High Courts22 Jan 2000Allowed
Model Financial Corporation Ltd. Vs Montana International Limited
Andhra Pradesh High Court · (2000) 2 CompLJ 229
Companies Act, 1956 — Section 456
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2000
904 judgments · page 45 of 46
High Courts22 Jan 2000
Rohatgi Yogendra Kumar Vs HMT Ltd., Hyd. and another
Andhra Pradesh High Court · (2000) 3 ALD 256 : (2000) 3 ALT 738
Constitution of India, 1950 — Article 12
High Courts22 Jan 2000
Bahabalendruni Ramamurthy Vs Uppala Krishna Murthy and others
Andhra Pradesh High Court · (2000) 5 ALD 46 : (2000) 4 ALT 354 : (2000) 2 APLJ 353
Andhra Pradesh Agency Rules, 1924 — Rule 18, 26, 42, 47, 54Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 2000
Andhra Pradesh State Financial Corporation Vs T.G.L. Quick Foods Limited, Adoni
Andhra Pradesh High Court · (2000) 2 ALD 398 : (2000) 4 ALT 502
Companies Act, 1956 — Section 528, 529, 529State Financial Corporations Act, 1951 — Section 29
High Courts22 Jan 2000
Datla Narasimha Raju and others Vs Principal Secretary to Government of Andhra Pradesh, Special Welfare Dept. and others
Andhra Pradesh High Court · (2000) 2 ALD 365
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 6Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 3(2), 3(3), 6, 3
High Courts22 Jan 2000
SVP Sarvani and another Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2000) 2 ALD 453 : (2000) 1 ALT 328
Andhra Pradesh Ministerial Service Rules, 1998 — Rule 3(2), 8
High Courts22 Jan 2000
N. Srinivas Vs K. Kamalamma
Andhra Pradesh High Court · (2000) 2 ALD 788 : (2000) 3 ALT 255
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22
High Courts22 Jan 2000Allowed
Provident Fund Inspector Vs Shama Beedi Factory and Others
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 369 : (2000) CriLJ 3427
Criminal Procedure Code, 1973 (CrPC) — Section 251, 255(1), 468, 472Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 13, 14(2), 14A(1), 14A(2)Mines Act, 1952 — Section 66, 79
High Courts21 Jan 2000
R. Srihari and another Vs Union of India and others
Andhra Pradesh High Court · AIR 2000 AP 185 : (2000) 2 ALD 113 : (2000) 1 ALT 428 : (2000) 1 APLJ 133
Constitution of India, 1950 — Article 102, 14, 173, 184, 325Legislature Enacted Act, 1950 — Section 30, 31, 32, 33, 34Representation of the People Act, 1951 — Section 30, 33, 5, 52
High Courts21 Jan 2000Dismissed
Md. Khadeer alias Khadeer Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 643 : (2000) 1 ALT(Cri) 398
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts21 Jan 2000Dismissed
Andhra Pradesh State Road Transport Corporation and Others Vs Regional Transport Officer (FAC) and Others
Andhra Pradesh High Court · (2000) 01 AP CK 0010
High Courts21 Jan 2000Dismissed
The Public Prosecutor, High Court of A.P. Vs Gali Suryanarayana
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 387 : (2000) 1 ALT(Cri) 194 : (2000) 1 APLJ 252 : (2000) CriLJ 1753
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Jan 2000
Commissioner of Income Tax Vs National Bankatlal Parekh and Co.
Andhra Pradesh High Court · (2000) 243 ITR 182
Income Tax Act, 1961 — Section 147
High Courts20 Jan 2000
P. Shanker Rao Vs B. Susheela
Andhra Pradesh High Court · (2000) 2 ALD 147 : (2000) 2 ALT 606 : (2000) 2 CivCC 223
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2A, 115, 151
High Courts20 Jan 2000
U. Shankaraiah Vs District Co-operative Central Bank, Medak and others
Andhra Pradesh High Court · (2000) 2 ALD 307 : (2000) 3 ALT 404 : (2000) 1 APLJ 152
High Courts20 Jan 2000
Union of India and others Vs Srinivasa Forest Co-operative Stone Coverri Labour Contract Co-operative Society, Vikarabad
Andhra Pradesh High Court · AIR 2000 AP 325 : (2000) 2 ALD 170 : (2000) 1 APLJ 154
Arbitration Act, 1940 — Section 20(4), 8(1)
High Courts20 Jan 2000
M. Janardhan Reddy and others Vs Joint Collector, Adilabad Dist. and another
Andhra Pradesh High Court · (2000) 2 ALD 619 : (2000) 1 AnWR 401
Andhra Pradesh Land Revenue (Enhancement) Act, 1967 — Section 4(1)
High Courts20 Jan 2000
COMMISSIONER OF INCOME TAX Vs NATHMAL BANKATLAL PAREKH and CO.
Andhra Pradesh High Court · (2000) 159 CTR 350
High Courts19 Jan 2000
Bh. Narasimha Rao Vs General Manager, UCO Bank, Calcutta and others
Andhra Pradesh High Court · (2000) 2 ALD 174 : (2000) 1 AnWR 403
Constitution of India, 1950 — Article 226UCO Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 50
High Courts18 Jan 2000
D. Mohan Vs Regional Manager, APSRTC, Khammam District and others
Andhra Pradesh High Court · AIR 2000 AP 334 : (2000) 2 ALD 148 : (2000) 1 ALT 315
Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 7Constitution of India, 1950 — Article 12, 14, 226