COURT ARCHIVE

Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 24 of 77

High Courts25 Sept 2001Allowed

Amrutha Estates Vs Saphire Residential Welfare Association, Hyd. and Others

Andhra Pradesh High Court · (2001) 6 ALD 340 : (2002) 2 ALT 774

Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 — Section 28, 4(2), 6Constitution of India, 1950 — Article 225, 226Hyderabad Municipal Corporation Act, 1955 — Section 3

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High Courts25 Sept 2001Allowed

Raveendra Traders Vs Special Assistant Commercial Tax Officer, Check-Post and Others

Andhra Pradesh High Court · (2002) 125 STC 428

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High Courts25 Sept 2001

G. Chandrasekhara Reddy Vs Rayalaseema Grameena Bank, Krishna Nagar Branch and Another

Andhra Pradesh High Court · (2002) 1 ALD 3

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High Courts25 Sept 2001Allowed

Mujeeb Ahmed Khan Vs Sadar Anjuman-e-Islamia

Andhra Pradesh High Court · (2002) 1 ALD 770 Supp : (2002) 1 AnWR 403

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 21 Rule 32(2)

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High Courts25 Sept 2001Dismissed

G.V. Ramana Vs Oil and Natural Gas Commission and Others

Andhra Pradesh High Court · (2002) 2 ALT 631

Constitution of India, 1950 — Article 14, 21, 226

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High Courts25 Sept 2001Allowed

Jitender Roller Flour Mills Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2002) 125 STC 383

Andhra Pradesh General Sales Tax Act, 1957 — Section 9

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High Courts25 Sept 2001

National Projects Construction Corporation Ltd. Vs Punjab and Sind Bank

Andhra Pradesh High Court · (2001) 09 AP CK 0026

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High Courts25 Sept 2001Allowed

Taj Electronics Company Vs Commissioner for Co-operative Enquiries and Ex-Officio Secretary to Government, Food and Agriculture (Co-operative-III) Department, Hyderabad and Others

Andhra Pradesh High Court · (2002) 1 ALD 171 : (2007) 6 ALT 101

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High Courts25 Sept 2001Allowed

M. Munemma and Another Vs Smt. K. Baby and Others

Andhra Pradesh High Court · (2002) 3 ALT 35

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High Courts25 Sept 2001Dismissed

V.V. Sai and Another Vs State of A.P.

Andhra Pradesh High Court · (2001) 2 ALD(Cri) 688 : (2001) 2 ALT(Cri) 417

Criminal Procedure Code, 1973 (CrPC) — Section 468(1)Drugs and Cosmetics Act, 1940 — Section 18, 23, 27C, 28

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High Courts24 Sept 2001Dismissed

Mithra Oxygen Company Pvt. Ltd. Vs The State of A.P.

Andhra Pradesh High Court · (2001) 09 AP CK 0097

Andhra Pradesh General Sales Tax Act, 1957 — Section 21

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High Courts24 Sept 2001Allowed

Venkateswara Enterprises Vs Assistant Commissioner Officer (CT) (Int.), O/o. Deputy Commissioner, Eluru and Others

Andhra Pradesh High Court · (2002) 1 ALD 757

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)Constitution of India, 1950 — Article 14

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High Courts24 Sept 2001

Commissioner of Income Tax Vs Navabharat Enterprises

Andhra Pradesh High Court · (2001) 253 ITR 316

Income Tax Act, 1961 — Section 263, 80HHC

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High Courts24 Sept 2001Allowed

G. Nagaraja Rao Vs Siva Reddy and Others

Andhra Pradesh High Court · (2001) 09 AP CK 0051

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 16

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High Courts24 Sept 2001Allowed

The Union of India and Others Vs I. Satyanarayana

Andhra Pradesh High Court · (2001) 09 AP CK 0045

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 3, 39, 40, 49, 49(1)Constitution of India, 1950 — Article 136, 14

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High Courts24 Sept 2001Allowed

Kommuru Hazarathaiah Vs Thadikamalla Anantha Lakshmi

Andhra Pradesh High Court · (2002) 1 ALT 16

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8(5)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 21, 9

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High Courts21 Sept 2001Allowed

Ravada Ramulu Vs District Collector and Others

Andhra Pradesh High Court · (2001) 3 APLJ 109

Andhra Pradesh Gram Panchayats Act, 1964 — Section 150, 150(1), 150(3)Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 50(1), 50(2)Constitution of India, 1950 — Article 226

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High Courts21 Sept 2001

Radha Agencies and Others Vs Vijaya Bank

Andhra Pradesh High Court · AIR 2002 AP 91 : (2002) 2 CivCC 421 : (2004) 121 CompCas 477

Bankers Books Evidence Act, 1891 — Section 4Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 37 Rule 2, Order 7 Rule 14, Order 7 Rule 18

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High Courts21 Sept 2001Allowed

A. Bala Kameswara Rao Vs Bar Council of the State of Andhra Pradesh, Hyd. and Another

Andhra Pradesh High Court · (2001) 6 ALD 224 : (2002) 2 ALT 230 : (2001) 3 APLJ 183

Advocates Act, 1961 — Section 24Bar Council of India Rules, 1975 — Rule 7Constitution of India, 1950 — Article 14

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High Courts21 Sept 2001Dismissed

A.V.S. Ram Mohan Sastry and Others Vs State Bank of Hyderabad, Hyderabad and Others

Andhra Pradesh High Court · (2002) 1 ALD 572 : (2002) 4 ALT 808

Constitution of India, 1950 — Article 12, 14, 16

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