High Courts17 Apr 2000
Pulavarthi Lakshmi Surya Subrahmanyam Vs Pulavarthi Somaraju
Andhra Pradesh High Court · (2000) 4 ALD 203 : (2000) 3 ALT 787
Stamp Act, 1899 — Section 2(15), 27, 30, 57
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 32 of 46
High Courts17 Apr 2000
Golla Savari (died) LRs Vs Land Acquisition Officer, Srisailam Project, Wanaparthy and another
Andhra Pradesh High Court · (2000) 5 ALD 171 : (2000) 6 ALT 701
High Courts17 Apr 2000Allowed
Baber Siddiqui Vs Commissioner of Police and Others
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 909 : (2000) 3 ALT 300
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 108, 110(1)Penal Code, 1860 (IPC) — Section 332, 452
High Courts17 Apr 2000
Ranga Ramesh and others Vs Madugula Pattabhi (died) as LRs. and others
Andhra Pradesh High Court · (2000) 3 ALD 454 : (2000) 3 ALT 522 : (2000) 2 APLJ 301
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Civil Procedure Code, 1908 (CPC) — Section 24
High Courts17 Apr 2000
St. Mary''s Educational Society, Giddaluru, Prakasham Dist Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 3 ALD 319 : (2000) 3 ALT 95
Andhra Pradesh Education Act, 1982 — Section 20Andhra Pradesh Education Act, 1992 — Section 20National Council for Teacher Education Act, 1993 — Section 12, 14, 3, 32
High Courts17 Apr 2000
Mangalagirikhaja Mian (died) and others Vs Chand Bee and others
Andhra Pradesh High Court · (2000) 3 ALD 498 : (2000) 3 ALT 200
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Hindu Succession Act, 1956 — Section 29Partition Act, 1893 — Section 2, 4
High Courts17 Apr 2000
S.B. Vijaya Vs Lakshminarayana, Station House Officer, Saroornagar Police Station, Rangareddy District and others
Andhra Pradesh High Court · (2001) 1 ALD 520 : (2000) 3 ALT 108
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354
High Courts17 Apr 2000Allowed
Viswanatham Bala Subba Rayudu Vs Lakki Reddy Chennamma (died) by LR
Andhra Pradesh High Court · (2005) 2 ALD 134
High Courts17 Apr 2000Allowed
Viswanatham Bala Subba Rayudu Vs Lakki Reddy Chennamma (died) per LR
Andhra Pradesh High Court · (2008) 1 ALT 665
High Courts12 Apr 2000Allowed
HICEL Pharma Ltd. and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 895 : (2000) 2 ALT(Cri) 260 : (2000) CriLJ 2566 : (2000) 4 RCR(Criminal) 474
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 415Sales of Goods Act, 1930 — Section 5
High Courts12 Apr 2000
Chintalapudi Annapurnamma and another Vs Andukuri Punnayya Sastry and others
Andhra Pradesh High Court · (2000) 3 ALD 649 : (2000) 3 ALT 159 : (2000) 2 APLJ 290
Constitution of India, 1950 — Article 227, 36Stamp Act, 1899 — Section 3, 30, 33, 35, 38
High Courts12 Apr 2000
G. Nagaraju Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 2 ACC 635 : AIR 2000 AP 442 : (2000) 3 ALD 593
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 448Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Motor Vehicles Act, 1988 — Section 107, 111, 138, 176, 2
High Courts11 Apr 2000Dismissed
K. Thyagaraj Vs Reserve Bank of India
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 759 : (2001) 107 CompCas 479
Reserve Bank of India Act, 1934 — Section 58B, 58C
High Courts11 Apr 2000
Y. Siva Sankar Reddy and Others Vs Additional Regional Transport Officer-cum-Registering Authority
Andhra Pradesh High Court · (2001) 1 ACC 40 : (2000) 3 ALT 616
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 52
High Courts11 Apr 2000
K. Thyagaraj, MD, APITL, Hyd. and others Vs Reserve Bank of India, Hyd. and another
Andhra Pradesh High Court · (2000) 4 ALD 532
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Reserve Bank of India Act, 1934 — Section 58
High Courts11 Apr 2000
K. Neelakanta Rao and another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2000) 4 ALD 540 : (2000) 1 ALD(Cri) 751 : (2001) 74 ECC 554 : (2000) 122 ELT 7
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 236, 273, 403, 482Customs Act, 1962 — Section 111, 112
High Courts11 Apr 2000
R.V. Ram Bhupal Prasad Vs Dodda Ranga Rao and others
Andhra Pradesh High Court · AIR 2000 AP 447 : (2000) 4 ALD 273 : (2000) 3 ALT 610
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 5(2)Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 11(A), 13Constitution of India, 1950 — Article 226
High Courts11 Apr 2000Dismissed
Hemalatha Gargya Vs Commissioner of Income Tax, A.P. - II and Another
Andhra Pradesh High Court · (2000) 3 ALT 105 : (2000) 162 CTR 61 : (2000) 244 ITR 143 : (2000) 110 TAXMAN 429
Constitution of India, 1950 — Article 226
High Courts11 Apr 2000
Challuri Rajaiah and Others Vs Revenue Divisional Officer/Land Acquisition Officer and Others
Andhra Pradesh High Court · (2000) 4 ALT 14
Land Acquisition Act, 1894 — Section 4(1)
High Courts11 Apr 2000
K. Narahari Vs U. Suresh Kumar and another
Andhra Pradesh High Court · (2001) 1 ACC 92 : (2001) ACJ 1383 : (2000) 3 ALD 745 : (2000) 3 ALT 627
Motor Vehicles Act, 1988 — Section 147