COURT ARCHIVE

Andhra Pradesh High Court judgments, 1999

1,176 judgments · page 49 of 59

High Courts12 Apr 1999

Thottempudi Ammaji Vs Convention of Baptist Churches of Northern Cirars, Visakhapatnam and others

Andhra Pradesh High Court · (1999) 3 ALD 242 : (1999) 3 ALT 141 : (1999) 1 APLJ 427

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts12 Apr 1999Allowed

K. Nagamani Vs Managing Director, A.P. Vikalangula Co-op. Corpn. and Another

Andhra Pradesh High Court · (1999) 3 ALT 165

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High Courts09 Apr 1999

L. Jayasree Vs Convenor, EAMCET-98, JNTU, Hyderabad and another

Andhra Pradesh High Court · AIR 1999 AP 383 : (1999) 3 ALD 258 : (1999) 3 ALT 171

Constitution of India, 1950 — Article 14

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High Courts09 Apr 1999

Sri Rajarajeswari Parboiled Rice Industry, Kombarabanda, Nalgonda Dist. Vs Kodad, Nalgonda Dist. and others

Andhra Pradesh High Court · (1999) 3 ALD 309 : (1999) 3 ALT 449

Andhra Pradesh General Sales Tax Act, 1957 — Section 42, 7Central Sales Tax Act, 1956 — Section 15, 5(3)Constitution of India, 1950 — Article 226

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High Courts09 Apr 1999

K. Sita Vs Corporation Bank, East Godavari District

Andhra Pradesh High Court · AIR 1999 AP 367 : (1999) 3 ALD 377 : (1999) 3 ALT 443 : (1999) 1 APLJ 9

Contract Act, 1872 — Section 171, 173, 174

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High Courts09 Apr 1999

Surapaneni Ram Prasad Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (1999) 3 ALD 1 : (1999) 3 ALT 155 : (1999) 1 APLJ 444 : (1999) CriLJ 2852

Criminal Procedure Code, 1973 (CrPC) — Section 10(2), 20, 23, 24Defence of India Act, 1962 — Section 29, 40

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High Courts08 Apr 1999

Nikkanti Ramakrishna Vs Atmakuri Sasikiran and others

Andhra Pradesh High Court · (1999) 3 ALD 8 : (1999) 3 ALT 264 : (1999) 1 APLJ 442

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts08 Apr 1999

Chand Basha and others Vs State of A.P.

Andhra Pradesh High Court · (1999) 3 ALD 505 : (1999) 1 ALD(Cri) 800 : (1999) 3 ALT 604 : (1999) 2 ALT(Cri) 423 : (1999) CriLJ 3441

Penal Code, 1860 (IPC) — Section 107, 302, 313, 34

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High Courts08 Apr 1999

Y. Krishnaiah Vs Commissioner of Collegiate Education and others

Andhra Pradesh High Court · (1999) 3 ALD 565 : (1999) 3 ALT 455

Andhra Pradesh Education Act, 1982 — Section 2, 2(12), 2(28), 24, 24(2)Constitution of India, 1950 — Article 30

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High Courts07 Apr 1999Allowed

I.T.C. Limited Vs The Coromandal Cashews Limited

Andhra Pradesh High Court · (1999) 3 ALT 120

Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 8 Rule 10, Order 9 Rule 13

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High Courts07 Apr 1999

K. Paliniyappan Vs State of A.P.

Andhra Pradesh High Court · (1999) 3 ALD 397 : (1999) 1 ALD(Cri) 680 : (1999) 1 ALT(Cri) 584 : (1999) 1 APLJ 13 : (1999) CriLJ 3616 : (1999) 3 RCR(Criminal) 136

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)

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High Courts07 Apr 1999

Gajjala Samuel Vs Gajjala Lalamma and another

Andhra Pradesh High Court · (1999) 3 ALD 392 : (1999) 1 ALD(Cri) 675 : (1999) 2 ALT 632 : (1999) 1 APLJ 365 : (1999) CriLJ 3652 : (1999) 2 DMC 519 : (1999) 2 RCR(Criminal) 748

Criminal Procedure Code, 1973 (CrPC) — Section 397

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High Courts07 Apr 1999

U. Appa Rao Vs APSRTC, Musheerabad, Hyderabad and others

Andhra Pradesh High Court · (1999) 3 ALD 336 : (1999) 3 ALT 215 : (1999) 82 FLR 803

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High Courts06 Apr 1999

K.V. Lakshmana Rao Vs Regional Censor Board and Others

Andhra Pradesh High Court · (1999) 3 ALT 46

Constitution of India, 1950 — Article 19(2)

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High Courts06 Apr 1999Allowed

Mogili Chinna Balaiah Vs K. Samba Murthy and Others

Andhra Pradesh High Court · (1999) 1 ALD(Cri) 926 : (1999) 3 ALT 667 : (1999) 2 ALT(Cri) 140 : (1999) 3 RCR(Criminal) 478

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 420

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High Courts06 Apr 1999

K. Seetharama Dass Vs Sikile Moses and others

Andhra Pradesh High Court · (1999) 3 ALD 10 : (1999) 2 ALT 567 : (1999) 1 APLJ 406

Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226

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High Courts05 Apr 1999Allowed

Golla Thirupathaiah and Others Vs Karnam Ramasubbaiah and Others

Andhra Pradesh High Court · (1999) 3 ALT 111

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts05 Apr 1999

PSM Spinning Ltd., Hyderabad Vs A.P. State Financial Corporation, Hyderabad

Andhra Pradesh High Court · (1999) 3 ALD 251 : (1999) 3 ALT 244 : (1999) 98 CompCas 303

Companies (Court) Rules, 1959 — Rule 24(2), 24(2), 9, 96, 96Companies Act, 1956 — Section 473

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High Courts05 Apr 1999

T. Ranga Reddy Vs Joint Project Co-ordinator, Non-Ferrous Material Technology, Development Centre, Hyderabad and another

Andhra Pradesh High Court · (1999) 3 ALD 173 : (1999) 3 ALT 51

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47Constitution of India, 1950 — Article 12, 14, 15, 19(2), 226Industrial Disputes Act, 1947 — Section 2, 25

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High Courts02 Apr 1999Allowed

Singarasu Venkayamma Vs State, Excise Inspector, Chirala Excise Range

Andhra Pradesh High Court · (1999) 1 ALD(Cri) 935 : (1999) 4 ALT 7 : (1999) 2 ALT(Cri) 144 : (2000) 70 ECC 631 : (1999) 4 RCR(Criminal) 703

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 42

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