High Courts17 Aug 2001Dismissed
Paul Join Vs State of A.P. and Others
Andhra Pradesh High Court · (2001) 08 AP CK 0173
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 34 of 77
High Courts17 Aug 2001Dismissed
Unique Plastics Limited, Hyderabad Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 5 ALD 443
Andhra Pradesh General Sales Tax Act, 1957 — Section 9, 9(1)
High Courts17 Aug 2001Dismissed
B. Nagaiah and Others Vs Tirumala Tirupati Devasthanams, Tirupathi
Andhra Pradesh High Court · (2002) 2 ALD 777
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83Easements Act, 1882 — Section 52
High Courts17 Aug 2001Dismissed
Gajjelli Narayana and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 1 ALT 430
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 96(1)
High Courts17 Aug 2001Dismissed
Enforcement Officer, Provident Fund Vs M. Raja Krishore and Others
Andhra Pradesh High Court · (2001) 2 ALT(Cri) 380
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(A)
High Courts16 Aug 2001Partly Allowed
B. Rajan Ram Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2001) 5 ALT 562
Constitution of India, 1950 — Article 14
High Courts16 Aug 2001Allowed
Duggineni Seshagiri Rao Vs Kothapalli Venkateswara Rao
Andhra Pradesh High Court · (2001) 6 ALT 95 : (2002) 1 CivCC 35
Negotiable Instruments Act, 1881 (NI) — Section 118, 20, 4, 42
High Courts16 Aug 2001Dismissed
P. Lakshmana Rao and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2001) 08 AP CK 0116
Constitution of India, 1950 — Article 14
High Courts16 Aug 2001Dismissed
Keshav Jadhav Vs Election Commission of India, Delhi and Others
Andhra Pradesh High Court · AIR 2001 AP 538
Conduct of Elections Rules, 1961 — Rule 89(1), 89(6), 89(8)Constitution of India, 1950 — Article 14Representation of the People Act, 1951 — Section 10A, 78
High Courts16 Aug 2001Allowed
Syndicate Bank, Hyderabad Vs A. Vijayarama Rao and Others
Andhra Pradesh High Court · (2002) 1 ALD 405 : (2001) 2 APLJ 409
Andhra Pradesh (Telangana Area) Small Causes Court Act, 1330 — Section 12Limitation Act, 1908 — Section 20Limitation Act, 1963 — Section 19, 20, 4
High Courts16 Aug 2001Allowed
Visakhapatnam Municipal Corporation Vs Government of India Ministry of Environment and Forests and Another
Andhra Pradesh High Court · (2001) 08 AP CK 0036
Environment (Protection) Act, 1986 — Section 3(1), 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts16 Aug 2001
Golla Krishna Murthy Vs Golla Yellaiah (died) by LRs. and others
Andhra Pradesh High Court · (2001) 5 ALD 484 : (2001) 5 ALT 645 : (2001) 2 APLJ 405 : (2002) 1 CivCC 407
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 6
High Courts16 Aug 2001
Karamsad Investments Limited, GMM Pfandler Limited, Karamsad Holdings Limited and Karamsad Securities Private Ltd. Vs Nile Limited and Others
Andhra Pradesh High Court · (2002) 46 CLA 23 : (2002) 108 CompCas 58 : (2002) 1 CompLJ 251
Companies Act, 1956 — Section 108A, 108A(1), 108A(2), 108B, 108CSecurities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 10, 15, 7
High Courts16 Aug 2001
Sunder Ispat Limited Vs Commissioner of Cus. and C. Ex., Hyderabad
Andhra Pradesh High Court · (2002) 79 ECC 442 : (2002) 141 ELT 24
Central Excises and Salt Act, 1944 — Section 35KConstitution of India, 1950 — Article 226
High Courts14 Aug 2001Dismissed
C. Venkatramana Vs C. Padmavathi and Another
Andhra Pradesh High Court · (2001) 08 AP CK 0167
High Courts14 Aug 2001
Chintapalli Lakshma Rayudu Vs Dasari Narayana Rao and Others
Andhra Pradesh High Court · (2001) 08 AP CK 0162
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts14 Aug 2001Allowed
Union of India and another Vs P.V. Subba Rao and others
Andhra Pradesh High Court · (2001) 5 ALD 717
Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 5Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts14 Aug 2001Allowed
V. Ramana Vs APSRTC and others
Andhra Pradesh High Court · (2001) 5 ALD 427 : (2001) 5 ALT 180 : (2002) 92 FLR 247 : (2001) 2 LLJ 1708
Constitution of India, 1950 — Article 14, 226, 309Industrial Disputes Act, 1947 — Section 11
High Courts14 Aug 2001
Gandevalla Jayaram Reddy Vs Mokkala Padmavathamma and others
Andhra Pradesh High Court · AIR 2002 AP 75 : (2001) 5 ALD 402 : (2001) 5 ALT 130 : (2001) 3 APLJ 1
Hindu Adoptions and Maintenance Act, 1956 — Section 3Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 122, 123
High Courts14 Aug 2001
Jawaji Industries Vs The Commercial Tax Officer [FAC]
Andhra Pradesh High Court · (2001) 08 AP CK 0142
Andhra Pradesh General Sales Tax Act, 1957 — Section 6A