High Courts15 Mar 1999

Grag Martin Distillery Private Ltd. Tilamol Vs State of A.P. and Others

Andhra Pradesh High Court · (1999) 2 ALD 631 : (1999) 2 ALT 704

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 12Andhra Pradesh (Regulation of Wholesale Trade and Distribution of Indian Liquor, Foreign Liquor, Wine and Beer) Act, 1993 — Section 12, 6, 7Andhra Pradesh Distillery Rules, 1970 — Rule 11, 2, 3, 4, 5