High Courts13 Nov 1999
B. Chennakesava Rao Vs Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 2000 AP 165 : (2000) 1 ALD 763 : (2000) 2 ALT 100
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 9 of 59
High Courts12 Nov 1999
P. Srinivasa Rao Vs Enquiry Officer and Disciplinary Authority, Union Bank of India, Enquiry Cell, Hyderabad and another
Andhra Pradesh High Court · (2000) 4 ALD 348 : (2000) 1 ALT 205
High Courts12 Nov 1999Dismissed
United Insurance Company Ltd. Vs Ramulu and Another
Andhra Pradesh High Court · (2000) 1 ALT 292 : (1999) 3 LLJ 541
Workmens Compensation Act, 1923 — Section 10, 10(1)
High Courts12 Nov 1999
Ch. Jyothi Srinivas Vs Commissioner of Prohibition and Excise, Andhra Pradesh, Hyderabad and another
Andhra Pradesh High Court · (2000) 2 ALD 590 : (2000) 1 ALT 4
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 35(2)Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 8, 8(2)
High Courts12 Nov 1999
A. Sri Krishna Chaithanya Vs NTR University of Health Science, Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 3 ALD 161
High Courts12 Nov 1999
Pithana Nanda Kumar and others Vs Kostu Eswara Rao and others
Andhra Pradesh High Court · (2000) 1 ALD 575 : (1999) 6 ALT 493
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)Constitution of India, 1950 — Article 226
High Courts12 Nov 1999
United India Insurance Co. Ltd., Warangal Vs Mattedu Manikyam and others
Andhra Pradesh High Court · (2000) 2 ACC 681 : (2001) ACJ 1197 : (2000) 1 ALD 572 : (2000) 3 ALT 273 : (2000) 2 AnWR 41
Motor Vehicles Act, 1988 — Section 147, 2(44)
High Courts12 Nov 1999
Anagalla Padmalath Vs A. Sudershan Rao
Andhra Pradesh High Court · AIR 2000 AP 353 : (2000) 1 ALD 697 : (2000) 2 ALT 15 : (2000) 1 APLJ 513 : (2000) 2 CivCC 78 : (2000) 2 DMC 580
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 420
High Courts12 Nov 1999
Reddivari Gangireddy Vs Joint Hindu Family of Andeppagari Jayaramireddy and others
Andhra Pradesh High Court · (2000) 6 ALD 663 : (2000) 6 ALT 234
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 22
High Courts12 Nov 1999
M. Rajabali Sons, Warangal Vs Food Corporation of India
Andhra Pradesh High Court · (2000) 2 ALD 514 : (2000) 1 APLJ 239
Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 74Limitation Act, 1963 — Article 27
High Courts12 Nov 1999Allowed
Ganeshram Satyanarayana Pandya Vs Ayaneshwar Bijoria
Andhra Pradesh High Court · (2000) 6 ALT 739
Registration Act, 1908 — Section 17, 17(1), 2(7)Specific Relief Act, 1963 — Section 16, 5
High Courts12 Nov 1999
G.V.P.R. Engineers Limited Vs Bharat Heavy Electricals Limited, Tamil Nadu and another
Andhra Pradesh High Court · (2000) 1 ALD 1 : (1999) 6 ALT 592
Constitution of India, 1950 — Article 226
High Courts11 Nov 1999
M.A. Rasheed and others Vs Commissioner, Nirmal Municipality, Adilabad District and others
Andhra Pradesh High Court · (2000) 2 ALD 377 : (2000) 1 ALT 720
Constitution of India, 1950 — Article 226
High Courts11 Nov 1999
Chitti Simhachalam Naidu and others Vs Board of Governors, A.P. Residential Educational Institutions Society, Hyderabad and another
Andhra Pradesh High Court · (2000) 1 ALD 178 : (1999) 6 ALT 308
Constitution of India, 1950 — Article 14, 142, 16, 21
High Courts11 Nov 1999
G. Padmini Vs G. Sivananda Babu
Andhra Pradesh High Court · AIR 2000 AP 176 : (2000) 2 ALD 258 : (2000) 2 ALT 259 : (2000) 1 APLJ 118 : (2000) 2 CivCC 325 : (2000) 2 DMC 760 : (2000) 4 RCR(Civil) 581
Hindu Marriage Act, 1955 — Section 10(1), 13(1), 23
High Courts11 Nov 1999Allowed
Hyderabad Industries Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2000) 120 STC 91
High Courts11 Nov 1999
Kakatiya Cement, Sugar and Industries Ltd. Hyd. Vs Commissioner of Commercial Taxes, Hyd. and others
Andhra Pradesh High Court · (2000) 1 ALD 95 : (2000) 1 ALT 159
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Andhra Pradesh General Sales Tax Rules, 1957 — Rule 28(21A)(d)
High Courts11 Nov 1999Allowed
Kumari Tanveer Fatima Vs Registrar, N.T.R. University of Health Sciences and Another
Andhra Pradesh High Court · (1999) 6 ALT 321
High Courts11 Nov 1999
K. Sivanarayana Vs G. Durga Sesharatnam
Andhra Pradesh High Court · (2000) 1 ALD 767 : (2000) 2 ALT 365 : (2000) 1 APLJ 79
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 2Provincial Insolvency Act, 1920 — Section 51, 8
High Courts10 Nov 1999
Sri Sai Pipe Co., Hyd. Vs Engineer-in-Chief Panchayat Raj, A.P., Hyd.
Andhra Pradesh High Court · (2000) 1 ALD 268 : (2000) 1 ALT 650
Constitution of India, 1950 — Article 226Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2