COURT ARCHIVE

Orissa High Court judgments

32,451 judgments · page 850 of 1,623

High Courts10 Nov 2006

Aditya Sponge and Power Pvt. Limited and Another and Braja Kishore ' Braja Samal Vs State of Orissa and Others

Orissa High Court · (2007) CLT 278 (Suppl Crl) : (2007) 1 OLR 64

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 160, 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 468

Read judgment

High Courts10 Nov 2006

State Vs Kaira Ho

Orissa High Court · (2007) CLT 136 (Suppl Crl) : (2007) 1 OLR 127 Supp : (2007) OLR 136 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302, 304, 304A

Read judgment

High Courts10 Nov 2006Allowed

Hukum Chand Agarwal Vs State of Orissa

Orissa High Court · (2007) CLT 324 (Suppl Crl) : (2007) 1 OLR 75 : (2007) OLR 324 (Suppl Crl)

Essential Commodities Act, 1955 — Section 7

Read judgment

High Courts09 Nov 2006Allowed

Nihar Ranjan Rout ' Chutia Vs State of Orissa and Others

Orissa High Court · (2007) CLT 106 (Suppl Crl) : (2007) 1 OLR 77

Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 3

Read judgment

High Courts08 Nov 2006Dismissed

Executive Officer, Berhampur Municipality Vs Sri Damodar Panda

Orissa High Court · (2006) 11 OHC CK 0052

Orissa Municipal Act, 1950 — Section 247, 248, 283(2), 383, 383(1)

Read judgment

High Courts08 Nov 2006

Samantaray Construction Pvt. Ltd. and Another Vs State of Orissa State of Orissa Vs Samantaray Construction Pvt. Ltd.

Orissa High Court · (2007) 2 ARBLR 309 : (2007) 103 CLT 319

Arbitration Act, 1940 — Section 19, 28, 34

Read judgment

High Courts08 Nov 2006Allowed

Bighnaraj Sai Vs Special Land Acquisition Officer, Lower Suktel Irrigation Project and Others

Orissa High Court · (2007) 103 CLT 371 : (2007) 1 OLR 44

Land Acquisition Act, 1894 — Section 11, 12, 18, 30, 31

Read judgment

High Courts08 Nov 2006Allowed

K. Iswar Rao Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 392 : (2007) 1 OLR 6

ORISSA HINDU RELIGIOUS ENDOWMENTS ACT, 1951 — Section 19

Read judgment

High Courts08 Nov 2006Allowed

Sanyasi Barik Vs Orissa Secretariat Low Paid Employees Co-operative Societies Limited and Others

Orissa High Court · (2007) 103 CLT 103 : (2007) 1 OLR 1

Constitution of India, 1950 — Article 21, 226

Read judgment

High Courts08 Nov 2006Dismissed

Shri Jayanta Kumar Sengupta Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 86 : (2007) 113 FLR 204

Read judgment

High Courts08 Nov 2006

Bimal Kumar Khetan and Sunil Kumar Khetan Vs State of Orissa

Orissa High Court · (2007) CLT 171 (Suppl Crl) : (2007) CriLJ 958 : (2007) 1 OLR 109

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

Read judgment

High Courts08 Nov 2006Dismissed

Smt. Kabita Panda Vs Managing Director, Orissa State Civil Supplies Corp. Ltd. and Others

Orissa High Court · (2007) 103 CLT 39

Constitution of India, 1950 — Article 226

Read judgment

High Courts08 Nov 2006Dismissed

Nabin Chandra Behera Vs State of Orissa

Orissa High Court · (2007) 1 OLR 123 Supp

Penal Code, 1860 (IPC) — Section 376(1)

Read judgment

High Courts08 Nov 2006Allowed

Dandapati Laba and Another Vs State of Orissa

Orissa High Court · (2007) CLT 191 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 120(8), 201, 302, 34

Read judgment

High Courts06 Nov 2006Dismissed

Saheba Luha and Another Vs State of Orissa

Orissa High Court · (2007) CLT 188 (Suppl Crl) : (2007) 1 OLR 49

Penal Code, 1860 (IPC) — Section 376

Read judgment

High Courts06 Nov 2006Dismissed

State Vs Prasanna Kumar Senapati

Orissa High Court · (2007) CriLJ 1344 : (2007) 1 OLR 12

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 306, 494, 498A

Read judgment

High Courts06 Nov 2006Allowed

Orient Paper Mills Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 147 : (2007) 10 VST 547

Central Sales Tax Act, 1956 — Section 10, 10A, 6, 6A, 7Income Tax Act, 1961 — Section 271

Read judgment

High Courts06 Nov 2006

Shiva Prasad Samantaray and Others Vs State of Orissa and Others

Orissa High Court · AIR 2007 Ori 76 : (2007) 103 CLT 339 : (2007) 1 OLR 181 Supp

Read judgment

High Courts03 Nov 2006Dismissed

State of Orissa Vs Jagannath Das and Others Golaka Chandra Das Vs State of Orissa

Orissa High Court · (2007) CLT 345 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 134, 302, 304, 304(2), 34

Read judgment

High Courts03 Nov 2006Dismissed

State Vs Prahallad Rath and Others

Orissa High Court · (2007) CriLJ 1189 : (2007) 1 OLR 114 Supp

Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 3

Read judgment