Buddana Nageswara Rao Vs Yendeevi Sri Anjaneyulu
Andhra Pradesh High Court · (2002) 2 ALT 56
COURT ARCHIVE
1,536 judgments · page 27 of 77
Andhra Pradesh High Court · (2002) 2 ALT 56
Andhra Pradesh High Court · (2002) 1 DMC 371
Andhra Pradesh High Court · (2002) 126 STC 11
Andhra Pradesh High Court · (2001) 5 ALD 783 : (2001) 6 ALT 26 : (2002) 1 CivCC 342 : (2002) 3 RCR(Civil) 360
Andhra Pradesh High Court · (2001) 6 ALD 688 : (2001) 6 ALT 379 : (2001) 3 APLJ 217 : (2002) 1 CivCC 524
Andhra Pradesh High Court · (2001) 6 ALD 213 : (2002) 1 ALT 49 : (2001) 3 APLJ 256
Andhra Pradesh High Court · (2002) 173 CTR 280 : (2002) 253 ITR 105 : (2001) 119 TAXMAN 803
Andhra Pradesh High Court · AIR 2002 AP 12 : (2001) 6 ALD 365 : (2001) 6 ALT 640 : (2001) 3 APLJ 122 : (2002) 1 CivCC 639 : (2002) 108 CompCas 12
Andhra Pradesh High Court · (2001) 6 ALT 147
Andhra Pradesh High Court · (2002) 122 TAXMAN 246
Andhra Pradesh High Court · (2001) 5 ALD 828
Andhra Pradesh High Court · (2001) 09 AP CK 0151
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 564 : (2001) 2 ALT(Cri) 355 : (2002) CriLJ 3323
Andhra Pradesh High Court · (2002) 2 ALT 284
Andhra Pradesh High Court · (2005) 188 ELT 480
Andhra Pradesh High Court · (2001) 6 ALD 811
Andhra Pradesh High Court · (2002) 92 FLR 50 : (2002) 1 LLJ 18
Andhra Pradesh High Court · (2001) 6 ALD 73 : (2001) 6 ALT 159
Andhra Pradesh High Court · (2002) 253 ITR 68 : (2002) 120 TAXMAN 378
Andhra Pradesh High Court · AIR 2002 AP 8 : (2001) 3 APLJ 402