Orissa High Court · (2007) CLT 306 (Suppl Crl) : (2006) CLT 1201 (Suppl Crl) : (2007) OLR 306 (Suppl Crl) : (2006) 2 OLR 657 : (2006) OLR 1201 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 376

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High Courts30 Aug 2006

Bhagaban Pradhan Vs State of Orissa

Orissa High Court · (2006) 102 CLT 598 : (2007) CriLJ 376

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts30 Aug 2006Allowed

Iswar Dehury Vs State of Orissa

Orissa High Court · (2006) 102 CLT 513 : (2006) 2 OLR 651

Penal Code, 1860 (IPC) — Section 302

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High Courts30 Aug 2006

Parshotam Lal Vadera Vs Satyanarayan Sadangi

Orissa High Court · (2006) 102 CLT 530

Companies Act, 1956 — Section 465, 628Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 202(1), 203Penal Code, 1860 (IPC) — Section 120B, 192, 193, 197, 199

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High Courts30 Aug 2006Dismissed

Sarat Chandra Nayak Vs Damodar Patel and Others

Orissa High Court · (2007) 1 CivCC 617 : (2007) 103 CLT 491 : (2006) 2 OLR 827 : (2007) 5 RCR(Civil) 228

Transfer of Property Act, 1882 — Section 118, 54

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High Courts25 Aug 2006Dismissed

Ullash Chandra Sahoo Vs Bank of India and Others

Orissa High Court · (2007) 3 BC 659 : (2006) 2 OLR 517

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(5), 8(6), 8(8), 9

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High Courts25 Aug 2006Allowed

Sri Kalikumar Das Vs Sri Bhakta Charan Jena and Another

Orissa High Court · (2006) CLT 1049 (Suppl Crl) : (2007) 1 DMC 221 : (2006) 2 OLR 581

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Penal Code, 1860 (IPC) — Section 294, 302, 304B, 321, 323

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High Courts25 Aug 2006Dismissed

Sudhansubala Panda Vs Makunda @ Makundadeba Panda and Others

Orissa High Court · (2006) CLT 1054 (Suppl Crl) : (2007) 1 DMC 295 : (2006) OLR 1054 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 114, 494

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High Courts25 Aug 2006Allowed

Sri Premananda Das Vs Purendra Panda

Orissa High Court · (2006) 08 OHC CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 246, 246(5)Penal Code, 1860 (IPC) — Section 408

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High Courts25 Aug 2006Dismissed

Kasinath Muduli and Others Vs State of Orissa and Others

Orissa High Court · (2006) 08 OHC CK 0011

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 9Orissa Estates Abolition Act, 1951 — Section 39Transfer of Property Act, 1882 — Section 117

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High Courts25 Aug 2006Dismissed