Commissioner of Wealth Tax Vs Sultan Ali
Andhra Pradesh High Court · (1987) 07 AP CK 0010
COURT ARCHIVE
337 judgments · page 8 of 17
Andhra Pradesh High Court · (1987) 07 AP CK 0010
Andhra Pradesh High Court · AIR 1988 AP 1
Andhra Pradesh High Court · (1989) 19 ECC 9 : (1987) 32 ELT 317
Andhra Pradesh High Court · (1988) 173 ITR 265
Andhra Pradesh High Court · (1987) 34 TAXMAN 400
Andhra Pradesh High Court · (1987) 07 AP CK 0014
Andhra Pradesh High Court · (1987) 35 TAXMAN 51
Andhra Pradesh High Court · (1987) 34 TAXMAN 408
Andhra Pradesh High Court · (1987) 07 AP CK 0023
Andhra Pradesh High Court · (1987) 35 TAXMAN 48
Andhra Pradesh High Court · (1987) ACJ 1052 : AIR 1988 AP 99 : (1987) 2 ALT 137
Andhra Pradesh High Court · (1987) 07 AP CK 0012
Andhra Pradesh High Court · (1989) 20 ECR 201 : (1988) 32 ELT 321
Andhra Pradesh High Court · (1989) ACJ 157 : AIR 1988 AP 361
Andhra Pradesh High Court · (1987) 07 AP CK 0020
Andhra Pradesh High Court · AIR 1988 AP 309 : (1988) 1 APLJ 57
Andhra Pradesh High Court · (1987) 34 TAXMAN 435
Andhra Pradesh High Court · (1987) 07 AP CK 0011
Andhra Pradesh High Court · (1987) 2 ALT 425 : (1987) 2 APLJ 307
Andhra Pradesh High Court · (1988) 2 LLJ 383