High Courts23 Oct 2006Allowed
Raju ' Dambarudhar Biswal Vs State of Orissa and Others
Orissa High Court · (2006) 10 OHC CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 852 of 1,623
High Courts20 Oct 2006Allowed
Kailash Ojha Vs State of Orissa
Orissa High Court · (2007) CLT 641 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Penal Code, 1860 (IPC) — Section 406
High Courts20 Oct 2006Dismissed
State of Orissa Vs Subash Chandra Rath
Orissa High Court · (2007) 103 CLT 280 : (2006) 2 OLR 831
High Courts20 Oct 2006
Saroj Podh and Others Vs State of Orissa
Orissa High Court · (2007) CriLJ 1402
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 326
High Courts20 Oct 2006Dismissed
Luna alias Chandra Sekhar Sahoo, Kuna alias Pitamber Das and Another and Arun Mallik Vs State of Orissa
Orissa High Court · (2007) 103 CLT 266 : (2007) 1 OLR 84
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 395
High Courts20 Oct 2006
Rama Chandra Pradhan and Others Vs Minaketan Dalasingharay and Others
Orissa High Court · (2006) 10 OHC CK 0008
High Courts19 Oct 2006Dismissed
Sri Ramaballav Das Vs Sri Dhyan Chandra Das
Orissa High Court · (2007) 103 CLT 199 : (2007) 1 OLR 109 Supp
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Oct 2006Dismissed
State of Orissa Vs Bhikari Mohanty and Others
Orissa High Court · (2007) CLT 142 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts19 Oct 2006
New India Assurance Company Ltd. Vs Smt. Taramani Swain and Others
Orissa High Court · (2006) 35 OCR 791
Motor Vehicles Act, 1988 — Section 149
High Courts19 Oct 2006Dismissed
Subhash Maruti Avasare Vs State of Maharashtra
Orissa High Court · (2007) CLT 457 Supp
Evidence Act, 1872 — Section 58Penal Code, 1860 (IPC) — Section 302, 323
High Courts18 Oct 2006Dismissed
State of Orissa Vs Shyamdas Tudu
Orissa High Court · (2007) CLT 789 Supp : (2007) 1 OLR 125 : (2007) OLR 789 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts18 Oct 2006Dismissed
Peju @ Hrudananda Behera Vs State of Orissa
Orissa High Court · (2007) 2 ALT(Cri) 12 : (2007) 103 CLT 132
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Oct 2006
Nabin Seth Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2007) 103 CLT 213 : (2007) 112 FLR 446 : (2006) 2 OLR 773
Industrial Disputes Act, 1947 — Section 10, 12
High Courts18 Oct 2006Allowed
State of Orissa Vs K. Debaraja and Another
Orissa High Court · (2006) 10 OHC CK 0001
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts16 Oct 2006Dismissed
United Puri Nimapara Central Co-operative Bank Limited Vs Sarada Prasad Routray
Orissa High Court · (2007) 103 CLT 25
High Courts13 Oct 2006Allowed
Special L.A. Officer, Junagarh Rail Link Project Vs Prabhabati Majhi and Others
Orissa High Court · (2006) 102 CLT 858 : (2006) 2 OLR 720
Land Acquisition Act, 1894 — Section 18, 18(1), 20, 28, 3
High Courts13 Oct 2006Allowed
Rudramohan Mohapatra Vs L.I.C. of India and Others
Orissa High Court · (2007) 103 CLT 49 : (2007) 1 OLR 57
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34, 42
High Courts13 Oct 2006Allowed
In Re: Indian Metals and Ferro Alloys Ltd.; In Re: Indian Charge Chrome Ltd.
Orissa High Court · (2009) 149 CompCas 362
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts13 Oct 2006
Bhanja Minerals Pvt. Ltd. Vs Bihar Sponge Iron Ltd. and Technicast Engineers Ltd.
Orissa High Court · (2007) 1 ARBLR 116 : (2006) 102 CLT 657
Arbitration and Conciliation Act, 1996 — Section 21, 36, 37, 9Metalliferous Mines Regulations, 1961 — Regulation 106(2)Mineral Conservation and Development Rules, 1988 — Rule 15, 16
High Courts13 Oct 2006
New India Assurance Co. Ltd. Vs Kheku Gadayat and Others
Orissa High Court · (2006) 102 CLT 817
Motor Vehicles Act, 1988 — Section 149