High Courts23 Aug 2006Allowed

Ananta Parida Vs State of Orissa and Others

Orissa High Court · (2006) CLT 1057 (Suppl Crl) : (2006) 2 OLR 737

Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 12, 3, 8Penal Code, 1860 (IPC) — Section 294, 302, 34
High Courts18 Aug 2006

Biju @ Sithila Kumar Panda Vs State of Orissa

Orissa High Court · (2006) CLT 977 (Suppl Crl) : (2006) 2 OLR 438 : (2006) OLR 977 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 397, 401Penal Code, 1860 (IPC) — Section 294, 323, 341, 354, 493
High Courts14 Aug 2006Dismissed

Berhampur Municipality Vs S. Garamma

Orissa High Court · (2007) CLT 438 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)Orissa Municipal Act, 1950 — Section 264, 266, 273(A), 347, 385(A)
High Courts14 Aug 2006

Birendra Mohan Gouda Vs State of Orissa

Orissa High Court · (2006) CLT 1089 (Suppl Crl) : (2006) 2 OLR 654

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Wild Life (Protection) Amendment Act, 2002 — Section 2(20), 39, 40, 51, 51(1)