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Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 36 of 77

High Courts09 Aug 2001Allowed

Shyam Sunder Vs Govt. of A.P. and others

Andhra Pradesh High Court · (2001) 5 ALD 766 : (2001) 6 ALT 128

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 3(1)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 16Constitution of India, 1950 — Article 226
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High Courts09 Aug 2001

Baldevraj Sharma and Another Vs State of A.P.

Andhra Pradesh High Court · (2002) 2 ACC 66 : (2001) 2 ALD(Cri) 435 : (2001) 2 ALT(Cri) 267 : (2001) 2 APLJ 415 : (2002) CriLJ 2105

Central Motor Vehicles Rules, 1989 — Rule 139Criminal Procedure Code, 1973 (CrPC) — Section 452
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High Courts08 Aug 2001Dismissed

State of Andhra Pradesh Vs B. Prashanth and another

Andhra Pradesh High Court · (2001) 5 ALD 473 : (2004) 7 ALT 687

Andhra Pradesh Ministerial Service Rules, 1998 — Rule 1, 11, 2, 29(2)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 33Constitution of India, 1950 — Article 309
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