1), 254(2)
High Courts07 Aug 2001Allowed
V. Pundarikakshudu and Sons Vs Government of India, Department of Space, Civil Engineering Division and Another
Andhra Pradesh High Court · (2001) 08 AP CK 0099
Arbitration Act, 1940 — Section 20, 37, 8, 8(2)Arbitration and Conciliation Act, 1996 — Section 21, 85(2)Contract Act, 1872 — Section 28
High Courts07 Aug 2001Dismissed
E. Satyavathi Vs Regional Transport Officer, Anantapur, Anantapur Dist.
Andhra Pradesh High Court · AIR 2002 AP 44 : (2001) 5 ALD 629
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4(1)
High Courts07 Aug 2001
Commissioner of Income Tax Vs Praga Tools Ltd.
Andhra Pradesh High Court · (2001) 252 ITR 813
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 256(1), 32, 35, 43(3)
High Courts07 Aug 2001
M. Manik Reddy and Another Vs M. Anasuya Devi and Others
Andhra Pradesh High Court · (2001) 5 ALT 367
Arbitration and Conciliation Act, 1996 — Section 10, 31Registration Act, 1908 — Section 17, 17(1), 17(2)Stamp Act, 1899 — Section 2(15)
High Courts07 Aug 2001Dismissed
Hanumanthu Rama Rao Vs State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 522 : (2001) 2 ALT(Cri) 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 363, 376(2), 419, 506(2)
High Courts07 Aug 2001Dismissed
Maddisetti Venkata Rathnamma (died) by LRs. Vs Pasupuleti Radhakrishna Murthy and Another
Andhra Pradesh High Court · (2001) 6 ALD 56 : (2001) 6 ALT 174 : (2001) 2 APLJ 319
Transfer of Property Act, 1882 — Section 53
High Courts06 Aug 2001Dismissed
Naga Laxmi and Others Vs Bichappa and Others
Andhra Pradesh High Court · (2002) 1 AnWR 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), 115, 151
High Courts06 Aug 2001Allowed
Degumati Hazarath Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 493 : (2001) 2 ALT(Cri) 249 : (2001) CriLJ 4495 : (2002) 1 RCR(Criminal) 590
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3Special Courts Act, 1979 — Section 14
High Courts06 Aug 2001
B. Suresh Vs A.P. Mahesh Co-operative Urban Bank Ltd. and Others
Andhra Pradesh High Court · (2002) 46 CLA 109 : (2002) 108 CompCas 283
Companies Act, 1956 — Section 441, 446, 446(1), 537
High Courts06 Aug 2001
Sri Ramakrishna Seva Ashrama Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2001) 171 CTR 633 : (2001) 252 ITR 171 : (2001) 119 TAXMAN 444
Income Tax Act, 1961 — Section 80G
High Courts03 Aug 2001Dismissed
The State of A.P. Vs Cynamid India Ltd.
Andhra Pradesh High Court · (2002) 128 STC 287
High Courts03 Aug 2001Dismissed
M.A. Majeed Vs The Appellate Authority/Managing Director, State Bank of Hyderabad
Andhra Pradesh High Court · (2003) 1 ALD 148
Constitution of India, 1950 — Article 14, 16, 226State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 3, 67, 68, 68(1)Subsidiary Banks General Regulations, 1959 — Regulation 36, 37, 38(4)
High Courts03 Aug 2001Dismissed
Sajana Granites, Madras and Another Vs Manduva Srinivasa Rao and Others
Andhra Pradesh High Court · (2002) 2 ALD 436 : (2002) 1 ALT 466
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 12, 13, 14, 15(1)Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 26Specific Relief Act, 1963 — Section 34
High Courts03 Aug 2001
Vasavi Academy of Education, Hyd. Vs Bar Council of India, New Delhi and another
Andhra Pradesh High Court · (2001) 5 ALD 372 : (2001) 4 ALT 642
High Courts03 Aug 2001
Komirisetty Rama Rao Vs Collector, Guntur (Commissioner of Panchayat Raj) and others
Andhra Pradesh High Court · AIR 2001 AP 420 : (2001) 5 ALD 243
Andhra Pradesh Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Parishads and Zilla Parishads) Rules, 2001 — Rule 7, 8, 8(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 11, 2, 2(29), 9Constitution of India, 1950 — Article 226, 243, 243
High Courts03 Aug 2001
Personal Secretaries to the Hon''ble Judges and Court Masters Association, High Court Buildings, Hyderabad Vs Secretary Finance, Government of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 212
Andhra Pradesh High Court Service Rules, 1975 — Rule 4, 5, 7Constitution of India, 1950 — Article 14, 16, 229, 229(1), 229(2)