High Courts24 Nov 1999Allowed
United India Insurance Co. Ltd. Vs Sulochana and Others
Andhra Pradesh High Court · (2001) ACJ 1917 : (2000) 6 ALT 765
Motor Vehicles Act, 1988 — Section 147
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 7 of 59
High Courts24 Nov 1999
M.A. Jabbar and another Vs Life Insurance Corporation House Building Employees Society, Hyderabad and others
Andhra Pradesh High Court · (2000) 2 ALD 2 : (2000) 1 ALT 385
Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 42Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 14, Order 6 Rule 16, Order 9 Rule 13, 99Contract Act, 1872 — Section 23
High Courts24 Nov 1999
Agnigundala Venkata Ranga Rao Vs Indukuri Ramachandra Reddy and another
Andhra Pradesh High Court · (2000) 1 ALD 585
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 3(5)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 64
High Courts24 Nov 1999
Shaik Abdul Khader and another Vs Vakantham Nagabhushana Rao and others
Andhra Pradesh High Court · (2000) 1 ALD 458 : (2000) 1 AnWR 293
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 41, 53
High Courts24 Nov 1999
Seelam Ramanamma Vs Divisional Manager, Life Insurance Corporation of India, Machilipatnam
Andhra Pradesh High Court · AIR 2000 AP 350 : (2000) 1 ALD 406
Insurance Act, 1938 — Section 45
High Courts24 Nov 1999
S. Chennakesavulu Vs Managing Director, A.P. Handloom Weavers Co-operative
Andhra Pradesh High Court · (2000) 3 ALD 303
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120, 409, 420, 477(4)
High Courts23 Nov 1999Allowed
Nehrunagar Co-operative Housing Society and Others Vs E. Bhagwandass and Others
Andhra Pradesh High Court · (2000) 2 ALT 160
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Nov 1999
Professor V.N. Dass Vs Vice-Chancellor, Sri Padmavathi Mahila Viswavidyalam, Tirupathi and others
Andhra Pradesh High Court · (2000) 1 ALD 209 : (2000) 1 ALT 18
Constitution of India, 1950 — Article 14, 16, 21, 226Sri Padmavathi Mahila Viswavidyalaya Act, 1983 — Section 10(3), 18
High Courts23 Nov 1999
D. Sambaiah Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 560 : (2000) 2 ALT 111
Constitution of India, 1950 — Article 14
High Courts23 Nov 1999
S. Purushotham Vs District Collector, Karimnagar and others
Andhra Pradesh High Court · (2000) 1 ALD 108
Constitution of India, 1950 — Article 226
High Courts23 Nov 1999Allowed
Motaparthi Vasantha Devi and Others Vs P. Padmanabha Sharma and Another
Andhra Pradesh High Court · (2000) 1 ALT 653 : (2000) 2 CivCC 447
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts22 Nov 1999Dismissed
Andhra Bank Employees Co-operative Bank Ltd. Vs K. Ram Babu
Andhra Pradesh High Court · (2000) 1 ALT 68 : (2000) 1 LLJ 1122
High Courts22 Nov 1999Dismissed
State of Andhra Pradesh Vs Lamina Suspension Products Pvt. Ltd.
Andhra Pradesh High Court · (2000) 119 STC 344
Andhra Pradesh General Sales Tax Act, 1957 — Section 20
High Courts22 Nov 1999
Mahalaxmi Engineering Co., Karimanagar Dist. and another Vs State Bank of India, Karimnagar
Andhra Pradesh High Court · (2000) 1 ALD 461 : (2000) 1 APLJ 163 : (2000) 100 CompCas 459
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts22 Nov 1999
Depot Manager, APSRTC, Chirala Vs Kanuri Venkateswarlu and another
Andhra Pradesh High Court · (2000) 4 ALD 89 : (2000) 3 ALT 506 : (2000) 2 LLJ 566
Minimum Wages Act, 1948 — Section 25
High Courts22 Nov 1999
J.S. Ravichandra Vs Statistical Analyasis and Research Bureau, Chennai
Andhra Pradesh High Court · (2000) 1 ALD 277 : (2000) 1 ALT 89
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Civil Procedure Code, 1908 (CPC) — Section 100, 115, 122, 133, 136Constitution of India, 1950 — Article 226, 227, 32
High Courts20 Nov 1999
G. Pitchaiah Naidu Vs APSEB, Madakaira and another
Andhra Pradesh High Court · (2000) ACJ 1348 : (2000) 1 ALD 239 : (2000) 1 ALT 245 : (2000) 1 APLJ 112
Motor Vehicles Act, 1939 — Section 92
High Courts19 Nov 1999
G. Rameshwar Rao Vs Government of India and others
Andhra Pradesh High Court · (2000) 1 ALD 129
High Courts19 Nov 1999
Kallam Subba Reddy and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 282 : (2000) 1 ALT 64
Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 3(1), 33, 7Andhra Pradesh Excise Act, 1968 — Section 15, 17, 20, 30(3), 31
High Courts18 Nov 1999
Government of Andhra Pradesh and another Vs M. Krishnaveni
Andhra Pradesh High Court · (2000) 1 ALD 357 : (2000) 1 ALT 138
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47, 48Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5