High Courts12 Nov 1957
Gudapati Madhav Reddy Vs Sripuram Raja Ram
Andhra Pradesh High Court · AIR 1958 AP 417
Arbitration Act, 1940 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1957
254 judgments · page 3 of 13
High Courts12 Nov 1957Dismissed
Gudivada Madhava Rao Vs Income Tax Officer
Andhra Pradesh High Court · (1959) 35 ITR 481
Income Tax Act, 1922 — Section 25(4), 25(5)
High Courts11 Nov 1957
Raja Pertabgeerjee Vs Rasheed Shawpoorji Chenai and another
Andhra Pradesh High Court · AIR 1958 AP 512
Contract Act, 1872 — Section 134, 137
High Courts11 Nov 1957
Sri Krishna Chandra Gajapathi Narayana Vs Parimi Ranganayakuly and others
Andhra Pradesh High Court · AIR 1958 AP 493
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Nov 1957
Kamisetti Venugopala Rao Naidu Vs Kyanam Hanumantha Rao and others
Andhra Pradesh High Court · AIR 1958 AP 541
Transfer of Property Act, 1882 — Section 7, 76
High Courts09 Nov 1957
Dhulipudi Namayya Vs The Union of India
Andhra Pradesh High Court · AIR 1958 AP 533
Contract Act, 1872 — Section 19, 20, 22, 53Government of India Act, 1915 — Section 30, 30(1), 30(3)Government of India Act, 1935 — Section 175, 175(1), 175(3)
High Courts09 Nov 1957
Gowri Thimma Reddy and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1958 AP 318 : (1958) CriLJ 606
Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 494
High Courts07 Nov 1957Dismissed
Macherlappa and Sons Vs Government of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1958 AP 371 : (1958) 9 STC 156
High Courts07 Nov 1957
Jalasutram Annapurnamma Vs Jalasutram Ramakrishna Sastry
Andhra Pradesh High Court · AIR 1959 AP 49
Hindu Marriage Act, 1955 — Section 24, 28
High Courts07 Nov 1957
Kalla Suryanarayana Vs President (Chairman of the Municipality), Khammameth
Andhra Pradesh High Court · AIR 1958 AP 405
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 99
High Courts06 Nov 1957
Alapaty Ramamoorthy and others Vs Polisetti Satyanarayana
Andhra Pradesh High Court · AIR 1958 AP 550
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 9
High Courts05 Nov 1957
Palagani Veeraraghavulu and Others Vs The State and Another
Andhra Pradesh High Court · (1958) CriLJ 603
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 164, 173, 251Penal Code, 1860 (IPC) — Section 409
High Courts05 Nov 1957
Adari Gangunaidu and Another Vs Lakkoju Narayanamurthy and Another
Andhra Pradesh High Court · AIR 1958 AP 351 : (1958) 1 AnWR 159 : (1958) CriLJ 730
Criminal Procedure Code, 1898 (CrPC) — Section 195, 392, 435, 476Penal Code, 1860 (IPC) — Section 10, 12, 13, 36, 37
High Courts04 Nov 1957Dismissed
Pithapuram Taluk Tobacco, Cigars and Soda Merchants'' Union Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1958 AP 558 : (1958) 9 STC 723
Constitution of India, 1950 — Article 226
High Courts31 Oct 1957
Vandrasi Pothanna and another Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1958 AP 331
High Courts31 Oct 1957
In Re: Shankerappa and Others
Andhra Pradesh High Court · (1958) CriLJ 733
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 226, 271
High Courts30 Oct 1957
Raghavaraju Rangaraju and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1958 AP 375
High Courts24 Oct 1957
KAKKIRALA RAMA RAO AND ANOTHER Vs Income Tax OFFICER, RAJAHMUNDRY CIRCLE.
Andhra Pradesh High Court · (1958) 33 ITR 457
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 25A, 46, 47, 48, 49
High Courts24 Oct 1957Allowed
Kakkirala Rama Rao and Another Vs Income Tax Officer
Andhra Pradesh High Court · (1958) 1 AnWR 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 49, Order 21 Rule 54, 80Income Tax Act, 1922 — Section 18A, 46(5A)
High Courts24 Oct 1957
Barrala Ramaswamy Vs Bhamidipati Satyanarayana and another
Andhra Pradesh High Court · AIR 1958 AP 309
Motor Vehicles Act, 1988 — Section 96