High Courts27 Aug 1987
Andhra Pradesh Handloom Weavers Co-oprative Society Ltd. Vs Employees'' State Insurance Corporation, Hyderabad
Andhra Pradesh High Court · (1988) 2 LLJ 515
Employees State Insurance Act, 1948 — Section 39, 40, 41, 42, 43
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1987
337 judgments · page 6 of 17
High Courts27 Aug 1987
Andhra Bank Vs J. Laxmaiah
Andhra Pradesh High Court · (1991) 70 CompCas 173
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115
High Courts26 Aug 1987
Commissioner of Income Tax Vs Friends Enterprises
Andhra Pradesh High Court · (1987) 66 CTR 143 : (1988) 171 ITR 269
Income Tax Act, 1961 — Section 10(3), 139(8), 184, 185, 2
High Courts25 Aug 1987
Commissioner of Income Tax Vs C. Subrahmanyam
Andhra Pradesh High Court · (1988) 39 TAXMAN 275
Estate Duty Act, 1953 — Section 61Income Tax Act, 1961 — Section 154, 256(1), 64, 64(1)(i)
High Courts25 Aug 1987
Commissioner of Income Tax Vs Padma Timber Depot
Andhra Pradesh High Court · (1987) 67 CTR 109 : (1987) 169 ITR 647
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(8)
High Courts25 Aug 1987
Tulsidas Bolumal Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 67 CTR 4 : (1988) 170 ITR 1
Income Tax Act, 1961 — Section 64, 64(2)Wealth Tax Act, 1957 — Section 27(1), 4(1A)
High Courts24 Aug 1987
State Bank of Hyderabad Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 67 CTR 6 : (1988) 171 ITR 232
Income Tax Act, 1961 — Section 143(3), 147, 148, 260(1), 28
High Courts24 Aug 1987
Warner Hindustan Limited Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1988) 171 ITR 224
Income Tax Act, 1961 — Section 214, 32(1), 35, 35(2), 35B
High Courts21 Aug 1987Allowed
Islavath Nama Vs S.A. Raheem and Another
Andhra Pradesh High Court · (1987) 08 AP CK 0035
High Courts21 Aug 1987Dismissed
K. Yella Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1989 AP 114
Constitution of India, 1950 — Article 226, 245
High Courts21 Aug 1987Dismissed
Andhra Pradesh State Road Trans. Corpn. Vs R. Dayanand Naidu
Andhra Pradesh High Court · (1987) 08 AP CK 0029
High Courts21 Aug 1987
H.S. Imam Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 66 CTR 197 : (1988) 171 ITR 214
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 144B
High Courts21 Aug 1987
The Management of Agnigundala Lead Project Hindustan Zinc Ltd. and Others Vs Hindustan Zinc Workers Union and Another
Andhra Pradesh High Court · (1988) 2 LLJ 318
Industrial Disputes Act, 1947 — Section 10(1), 12(3), 18, 2, 29
High Courts20 Aug 1987
Andhra Sugars Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1987) 66 CTR 128 : (1988) 171 ITR 209 : (1987) 34 TAXMAN 431
Income Tax Act, 1961 — Section 37
High Courts19 Aug 1987
The General Industrial Society Ltd. Vs The Assistant Collector Central Excise, II Division Visakhapatnam and Another
Andhra Pradesh High Court · AIR 1988 AP 358
Central Excise Rules, 1944 — Rule 19, 49Industries (Development and Regulation) Act, 1951 — Section 9(1)Jute Manufactures Cess Rules, 1976 — Rule 2(1)
High Courts19 Aug 1987
Commissioner of Income Tax Vs Nataraj Finance Corporation
Andhra Pradesh High Court · (1988) 69 CTR 15 : (1987) 169 ITR 732
Income Tax Act, 1961 — Section 4
High Courts19 Aug 1987
General Industrial Society Ltd. Vs Assistant Collector of Central Excise, Visakhapatnam and Another
Andhra Pradesh High Court · (1988) 33 ELT 317
Industries (Development and Regulation) Act, 1951 — Section 6, 9(1)Jute Manufactures Cess Rules, 1976 — Rule 2
High Courts19 Aug 1987
Ghouse Yar Khan and Others Vs Fatima Begum and Others
Andhra Pradesh High Court · AIR 1988 AP 354
High Courts18 Aug 1987Allowed
Abdul Aleem Vs Senior Regional Manager, FCI
Andhra Pradesh High Court · (1995) 3 LLJ 473
Food Corporations Act, 1964 — Section 12A(4)
High Courts18 Aug 1987
K.J. Gopal Rao Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1987) 66 CTR 152 : (1988) 171 ITR 160 : (1987) 35 TAXMAN 37
Wealth Tax Act, 1957 — Section 27(1)