High Courts22 Jan 1957
Veereswaraswamyvaru Vs Board of Commrs. for Hindu Religious Endowments and Others
Andhra Pradesh High Court · (1957) 01 AP CK 0006
Constitution of India, 1950 — Article 13(1), 19, 19(1)
COURT ARCHIVE
254 judgments · page 13 of 13
Andhra Pradesh High Court · (1957) 01 AP CK 0006
Andhra Pradesh High Court · AIR 1957 AP 776 : (1957) 1 AnWR 258
Andhra Pradesh High Court · (1957) 01 AP CK 0025
Andhra Pradesh High Court · AIR 1958 AP 42
Andhra Pradesh High Court · (1957) 01 AP CK 0018
Andhra Pradesh High Court · (1957) 01 AP CK 0003
Andhra Pradesh High Court · AIR 1957 AP 113 : (1957) 1 AnWR 163
Andhra Pradesh High Court · (1957) 31 ITR 867
Andhra Pradesh High Court · AIR 1958 AP 43
Andhra Pradesh High Court · AIR 1958 AP 394
Andhra Pradesh High Court · AIR 1958 AP 779
Andhra Pradesh High Court · AIR 1958 AP 349
Andhra Pradesh High Court · AIR 1958 AP 593
Andhra Pradesh High Court · AIR 1958 AP 713