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Andhra Pradesh High Court judgments, 2000

904 judgments · page 30 of 46

High Courts27 Apr 2000

Kodachur Ganesh Rao Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 3 ALD 704 : (2000) 3 ALT 645

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80(1), 93, 94Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties (Other than Agricultural Lands) Lease Rules, 1982 — Rule 3Constitution of India, 1950 — Article 226
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High Courts26 Apr 2000

Mohd. Jaffrullah Khan Vs State

Andhra Pradesh High Court · (2000) 4 ALD 665 : (2000) 2 ALD(Cri) 71

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 465Penal Code, 1860 (IPC) — Section 107Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13(1), 15
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High Courts26 Apr 2000

M. Bagi Reddy and another Vs T. Krishna Reddy and others

Andhra Pradesh High Court · (2000) 4 ALD 360 : (2000) 4 ALT 235 : (2000) 2 APLJ 337

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E(2), 99Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100(5)Specific Relief Act, 1963 — Section 38
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High Courts26 Apr 2000Allowed

K. Venkatesham and Another Vs State of A.P.

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 64 : (2000) CriLJ 3156

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 235(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 41, 42, 43, 44
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High Courts25 Apr 2000

Md. Jani Miya Vs APSRTC and another

Andhra Pradesh High Court · (2000) 5 ALD 166 : (2000) 6 ALT 702

Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 6(A)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
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High Courts25 Apr 2000

Modem Rajamouli Vs Modem Roshaiah and others

Andhra Pradesh High Court · (2000) 3 ALD 677 : (2000) 3 ALT 687 : (2000) 3 APLJ 92

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47, 50BCivil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, 100Hyderabad Land Revenue Act, 1317 — Section 134, 138
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