High Courts22 Jan 1987
P. Nestalamma K. Akkullamma Vs S. Adibabu and Others
Andhra Pradesh High Court · (1988) ACJ 430 : (1990) 67 CompCas 110
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1987
337 judgments · page 17 of 17
High Courts21 Jan 1987Dismissed
Rugia Begum and Others Vs Iqbal Ali Khan
Andhra Pradesh High Court · AIR 1989 AP 30
Transfer of Property Act, 1882 — Section 43
High Courts21 Jan 1987
Parameswara Cotton Mills Vs Commissioner of Commercial Taxes, Hyderabad
Andhra Pradesh High Court · (1987) 66 STC 120
High Courts21 Jan 1987
Pyla Nestalamma and Another Vs Sreeram Setti Adibadu and Others
Andhra Pradesh High Court · (1987) 2 ACC 563
Motor Vehicles Act, 1988 — Section 92A
High Courts20 Jan 1987Dismissed
B. Susheelamma Vs L. Heeralal and Another
Andhra Pradesh High Court · (1987) 01 AP CK 0029
High Courts20 Jan 1987
T. Damodhar Rao and Others Vs The Special Officer, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · AIR 1987 AP 171
Constitution of India, 1950 — Article 21Hyderabad Municipal Corporation Act, 1956 — Section 112, 464(1)
High Courts20 Jan 1987
Income Tax Appellate Tribunal Vs Venkata Satyanarayana
Andhra Pradesh High Court · (1987) 165 ITR 253
Income Tax Act, 1961 — Section 256(1), 40A(3)
High Courts20 Jan 1987
Andhra Sugars Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 165 ITR 259
Income Tax Act, 1961 — Section 40
High Courts20 Jan 1987
Uma Maheswari and Company Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 62 CTR 115 : (1987) 167 ITR 628
Income Tax Act, 1961 — Section 147, 271(1), 274(2), 275(1)
High Courts20 Jan 1987
Commissioner of Income Tax Vs Markapakula Agamma
Andhra Pradesh High Court · (1987) 63 CTR 108 : (1987) 165 ITR 386
Income Tax Act, 1961 — Section 40(4), 45, 48, 49, 50
High Courts20 Jan 1987
Venkatasatyanarayana Timber Depot Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 165 ITR 253
Income Tax Act, 1961 — Section 40A(3)
High Courts19 Jan 1987
G. Topi Saheb Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 170 ITR 181
Income Tax Act, 1961 — Section 139(2), 69
High Courts19 Jan 1987
Commissioner of Wealth-tax Vs Balijepalli Sridevamma
Andhra Pradesh High Court · (1987) 165 ITR 167
Hindu Succession Act, 1956 — Section 14(1), 14(2)Wealth Tax Act, 1957 — Section 27(1)
High Courts19 Jan 1987
A.S. Sarma and Others Vs Union of India
Andhra Pradesh High Court · (1987) 67 CTR 131 : (1989) 175 ITR 254
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 142(2A), 271B, 288, 288(2), 44AB
High Courts19 Jan 1987Allowed
J. Narasimhareddy and Another Vs The Special Officer and Competent Authority, Urban Land Ceilings, Hyderabad
Andhra Pradesh High Court · AIR 1989 AP 60
Urban Land (Ceiling and Regulation) Act, 1976 — Section 18, 18(1), 4(1), 6(1), 6(2)
High Courts19 Jan 1987
Commissioner of Income Tax Vs Navabharat Enterprises Pvt. Ltd.
Andhra Pradesh High Court · (1987) 63 CTR 187 : (1987) 165 ITR 603
Income Tax Act, 1961 — Section 260, 35C, 37
High Courts18 Jan 1987
Boyapati Koteswararao and Another Vs Pappu Veeranna and Another
Andhra Pradesh High Court · (1990) 68 CompCas 698
Motor Vehicles Act, 1939 — Section 110D