High Courts22 Oct 1957

In Re: Parchuri Adeshamma

Andhra Pradesh High Court · AIR 1958 AP 230 : (1958) CriLJ 475

Criminal Procedure Code, 1898 (CrPC) — Section 417Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts27 Sept 1957

In Re: Darla Ramadoss

Andhra Pradesh High Court · (1957) 09 AP CK 0009

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 403General Clauses Act, 1897 — Section 25, 26