High Courts28 Nov 1957

In Re: M. Sambayya

Andhra Pradesh High Court · AIR 1958 AP 348 : (1958) ALT 176 : (1958) 1 AnWR 158 : (1958) CriLJ 729

Penal Code, 1860 (IPC) — Section 353Probation of Offenders Act, 1958 — Section 10, 4
High Courts26 Nov 1957

In Re: S. Abdul Jabbar and Others

Andhra Pradesh High Court · AIR 1958 AP 469 : (1958) ALT 178 : (1958) 1 AnWR 221 : (1958) CriLJ 856

Criminal Procedure Code, 1898 (CrPC) — Section 164, 476, 477, 478, 479Penal Code, 1860 (IPC) — Section 193, 302, 34, 364
High Courts20 Nov 1957

Public Prosecutor Vs A.V. Ramiah

Andhra Pradesh High Court · AIR 1958 AP 392 : (1958) ALT 61 : (1958) 1 AnWR 145 : (1958) CriLJ 737

Criminal Procedure Code, 1898 (CrPC) — Section 12, 155, 173, 182, 247