COURT ARCHIVE

Andhra Pradesh High Court judgments, 2000

904 judgments · page 46 of 46

High Courts18 Jan 2000

Pothuganti Venkateshwarulu Vs Yangala Mallaiah

Andhra Pradesh High Court · AIR 2001 AP 358 : (2001) 2 ALD 61 : (2001) 1 ALT 354 : (2001) 1 APLJ 237

Provincial Insolvency Act, 1920 — Section 28(2), 52

High Courts18 Jan 2000

Andhra Pradesh High Court · (2000) 2 ALD 442 : (2000) 3 ALT 411 : (2000) 1 APLJ 84 : (2000) 3 CivCC 88

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51, 59(1), 60

High Courts18 Jan 2000

Andhra Pradesh High Court · AIR 2001 AP 62 : (2000) 1 ALD 388 : (2000) 1 ALT 266 : (2001) 1 APLJ 18

Central Excises and Salt Act, 1944 — Section 36Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 12, 9

High Courts17 Jan 2000

Andhra Pradesh High Court · (2000) 2 ALD 626 : (2000) 4 ALT 485 : (2000) 87 FLR 261