High Courts07 Jun 2000Partly Allowed

M. Kishan Rao and Others Vs Mrs. P. Santha Reddy and Another (No. 1)

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 247 : (2000) 2 ALD(Cri) 212 : (2000) 2 ALT(Cri) 294 : (2001) 40 CLA 126 : (2002) 111 CompCas 361 : (2001) CriLJ 2729

Companies Act, 1956 — Section 297, 299, 300, 629ACriminal Procedure Code, 1973 (CrPC) — Section 468, 468(3)Penal Code, 1860 (IPC) — Section 409, 441
High Courts07 Jun 2000Dismissed

K. Vijaya Laxmi Vs K. Laxminarayana and Others

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 184 : (2000) CriLJ 4490 : (2001) 1 DMC 314 : (2000) 4 RCR(Criminal) 841

Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(1), 200Penal Code, 1860 (IPC) — Section 494
High Courts07 Jun 2000Dismissed

D. Vijayalakshmi Vs D. Sanjeeva Reddy

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 200 : (2001) CriLJ 1583

Criminal Procedure Code, 1973 (CrPC) — Section 198, 313, 397Penal Code, 1860 (IPC) — Section 109, 494, 498, 498(A)
High Courts07 Jun 2000Dismissed

V. Siva Prasad Vs State of A.P.

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 165 : (2000) 2 ALT(Cri) 419 : (2000) CriLJ 3988

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 3, 4, 5, 6, 6(2)Criminal Procedure Code, 1973 (CrPC) — Section 173, 4, 4(2), 482, 5Partnership Act, 1932 — Section 58(1)