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Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 25 of 77

High Courts21 Sept 2001Dismissed

S. Kishan Rao Vs State of A.P. and Others

Andhra Pradesh High Court · (2001) 09 AP CK 0122

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4, 4(4), 5, 6, 7Constitution of India, 1950 — Article 19(1), 31(2), 31A
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High Courts21 Sept 2001Dismissed

K. Balaju Gupta Vs Azizullah Khan

Andhra Pradesh High Court · (2002) 1 AnWR 42

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11, 11(1), 11(4), 8, 8(5)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 16, 5
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High Courts21 Sept 2001Dismissed

Dr. K. Malini Vs Secretary, H and F, University and Another

Andhra Pradesh High Court · (2002) 5 ALT 560

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Regulations — Regulation 3, 4, 4A, 4C, 4GConstitution of India, 1950 — Article 15(4), 226Post Graduate Rules — Rule 3
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High Courts20 Sept 2001Allowed

Dist. Collector and Others Vs Harikishan Agarwal and Others

Andhra Pradesh High Court · (2001) 6 ALT 397

Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 1989 — Section 4Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5A, 6, 6(1), 6A(5)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 9, 9(1)
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High Courts20 Sept 2001Dismissed

Syed Ghori Khaleel Basha Vs Podamekala Kondaiah

Andhra Pradesh High Court · (2001) 6 ALT 373 : (2001) 2 AnWR 470

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 2, 4Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 3(1), 3(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, 55
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