High Courts06 Feb 1987
Barium Chemicals Ltd. Vs Government of India and Others
Andhra Pradesh High Court · AIR 1987 AP 267
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2), 11(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1987
337 judgments · page 16 of 17
High Courts06 Feb 1987
Movva Kotiah Vs Yelayarthi Punnaiah and Others
Andhra Pradesh High Court · AIR 1988 AP 38
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts05 Feb 1987
Peeran Saheb and Others Vs Special Officer cum Collector, Pungan Municipality and Others
Andhra Pradesh High Court · AIR 1988 AP 377
Andhra Pradesh Municipalities Act, 1965 — Section 12Constitution of India, 1950 — Article 2, 25
High Courts05 Feb 1987
N.V. Purnachandra Rao and Others Vs Krishna District Cooperative Marketing Society Ltd. and Others
Andhra Pradesh High Court · (1987) 2 LLJ 237
Industrial Disputes Act, 1947 — Section 25F, 25G, 25J(2)
High Courts05 Feb 1987
Commissioner of Income Tax Vs Southern India Mining and Slab Company
Andhra Pradesh High Court · (1988) 171 ITR 193
Income Tax Act, 1961 — Section 263, 30, 37(1)
High Courts04 Feb 1987
Poodota Gova Shouraiah Vs Poodota Padmavati
Andhra Pradesh High Court · AIR 1988 AP 191
Divorce Act, 1869 — Section 10
High Courts03 Feb 1987
Commissioner of Gift Tax Vs Trustees of H.E.H. The Nizam''s Wedding Gift Trust
Andhra Pradesh High Court · (1989) 175 ITR 266 : (1988) 37 TAXMAN 205
High Courts02 Feb 1987
The Regional Joint Director of School Education, Hyderabad and Others Vs D. Murali Krishna
Andhra Pradesh High Court · AIR 1988 AP 28
Constitution of India, 1950 — Article 226
High Courts28 Jan 1987
Umamaheswari and Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 31 TAXMAN 201
Constitution of India, 1950 — Article 20General Clauses Act, 1897 — Section 6(d)Income Tax Act, 1961 — Section 147(a), 271(1)(c), 271(1)(c)(iii), 274(2), 275(1)
High Courts28 Jan 1987
Vazir Sultan Tobacco Co. Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 169 ITR 35
Companies (Profits) Surtax Act, 1964 — Section 4Income Tax Act, 1961 — Section 14, 28, 30, 31, 32
High Courts28 Jan 1987
T. Bapanaiah Vidyadharma Trust Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 01 AP CK 0021
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 12, 12A
High Courts28 Jan 1987
Radiant Cables Private Ltd. and Others Vs Union of India and Others
Andhra Pradesh High Court · (1988) 32 ELT 333
Constitution of India, 1950 — Article 299Customs Act, 1962 — Section 25
High Courts28 Jan 1987
Talaprolu Bapanaiah Vidya Dharma Nidhi Trust Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 64 CTR 171 : (1987) 167 ITR 482 : (1987) 31 TAXMAN 399
Income Tax Act, 1961 — Section 11, 11(1), 11(2), 12, 12A
High Courts27 Jan 1987
Commissioner of Wealth-tax Vs S.M. Bhandari
Andhra Pradesh High Court · (1987) 63 CTR 166 : (1987) 167 ITR 643
Succession Act, 1925 — Section 142Wealth Tax Act, 1957 — Section 19A, 19A(2), 19A(6)
High Courts25 Jan 1987
The Film Exhibitors, Guild and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1987 AP 110 : (1987) 1 APLJ 330
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4
High Courts24 Jan 1987
Magadri Satyanarayana Vs B. Jayaramarao and Others
Andhra Pradesh High Court · (1990) 68 CompCas 411
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(1), Order 41 Rule 14(4)
High Courts23 Jan 1987
Income Tax Officer, A-ward, Visakhapatnam Vs B. Appa Rao
Andhra Pradesh High Court · (1987) 166 ITR 543
Income Tax Act, 1961 — Rule 11(6)
High Courts23 Jan 1987
Commissioner of Income Tax Vs Navabharat Enterprises (P.) Ltd.
Andhra Pradesh High Court · (1987) 62 CTR 189 : (1988) 170 ITR 332
Income Tax Act, 1961 — Section 260, 260(1), 28, 29, 30
High Courts23 Jan 1987
G. Raghava Das and Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1987 AP 166 : (1987) 1 APLJ 195
Forest (Conservation) Act, 1980 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 8
High Courts23 Jan 1987
Income Tax Officer Vs B. Appa Rao
Andhra Pradesh High Court · (1987) 166 ITR 543
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 21 Rule 58