High Courts14 Aug 1987
The Vijayalakshmi Mills Ltd. Vs Shah Naval Mal Gulabchand and Sons.
Andhra Pradesh High Court · AIR 1987 AP 294
Arbitration Act, 1940 — Section 34, 39
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1987
337 judgments · page 7 of 17
High Courts14 Aug 1987
Sudarshan Chit Funds Vs Srinivasa Jyothi Devi and Others
Andhra Pradesh High Court · (1989) 66 CompCas 462
Limitation Act, 1963 — Section 19
High Courts13 Aug 1987
Commissioner of Income Tax Vs P.H. Patel
Andhra Pradesh High Court · (1987) 66 CTR 238 : (1988) 171 ITR 128
Income Tax Act, 1961 — Section 2(47), 256(2), 45, 80TPartnership Act, 1932 — Section 43
High Courts13 Aug 1987
Veljan Hydrair (P.) Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1989) 177 ITR 552
Income Tax Act, 1961 — Section 37
High Courts12 Aug 1987
Jaya Food Industries Private Ltd. Vs Commercial Tax Officer, Nampally Circle, Hyderabad
Andhra Pradesh High Court · (1991) 82 STC 319
High Courts11 Aug 1987
Ranjit Kumar Vs Commercial Tax Officer, Naidupeta, Nellore District and Another
Andhra Pradesh High Court · (1988) 71 STC 502
Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 13, 2, 2(1), 5Central Sales Tax Act, 1956 — Section 14
High Courts10 Aug 1987
T. Jagadish and Others Vs The Union of India and Others
Andhra Pradesh High Court · AIR 1988 AP 290 : (1987) 2 ALT 854
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 498AConstitution of India, 1950 — Article 14, 19Motor Vehicles (Protective Headgears) Rules, 1980 — Rule 2, 3
High Courts08 Aug 1987
Commissioner of Income Tax Vs Friends Enterprises
Andhra Pradesh High Court · (1987) 34 TAXMAN 411
Income Tax Act, 1922 — Section 2, 4(3)(vii)Income Tax Act, 1961 — Section 10(3), 139(8), 184, 185, 2
High Courts07 Aug 1987
Andhra Pradesh State Road Transport Corporation and Others Vs Ramireddi Thirupal Reddy and Another
Andhra Pradesh High Court · (1989) 1 ACC 166 : (1988) ACJ 925
High Courts07 Aug 1987
Rudmul Vs State
Andhra Pradesh High Court · (1987) 66 CTR 60 : (1989) 175 ITR 276 : (1987) 34 TAXMAN 440
Income Tax Act, 1961 — Section 277
High Courts07 Aug 1987Allowed
K. Sapana Vs B. Appa Rao and Others
Andhra Pradesh High Court · (1987) 08 AP CK 0005
Administration of Justice Act, 1982 — Section 1(1)
High Courts07 Aug 1987
P. Satyanarayana through his wife P. Mahalakshmi Vs I. Babu Rajendra Prasad and Another
Andhra Pradesh High Court · (1988) 1 ACC 510 : (1988) ACJ 88
High Courts05 Aug 1987Allowed
G. Prabhuraja Rao and Others Vs Ch. Thirupattamma and Others
Andhra Pradesh High Court · (1987) 08 AP CK 0039
Registration Act, 1908 — Section 17, 17(1), 17(2), 49Transfer of Property Act, 1882 — Section 39
High Courts05 Aug 1987
Commissioner of Income Tax Vs Gopal Reddy
Andhra Pradesh High Court · (1987) 34 TAXMAN 392
Income Tax Act, 1961 — Section 256(1), 36(1)(iii), 36(1)(m), 67, 67(3)
High Courts05 Aug 1987
S. Gopal Reddy Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 65 CTR 271 : (1988) 170 ITR 660
Income Tax Act, 1961 — Section 36(1), 67, 67(3)
High Courts05 Aug 1987
Commissioner of Income Tax Vs Chitra Kalpa
Andhra Pradesh High Court · (1988) 40 TAXMAN 413
Income Tax Act, 1961 — Section 256(1)
High Courts03 Aug 1987
Dinesh Auto Finance Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1987) 08 AP CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 100, 94
High Courts03 Aug 1987
Commissioner of Wealth Tax Vs C.S. Rao
Andhra Pradesh High Court · (1988) 73 CTR 251 : (1988) 174 ITR 612 : (1988) 40 TAXMAN 236
Wealth Tax Act, 1957 — Section 27(1), 5(1)
High Courts03 Aug 1987
Dinesh Auto Finance Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1987) 2 ALT 918 : (1987) 2 APLJ 293 : (1988) CriLJ 1876
Criminal Procedure Code, 1973 (CrPC) — Section 100, 94
High Courts28 Jul 1987
Commissioner of Income Tax Vs C.S. Murthy
Andhra Pradesh High Court · (1988) 37 TAXMAN 185
Income Tax Act, 1961 — Section 2(15), 256(1), 3, 4, 4(1)(b)(ii)