High Courts02 Apr 1999
Machiraju (Pedaprolu) Aparna Vs Staff Selection Commission, Bangalore and another
Andhra Pradesh High Court · (1999) 3 ALD 499 : (1999) 3 ALT 175
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 50 of 59
High Courts02 Apr 1999
Ramlal Agarwal Vs Shanta Devi and others
Andhra Pradesh High Court · (1999) 3 ALD 19 : (1999) 3 ALT 197 : (2000) 1 DMC 640
Hindu Marriage Act, 1955 — Section 7(2)
High Courts02 Apr 1999
K. Chennaiah and others Vs Govt. of Andhra Pradesh, Higher Education Department, Hyderabad and others
Andhra Pradesh High Court · (1999) 3 ALD 261 : (1999) 3 ALT 124
Constitution of India, 1950 — Article 14, 16, 309
High Courts02 Apr 1999
Mohd. Tahseen Vs Govt. of A.P. and others
Andhra Pradesh High Court · (1999) 3 ALD 248 : (1999) 3 ALT 115
Andhra Pradesh Revised Pension Rules, 1980 — Rule 2, 9(1), 9(6)
High Courts01 Apr 1999
M. Ram Mohan Rao Vs Chairman, APSRTC, Musheerabad, Hyderabad and others
Andhra Pradesh High Court · (1999) 3 ALD 348 : (1999) 3 ALT 216
Andhra Pradesh Employees Recruitment Act, 1966 — Section 45Constitution of India, 1950 — Article 226
High Courts01 Apr 1999
BPL Limited, Hyderabad Vs State of A.P.
Andhra Pradesh High Court · (1999) 3 ALD 24 : (1999) 3 ALT 254
High Courts01 Apr 1999
Commissioner of Gift-Tax, Bangalore Vs K. Saradhi
Andhra Pradesh High Court · (1999) 5 ALD 87 : (1999) 3 ALT 262 : (2000) 241 ITR 213
Gift Tax Act, 1958 — Section 4(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts31 Mar 1999
N. Chandrasekhar and others Vs Allwyn, a Unit of Voltas Ltd. and another
Andhra Pradesh High Court · (1999) 3 ALD 44 : (1999) 1 ALD(Cri) 671 : (1999) 1 ALT(Cri) 357 : (1999) 2 CivCC 349 : (1999) 97 CompCas 570 : (1999) CriLJ 4630 : (1999) 2 RCR(Criminal) 744
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts31 Mar 1999
T.G. Veera Prasad Vs Sree Rayalaseema Alkalies and Allied Chemicals Ltd., Kurnool and others
Andhra Pradesh High Court · (1999) 3 ALD 289 : (1999) 3 ALT 623 : (1999) 98 CompCas 806
Companies Act, 1956 — Section 10(E), 108(1A), 111, 155, 29Companies Act, 1960 — Section 155, 155(1)Securities Contracts (Regulation) Act, 1956 — Section 13, 22A
High Courts31 Mar 1999
P. Adimahalakshmamma Vs Mandal Revenue Officer, Konakanamitla Mandal, Prakasam District and another
Andhra Pradesh High Court · AIR 1999 AP 312 : (1999) 3 ALD 111 : (1999) 2 ALT 490 : (1999) 1 APLJ 403
Constitution of India, 1950 — Article 226
High Courts30 Mar 1999
V. Ramanjaneyulu Vs District Collector, Khammam and others
Andhra Pradesh High Court · (1999) 5 ALD 174(1) : (1999) 3 ALT 219
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16
High Courts30 Mar 1999
Commissioner of Income - Tax Vs India Fruits (P.) Ltd.
Andhra Pradesh High Court · (1999) 105 TAXMAN 212
Income Tax Act, 1961 — Section 256(2), 28, 32A
High Courts30 Mar 1999
Transport Corporation India Ltd. Vs Employees Insurance Corpn., Hyderabad and another
Andhra Pradesh High Court · (1999) 3 ALD 245 : (1999) 3 ALT 195
Employees State Insurance Act, 1948 — Section 2(9), 39(5), 45
High Courts30 Mar 1999
Mohammed Quadeer and others Vs Commissioner of Police, Hyderabad and another
Andhra Pradesh High Court · (1999) 3 ALD 60 : (1999) 2 ALT 733
Andhra Pradesh Police Standing Orders — Order 742Constitution of India, 1950 — Article 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 108, 110(1)
High Courts30 Mar 1999
Nisha A. Shenai Vs NTR University of Health Sciences and Others
Andhra Pradesh High Court · (1999) 3 ALD 52 : (1999) 2 ALT 776
Graduate Medical Education Regulations, 1997 — Regulation 12(3)Indian Medical Council Act, 1956 — Section 31, 33
High Courts30 Mar 1999
M.V.V. Satyanarayana, Secunderabad Vs Union of India
Andhra Pradesh High Court · (1999) 3 ALD 405 : (1999) 4 ALT 761
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts26 Mar 1999
P. Jayaramaiah Vs Convenor, EDCET-98, S.V. University, Tirupathi
Andhra Pradesh High Court · AIR 1999 AP 412 : (1999) 3 ALD 581 : (1999) 3 ALT 683
Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 10, 11, 12, 13, 14
High Courts26 Mar 1999
State Bank of Hyderabad, Industrial Estate Branch, Sanathnagar Vs Official Liquidator, High Court of A.P. and another
Andhra Pradesh High Court · AIR 1999 AP 313 : (1999) 3 ALD 301 : (1999) 3 ALT 257 : (1999) 1 APLJ 5 : (1999) 98 CompCas 679
Companies (Court) Rules, 1959 — Rule 163, 164, 167, 168Companies Act, 1913 — Section 179, 183(5)Companies Act, 1956 — Section 457, 460(6), 529
High Courts26 Mar 1999
UNI-ADS Pvt. Ltd. Vs Commissioner MCH, Hyd. and Another
Andhra Pradesh High Court · AIR 1999 AP 278 : (1999) 2 ALD 600 : (1999) 2 ALT 747
Constitution of India, 1950 — Article 12, 14, 21, 226, 298Evidence Act, 1872 — Section 115Hyderabad Municipal Corporation Act, 1955 — Section 420, 421
High Courts24 Mar 1999Dismissed
Director of Settlements and Others Vs Neerupaka Rama Krishna
Andhra Pradesh High Court · (1999) 2 ALT 676
Civil Procedure Code, 1908 (CPC) — Section 11