High Courts22 Dec 1999
State of A.P. and another Vs Kapa Babu Rao
Andhra Pradesh High Court · (2000) 2 ALD 80 : (2000) 5 ALT 674 : (2000) 2 APLJ 217
Arbitration Act, 1940 — Section 3, 30, 33, 41, 45Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 3 of 59
High Courts22 Dec 1999
D. Madhava Reddy and others Vs Collectors (Co-operation), Warangal and another
Andhra Pradesh High Court · (2000) 1 ALD 495 : (2000) 2 ALT 357
High Courts22 Dec 1999
K. Chandrasekharam and another Vs Vijay Bhargavi Chit Fund Private Limited and another
Andhra Pradesh High Court · (2000) 1 ALD 761 : (2000) 2 ALT 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54, Order 38 Rule 5, Order 38 Rule 7, Order 38 Rule 8
High Courts22 Dec 1999
Md. Ethe Shamuddin Vs Joint Collector (Civil Supplies), RR Dist., Hyd. and another
Andhra Pradesh High Court · (2000) 1 ALD 472 : (2000) 2 ALT 35 : (2000) 1 APLJ 355
Constitution of India, 1950 — Article 123Criminal Procedure Code, 1973 (CrPC) — Section 9(3)Essential Commodities Act, 1955 — Section 3, 6
High Courts22 Dec 1999Dismissed
Thomas Joseph Vs Official Liquidator and Others
Andhra Pradesh High Court · (2001) 104 CompCas 249 : (2000) 2 CompLJ 61
Companies Act, 1956 — Section 446
High Courts21 Dec 1999
National Surgical Corporation Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2000) 242 ITR 667
Income Tax Act, 1961 — Section 256, 269SS, 271D
High Courts21 Dec 1999
Akash and another Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2000 AP 261 : (2000) 1 ALD 773 : (2000) 2 ALT 373 : (2000) 2 DMC 490 : (2001) 1 RCR(Civil) 26
Constitution of India, 1950 — Article 226, 261(3)Guardians and Wards Act, 1890 — Section 4, 9(1)
High Courts21 Dec 1999
V. Murali Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 658 : (2000) 1 ALT 199
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35
High Courts21 Dec 1999
S. Lolakshi and another Vs N. Tatiah and others
Andhra Pradesh High Court · (2000) 2 ACC 134 : (2001) ACJ 1830 : (2000) 2 ALD 395 : (2000) 1 ALT 535
Motor Vehicles Act, 1988 — Section 147, 166, 95
High Courts21 Dec 1999
Kapa Veerabhadurudu and others Vs Special Deputy Collector, West Godavari District
Andhra Pradesh High Court · (2000) 2 ALD 52 : (2000) 1 ALT 452
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 9(3)Civil Service Regulations — Article 470Constitution of India, 1950 — Article 14, 16, 21, 225, 226
High Courts20 Dec 1999
Chunduru Padmavathi Vs Chunduru Narasimha Rao
Andhra Pradesh High Court · (2000) 2 ALD 106 : (2000) 1 ALT 613
Limitation Act, 1963 — Article 113, 10, 20Specific Relief Act, 1963 — Section 16
High Courts20 Dec 1999
Cherukuri Venkateswarlu Vs Pamidi Kotaiah
Andhra Pradesh High Court · (2000) 1 ALD 612 : (2000) 2 ALT 361 : (2000) 1 APLJ 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1963 — Section 15
High Courts17 Dec 1999
C.S.H.N. Murthy Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 1 ALD 434
Andhra Pradesh Education Act, 1982 — Section 79, 80, 81, 82, 83Andhra Pradesh Private Educational Institutions Employees (Disciplinary Control) Rules, 1983 — Rule 3, 5, 7Constitution of India, 1950 — Article 311
High Courts17 Dec 1999
Gottipati Murali Mohan Vs Jalagam Vengala Rao and others
Andhra Pradesh High Court · (2000) 2 ALD 297 : (2000) 2 ALT 239
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12, 21, 22, 352Limitation Act, 1963 — Article 73
High Courts17 Dec 1999
N. Mohana Kumar Vs Bayani Lakshmi Narasimhaiah and others
Andhra Pradesh High Court · (2000) 2 ALD 269 : (2000) 1 ALT 472 : (2000) 1 APLJ 56 : (2000) 3 CivCC 528
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 69, Order 21 Rule 89
High Courts17 Dec 1999
CIL Securities Ltd., Hyd. Vs Commissioner of Income Tax, A.P. and another
Andhra Pradesh High Court · (2000) 4 ALD 69 : (2000) 2 ALT 541 : (2000) 161 CTR 44 : (2000) 242 ITR 472
Finance Act, 1998 — Section 87, 88, 89Income Tax Act, 1961 — Section 143, 245
High Courts16 Dec 1999Dismissed
Bikkina Gopalakrishna Rao Vs Seavalley Resorts Pvt. Ltd.
Andhra Pradesh High Court · (2001) 104 CompCas 267 : (2000) 2 CompLJ 65
Companies Act, 1956 — Section 433
High Courts16 Dec 1999Dismissed
Secretary, A.P. Public Service Commission Vs Y.V.V.R. Srinivasulu and Others
Andhra Pradesh High Court · (1999) 6 ALT 757
High Courts16 Dec 1999
M. Venkateswara Rao and Others Vs Secretary, R.T.A. and Others
Andhra Pradesh High Court · (2000) 1 ALT 170
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 448BAndhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Constitution of India, 1950 — Article 226
High Courts15 Dec 1999
Reddi Nageswara Rao Vs Chief Post Master General and Others
Andhra Pradesh High Court · (2000) 1 ALT 60