High Courts04 Nov 1999
Southern Road Carriers Ltd. Vs Atul Kumar Agarwal
Andhra Pradesh High Court · (2000) 1 ALD 636 : (2000) 2 ALT 368 : (2000) 1 APLJ 256
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 11 of 59
High Courts04 Nov 1999
A.K. Hari Gopal and another Vs Balaji Singh
Andhra Pradesh High Court · (2000) 3 ALD 228 : (2000) 2 ALT 629 : (2000) 3 CivCC 134
Succession Act, 1925 — Section 372, 373
High Courts03 Nov 1999
Commissioner of Income Tax Vs Lohiya Trading Co.
Andhra Pradesh High Court · (2000) 2 ALT 537 : (2000) 242 ITR 434
Income Tax Act, 1961 — Section 271, 271(1), 271(2)
High Courts03 Nov 1999Allowed
Jala Rajagopal Vs A.P. Transmission Corporation Ltd. and Others
Andhra Pradesh High Court · (1999) 6 ALT 741 : (2000) 3 LLJ 516
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 14A
High Courts03 Nov 1999
Gudivada Kasi Ratnam Vs Gudivada Rama Rao
Andhra Pradesh High Court · (2000) 1 ALD 329 : (1999) 6 ALT 551
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104, Order 21 Rule 105(2), Order 21 Rule 106, Order 47 Rule 1Limitation Act, 1963 — Article 137
High Courts03 Nov 1999
Peela Pothi Naidu @ Pedababu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2000) 1 ALD 580 : (2000) 2 ALT 1
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 41 Rule 1
High Courts03 Nov 1999
Rice Millers Association, Palakol Vs General Manager, South Central Railway, Secunderabad and others
Andhra Pradesh High Court · AIR 2000 AP 121 : (2000) 1 ALD 6 : (2000) 2 APLJ 482
Constitution of India, 1950 — Article 14, 226
High Courts02 Nov 1999
Cement Corporation of India Ltd., New Delhi and others Vs B.B.V. Krishnam Raju
Andhra Pradesh High Court · (1999) 6 ALD 832 : (1999) 6 ALT 341 : (2000) 1 LLJ 757
Constitution of India, 1950 — Article 14, 16, 226, 23, 311Industrial Disputes Act, 1947 — Section 25Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 3(1)
High Courts02 Nov 1999
DR. Y.S. Rajasekara Reddy and others Vs Nara Chandrababu Naidu and others
Andhra Pradesh High Court · AIR 2000 AP 142 : (1999) 6 ALD 623 : (1999) 6 ALT 406
Andhra Pradesh Municipalities Act, 1965 — Section 70Constitution of India, 1950 — Article 164, 190, 191, 192, 226
High Courts02 Nov 1999
Veeravalli College of Law, Rajahmundry Vs Bar Council of India and others
Andhra Pradesh High Court · (2000) 2 ALD 487 : (2000) 2 ALT 94
Advocates Act, 1961 — Section 49Constitution of India, 1950 — Article 14, 30, 39
High Courts02 Nov 1999
A.C. Alexander Vs Director of School Education Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 234 : (1999) 6 ALT 135
High Courts02 Nov 1999
National Insurance Company Limited, Kakinanda Vs Illapu Seethamma and others
Andhra Pradesh High Court · (2000) 2 ACC 757 : (2001) ACJ 328 : (2000) 2 ALD 265 : (2000) 2 ALT 455
Motor Vehicles Act, 1988 — Section 149(2), 166, 173(2), 96(2)
High Courts02 Nov 1999
Dr. Y.S. Rajasekhara Reddy and others Vs His Excellency, the Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1999) 6 ALD 763 : (1999) 6 ALT 381
Constitution of India, 1950 — Article 112, 154, 161, 162, 174(2)Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19(1)
High Courts02 Nov 1999
G. Arjun Rao Vs Principal Secretary to Govt., MA and UD Dept., Govt. of A.P. and another
Andhra Pradesh High Court · (2000) 1 ALD 132 : (1999) 6 ALT 432
High Courts01 Nov 1999
ESI Corporation, Hyderabad Vs J.D. Electronics, Abids, Hyderabad
Andhra Pradesh High Court · (2000) 1 ALD 582 : (2000) 2 ALT 119 : (2000) 1 LLJ 1484
Employees State Insurance Act, 1948 — Section 85
High Courts01 Nov 1999
Appana Suribabu and others Vs Registrar of Co-operative Societies, E.G. Dist. and others
Andhra Pradesh High Court · (2000) 1 ALD 135 : (1999) 6 ALT 239
Reserve Bank of India Act, 1934 — Section 2
High Courts01 Nov 1999
KCP Ltd., Guntur Vs APSEB, Vidyut Soudha, Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 49
Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 18, 26, 49, 5, 59Electricity Act, 1910 — Section 2(1), 36(2)
High Courts01 Nov 1999
V.J. Dandekar Vs Meera Co-operative Housing Society Limited, Hyd.
Andhra Pradesh High Court · (2000) 1 ALD 499 : (2000) 1 ALT 751
High Courts30 Oct 1999
Jyothi Automobiles, Hyderabad and others Vs Khet Bai and another
Andhra Pradesh High Court · (2000) 1 ALD 627
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 11, 12, 14, 8
High Courts30 Oct 1999
B. Adinarayana Murthy Vs Collector Ananthapur Dist. and another
Andhra Pradesh High Court · (2000) 1 ALD 168 : (1999) 6 ALT 322
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4(1), 41Constitution of India, 1950 — Article 226