High Courts19 Sept 2006Allowed
Kumudini Jee Vs Board of Secondary Education and Others
Orissa High Court · (2006) 09 OHC CK 0011
Constitution of India, 1950 — Article 14, 16, 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 854 of 1,623
High Courts19 Sept 2006Dismissed
Asharafi Singh Vs Kapildeo Rai (Dead) by LRs. and Others
Orissa High Court · (2007) 103 CLT 207
High Courts18 Sept 2006Dismissed
Sri Ranjit Kumar Pattnaik Vs Central Administrative Tribunal and Others
Orissa High Court · (2007) CLT 816 Supp : (2007) 1 OLR 387
High Courts15 Sept 2006Allowed
Logen Kumar Samal ' Bhalu Vs State of Orissa and Others
Orissa High Court · (2007) CLT 152 (Suppl Crl) : (2006) 2 OLR 620
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 3National Security Act, 1980 — Section 13(1), 14, 3(2)
High Courts15 Sept 2006
Indira Gandhi Mahila Mahavidyalaya and Another Vs The Council of Higher Secondary Education and Others
Orissa High Court · (2007) 103 CLT 395 : (2006) 2 OLR 774
High Courts14 Sept 2006Dismissed
State of Orissa Vs Ashok Kumar Tiwari and Another
Orissa High Court · (2007) CLT 51 (Suppl Crl)
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts13 Sept 2006Allowed
Smt. Kiranbala Singh Vs State of Orissa and Others
Orissa High Court · (2006) 102 CLT 585 : (2006) 2 OLR 760
Orissa Municipal Act, 1950 — Section 103, 398, 63, 64, 65Orissa Municipal Rules, 1953 — Rule 13, 38 47, 71(2), 93
High Courts13 Sept 2006Dismissed
State of Orissa Vs Madhusudan Sahu and Others
Orissa High Court · (2007) CLT 43 (Suppl Crl) : (2007) CriLJ 440
Penal Code, 1860 (IPC) — Section 143, 307, 379
High Courts13 Sept 2006Allowed
I.G.R.-cum-Excise Commissioner and Another Vs Prafulla Kumar Das and Others
Orissa High Court · (2007) 103 CLT 485 : (2006) 2 OLR 821
Constitution of India, 1950 — Article 21
High Courts13 Sept 2006Dismissed
Raja @ Rajendra Munda Vs State of Orissa
Orissa High Court · (2007) CLT 26 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302, 324
High Courts13 Sept 2006Dismissed
Sita Majhi Vs State of Orissa
Orissa High Court · (2007) CLT 23 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts12 Sept 2006
Rabindra Kumar Pati Vs State of Orissa and Another
Orissa High Court · (2007) CriLJ 819
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts12 Sept 2006Allowed
Parsuram Patra Vs State of Orissa
Orissa High Court · (2007) CLT 384 (Suppl Crl) : (2007) 1 OLR 233
Criminal Procedure Code, 1973 (CrPC) — Section 293, 311Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts11 Sept 2006
Babu @ Gupteswar Balabantaray Vs State of Orissa
Orissa High Court · (2007) CLT 49 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 292(A), 294, 323, 376, 506
High Courts08 Sept 2006Allowed
Laxman Nari Vs State of Orissa
Orissa High Court · (2007) CLT 149 (Suppl Crl) : (2007) OLR 149 (Suppl Crl) : (2006) 2 OLR 617
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts06 Sept 2006Allowed
Sk. Kalim Vs State of Orissa and Others
Orissa High Court · (2007) CLT 157 (Suppl Crl) : (2007) OLR 157 (Suppl Crl) : (2006) 2 OLR 625
National Security Act, 1980 — Section 2(3), 3(2)Orissa Prevention of Gambling Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 341
High Courts05 Sept 2006Dismissed
Upendra Kumar Mohapatra Vs Bidhumukhi Panda and Others
Orissa High Court · AIR 2007 Ori 1
Limitation Act, 1963 — Article 109, 58
High Courts05 Sept 2006Dismissed
Samsad Begum Vs State of Orissa and Others
Orissa High Court · (2006) 102 CLT 809
Criminal Procedure Code, 1973 (CrPC) — Section 225, 270, 301, 302, 397Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 307, 498A
High Courts05 Sept 2006
Pramod Kumar Mishra, being dead his Legal Heirs and Others Vs Coal India Ltd. and Others
Orissa High Court · (2006) 102 CLT 853 : (2006) 2 OLR 612
High Courts01 Sept 2006Allowed
State of Orissa Vs Sujan Naik
Orissa High Court · (2006) CLT 1220 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(A)