High Courts09 Dec 1999
B. Ganesh and others Vs Mandal Revenue Officer, Hanamakonda, Warangal and another
Andhra Pradesh High Court · AIR 2000 AP 194 : (2000) 1 ALD 429 : (2000) 2 ALT 377
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 5 of 59
High Courts09 Dec 1999
T. Rajive and others Vs State Bank of India, Mumbai and another
Andhra Pradesh High Court · (2000) 2 ALD 308 : (2000) 2 ALT 335 : (2001) 104 CompCas 293
Companies Act, 1956 — Section 446, 529
High Courts09 Dec 1999
A.N. Paramkusha Bai Vs K. Krishna and another
Andhra Pradesh High Court · (2000) 4 ALD 159 : (2000) 2 ALT 341
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 13, 40, 41, 42, 43
High Courts09 Dec 1999
P. Jeevanandam C.P. Ponnurangam Vs Union of India and others
Andhra Pradesh High Court · (2000) 4 ALD 496 : (2000) 3 ALD 164 : (2000) 3 ALT 425 : (2000) 1 APLJ 510
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts08 Dec 1999
Nageshwara Rao Vs B.V. Subbaiah and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 253 : (2000) 99 CompCas 526
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Dec 1999
United India Insurance Co. Ltd., Chittoor Vs Priyanka @ Divya and another
Andhra Pradesh High Court · (2000) 2 ACC 586 : (2001) ACJ 2011 : (2000) 2 ALD 374
Motor Vehicles Act, 1988 — Section 166, 168Penal Code, 1860 (IPC) — Section 337, 338
High Courts08 Dec 1999
APSRTC, Imliban, Hyderabad and others Vs Abidha Khanam
Andhra Pradesh High Court · (2000) 4 ALD 435 : (2000) 4 ALT 196
High Courts08 Dec 1999
O. Gangadhar Vs Transport Commissioner, A.P. and others
Andhra Pradesh High Court · (2000) 2 ACC 668 : AIR 2000 AP 198 : (2000) 2 ALD 343 : (2000) 1 ALT 704
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3, 4Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 126, 5Central Motor Vehicles Rules, 1989 — Rule 47
High Courts08 Dec 1999
Y.V. Rama Rao Vs Pamidimukkala Surya Nagamani
Andhra Pradesh High Court · (2000) 1 ALT 157
Specific Relief Act, 1963 — Section 10
High Courts08 Dec 1999
Commissioner of Income Tax Vs Lanco Industries Ltd.
Andhra Pradesh High Court · (2000) 1 ALT 746 : (2000) 162 CTR 459 : (2000) 242 ITR 357 : (2000) 110 TAXMAN 172
Income Tax Act, 1961 — Section 260A
High Courts07 Dec 1999
R.P. Dube Vs Government of A.P., Home Department and Others
Andhra Pradesh High Court · (1999) 6 ALT 738
High Courts07 Dec 1999Allowed
Nutech Agros Ltd. and Others Vs Ch. Mohan Rao and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 255 : (2000) 1 ALT(Cri) 305
Companies Act, 1956 — Section 205, 207
High Courts07 Dec 1999
Khaja Masiuddin Vs Andhra Pradesh State Road Transport Corporation and others
Andhra Pradesh High Court · (2000) 2 ALD 370
High Courts07 Dec 1999Allowed
Pola Gourinaidu Vs National Insurance Co. Ltd.
Andhra Pradesh High Court · (2001) ACJ 907 : (2000) 1 ALT 185
Motor Vehicles Act, 1988 — Section 166
High Courts07 Dec 1999
Syed Muneer Raza Vs Chairman, Railway Board, New Delhi and others
Andhra Pradesh High Court · AIR 2000 AP 204 : (2000) 1 ALD 689
Constitution of India, 1950 — Article 14, 19(1), 21, 226Penal Code, 1860 (IPC) — Section 354Railway Claims Tribunal Act, 1987 — Section 13(1)
High Courts07 Dec 1999
M. Sai Venkata Ramana Vs Regional Transport Authority, Kakinada
Andhra Pradesh High Court · (1999) 5 ALD 523
Motor Vehicles Act, 1988 — Section 72, 74, 79, 80, 87
High Courts06 Dec 1999
P. Rama Rao and others Vs High Court of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 298 : (2000) 1 ALT 210
Administrative Tribunals Act, 1985 — Section 29Civil Procedure Code, 1908 (CPC) — Section 6Family Courts Act, 1984 — Section 8
High Courts06 Dec 1999
P. Muthuswamy (died) by LRs. and others Vs Janakiram (died) by LRs. and others
Andhra Pradesh High Court · (2000) 1 ALD 463 : (2000) 2 ALT 269
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 2(2), 47Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts03 Dec 1999
Boppanna Arjuna Rao Vs Executive Officer, Tirumala Tirupathi Devasthanam and Others
Andhra Pradesh High Court · (2001) 124 STC 449
Andhra Pradesh General Sales Tax Act, 1957 — Section 5H
High Courts03 Dec 1999
Ganesh Patwari Vs Talla Venkata Ramana Reddy and another
Andhra Pradesh High Court · (2000) 4 ALD 333 : (2000) 2 ALT 225 : (2000) 3 CivCC 675
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Negotiable Instruments Act, 1881 (NI) — Section 78, 8