Andhra Pradesh Factories Rules, 1950 — Rule 66Constitution of India, 1950 — Article 12, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 25, 9

Read judgment

High Courts17 Jan 2001

Yarlagadda Radha Vs Director P.G.R. Centre for Distant Education, Osmani University, Hyderabad and others

Andhra Pradesh High Court · (2001) 2 ALD 48 : (2001) 2 ALT 5

Read judgment

High Courts17 Jan 2001

M. Karunakar and another Vs State of A.P. and others

Andhra Pradesh High Court · (2001) 2 ALD 18 : (2001) 1 ALT 688

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11, 12, 13, 14Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22AConstitution of India, 1950 — Article 14

Read judgment

High Courts16 Jan 2001

Principal Secretary to Govt., Agriculture and Co-op. Dept., Govt. of A.P. and others Vs Ahmed Begum and others

Andhra Pradesh High Court · (2001) 2 ALD 85 : (2001) 1 ALT 676

Read judgment

High Courts16 Jan 2001

T. Bhramaramba Vs District Educational Officer, Krishna District at Machalipatnam and others

Andhra Pradesh High Court · (2001) 1 ALD 560 : (2001) 1 ALT 655 : (2001) 1 APLJ 204

Constitution of India, 1950 — Article 14

Read judgment

High Courts16 Jan 2001

Agamaiah Vs Director, NRSA, Balanagar, Hyderabad and others

Andhra Pradesh High Court · (2001) 1 ALD 535 : (2001) 1 ALT 630

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25

Read judgment

High Courts16 Jan 2001Dismissed

V. Selvaraj Vs Indian Overseas Bank, Chennai and another

Andhra Pradesh High Court · (2001) 1 ALD 511 : (2001) 1 ALT 634 : (2001) 1 APLJ 84 : (2001) 1 LLJ 1232

Constitution of India, 1950 — Article 226

Read judgment

High Courts16 Jan 2001

P.N. Reddy Vs Managing Director, APSRTC, Hyd. and others

Andhra Pradesh High Court · (2001) 2 ALD 94

Read judgment

High Courts13 Jan 2001

Mahesh Chandra Sharma Vs Commandant, CISF Unit, 6-T, Visakhapatnam, A.P. and Others

Andhra Pradesh High Court · (2001) 3 ALD 284 : (2001) 91 FLR 402

Constitution of India, 1950 — Article 14

Read judgment

High Courts09 Jan 2001

Union of India and others Vs S. Gangayya and another

Andhra Pradesh High Court · (2001) 1 ALD 419 : (2001) 1 ALT 433

Constitution of India, 1950 — Article 21, 226Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 26, 9

Read judgment

High Courts04 Jan 2001Dismissed

Sri Devi Constructions Vs The Suprintending Engineer, Irrigation Circle and Another

Andhra Pradesh High Court · (2004) 7 ALT 116

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Jan 2001

Katuri Venkateswara Rao and Others Vs A.P. Co-op. Appellate Tribunal and Others

Andhra Pradesh High Court · (2001) 01 AP CK 0009

Andhra Pradesh Co-operative Societies Act, 1964 — Section 71Constitution of India, 1950 — Article 226Co-operative Societies Rules, 1964 — Rule 24, 24(1)

Read judgment