High Courts22 Jan 2001
P. Thulasirama Raju Vs Regional Manager, APSRTC, Tirupathi, Chittoor Dist. and others
Andhra Pradesh High Court · (2001) 2 ALD 259
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 76 of 77
High Courts21 Jan 2001
The New India Assurance Co. Ltd. Vs Ijjagiri Kanakamma and Others
Andhra Pradesh High Court · (2002) 1 APLJ 305
Motor Vehicles Act, 1988 — Section 140, 166
High Courts20 Jan 2001
V. Vinayak Rao and Others Vs A.P. State Irrigation Development Corporation Ltd. and Another
Andhra Pradesh High Court · (2001) 2 ALT 384
Constitution of India, 1950 — Article 14, 141
High Courts20 Jan 2001Dismissed
Tirumala Tirupathi Devasthanams Vs Tirupathi Municipality
Andhra Pradesh High Court · (2001) 01 AP CK 0075
Andhra Pradesh Municipalities Act, 1965 — Section 376, 81, 82, 83, 84Andhra Pradesh Municipalities Rules — Rule 14, 22, 23, 24, 25
High Courts20 Jan 2001
Mohd. Hussain Vs APSRTC, Hyderabad and Another
Andhra Pradesh High Court · (2001) 2 ALD 78
Road Transport Corporations Act, 1950 — Section 10, 19, 45
High Courts20 Jan 2001
K. Harinatha Reddy and others Vs B. Rama Rao and others
Andhra Pradesh High Court · (2001) 2 ALD 116 : (2001) 2 ALT 237
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 11, 2(A), 3, 4, 5(2)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 11, Order 47 Rule 1Constitution of India, 1950 — Article 136, 226
High Courts20 Jan 2001
Tirumala Tirupathi Devasthanams, Tirupathi, Chittor District Vs T.C. Laxminarayana and another
Andhra Pradesh High Court · (2001) 2 ALD 63 : (2001) 1 ALT 715
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153Tirumala Tirupati Devasthanams Employees Service Rules, 1989 — Rule 9
High Courts20 Jan 2001
Moosala Ramarao and another Vs District Collector, Srikakulam and others
Andhra Pradesh High Court · (2002) ACJ 1085 : (2001) 2 ALD 1 : (2001) 1 ALT 656
Motor Vehicles Act, 1988 — Section 163(1)
High Courts20 Jan 2001Allowed
Bankatlal Satyanarayana Parikh and Co., Nizamabad Vs Commissioner of Commercial Taxes, A.P., Hyd. and another
Andhra Pradesh High Court · (2001) 2 ALD 147 : (2001) 2 ALT 151 : (2001) 122 STC 236
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 20(4)Income Tax Act, 1922 — Section 33Income Tax Act, 1961 — Section 263
High Courts20 Jan 2001Allowed
Kota Nagaratnamma and Others Vs Kopparru Prasada Rao
Andhra Pradesh High Court · (2001) 01 AP CK 0021
High Courts20 Jan 2001Dismissed
United India Insurance Co. Ltd. Vs Guguloth Khana and Others
Andhra Pradesh High Court · (2001) 2 ACC 392 : (2001) 2 ALT 185
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147
High Courts19 Jan 2001
A. Mannan Khan Vs Judge and Family Court, Hyd., A.P. and another
Andhra Pradesh High Court · AIR 2001 AP 163 : (2001) 2 ALD 264 : (2001) 2 ALD 190 : (2001) 1 ALT 607 : (2001) 1 APLJ 109 : (2001) 2 DMC 250 : (2001) 2 RCR(Civil) 470
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7(1)
High Courts19 Jan 2001
Iqbal Hyder Vs Mohammed Wazeeruddin
Andhra Pradesh High Court · (2001) 1 ALD 531 : (2001) 1 ALT 597 : (2001) 1 APLJ 426
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2
High Courts19 Jan 2001
G. Kalavathi Vs C. Anand Rau and others
Andhra Pradesh High Court · (2001) 2 ALD 2 : (2001) 2 ALT 119 : (2001) 1 AnWR 1 : (2001) 1 APLJ 87 : (2001) CriLJ 2253
Andhra Pradesh Land Encroachment Act, 1905 — Section 2(1), 3(1), 5, 6, 7Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 14Constitution of India, 1950 — Article 215
High Courts19 Jan 2001Allowed
Mohd. Abdul Shukoor Vs Municipal Commissioner, Municipal Corporation of Hyderabad
Andhra Pradesh High Court · (2001) 1 ALT 657
Hyderabad Municipal Corporation Act, 1955 — Section 204, 268, 276, 276(3)
High Courts18 Jan 2001Dismissed
Pothuganti Venkateshwarulu and another Vs Yangala Mallaiah
Andhra Pradesh High Court · AIR 2001 AP 358
Provincial Insolvency Act, 1920 — Section 28(2), 52
High Courts18 Jan 2001
B. A. Kumar Vs A. P. State Road Transport Corporation, Mushirabad, Hyderabad and another
Andhra Pradesh High Court · (2001) 1 ALD 553 : (2001) 1 ALT 596 : (2001) 1 APLJ 250
High Courts18 Jan 2001
Sri Krishna Dharmaraja Swamy Devasthanam, Nellore Vs Pathi Mohan Rao and others
Andhra Pradesh High Court · (2001) 1 ALD 577 : (2001) 1 ALT 707
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13, 3, 4, 5, 6
High Courts18 Jan 2001
D. Venkatapathi Raju Vs Recovery Officer, Debts Recovery Tribunal A.P. and Karnataka, Krishi Bhavan, Bangalore and others
Andhra Pradesh High Court · AIR 2001 AP 172 : (2001) 1 ALD 506 : (2001) 1 ALT 663
Income Tax Act, 1961 — Section 29Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts18 Jan 2001
K. Varaha Narasimhulu and others Vs Registrar, Sri Venkateswara University, Tirupathi and others
Andhra Pradesh High Court · (2001) 1 ALD 498 : (2001) 1 ALT 743
Andhra Pradesh University Act, 1991 — Section 49