High Courts02 Apr 2007Dismissed
Smt. Ambika Dibya Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 708 : (2007) 1 OLR 723 Supp
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 837 of 1,623
High Courts30 Mar 2007Dismissed
Haria Bhoi and Others Vs Shantilata Pattnaik and Others
Orissa High Court · (2007) CLT 700 Supp : (2007) 1 OLR 693
Specific Relief Act, 1963 — Section 6, 9
High Courts30 Mar 2007
Bijay Kumar Banerjee alias Bandhopadhaya Vs Smt. Malati Banerjee
Orissa High Court · AIR 2007 Ori 155 : (2007) 104 CLT 275 : (2007) 104 CLT 274 : (2007) 1 OLR 808
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28
High Courts29 Mar 2007Dismissed
Dr. Ramakanta Misra (dead) and after him Saraswati Misra and Others Vs Smt. Pratima Misra (dead) and after her Dr. Uttam Pani and Others
Orissa High Court · (2007) 1 OLR 844 Supp
High Courts29 Mar 2007Dismissed
Mohammed Rahemat Ali Khan Vs Broadcasting Corporation of India and Others
Orissa High Court · (2007) 03 OHC CK 0011
High Courts29 Mar 2007Dismissed
Ashok Kumar Bharat Kar Vs Jogeshwar Bharat Kar and Others
Orissa High Court · (2007) 2 OLR 1049 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts29 Mar 2007Allowed
Dr. (Smt.) Binodini Patnaik, Sri Narayan Chandra Sahu, Dr. Ganapati Pradhan and Dr. Surendra Nath Nayak Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 782 : (2007) 114 FLR 684 : (2007) 1 OLR 772 Supp
Constitution of India, 1950 — Article 163, 166, 167
High Courts28 Mar 2007Dismissed
The Land Acquisition Zone Officer, Talcher-Sambalpur Rail Link Vs Dayanidhi Pradhan and Others
Orissa High Court · (2007) 1 OLR 842 Supp
Land Acquisition Act, 1894 — Section 18
High Courts28 Mar 2007Dismissed
Upendra Sethi Vs State of Orissa and Another
Orissa High Court · (2007) 104 CLT 268 : (2007) 1 OLR 680
Constitution of India, 1950 — Article 14, 16
High Courts28 Mar 2007Allowed
Angada Naik Vs State of Orissa
Orissa High Court · (2007) CLT 649 (Suppl Crl) : (2007) CriLJ 2531 : (2007) 1 OLR 642 : (2007) OLR 649 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7
High Courts28 Mar 2007
Sura @ Surath Chandra Jena and Others Vs State of Orissa and Another
Orissa High Court · (2007) CLT 587 (Suppl Crl) : (2007) 1 OLR 619 : (2007) OLR 587 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts26 Mar 2007Allowed
Serajuddin and Co. Vs Union of India (UOI) and Others
Orissa High Court · (2007) 103 CLT 639 : (2007) 1 OLR 662
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 17, 19, 30
High Courts23 Mar 2007
Nabakishore Pradhan Vs Orissa Administrative Tribunal and Others
Orissa High Court · (2007) 1 OLR 839 Supp
Bihar and Orissa Boards Miscellaneous Rules, 1963 — Rule 10, 14(A), 24, 9
High Courts21 Mar 2007
Pinki @ Rasmita Kundu @ Pal and Another Vs State of Orissa
Orissa High Court · (2007) 1 OLR 225 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 366, 376, 379, 417
High Courts21 Mar 2007Dismissed
Sri Bibhu Prasad Pattnaik Vs Smt. Kumudini Pattnaik and Another
Orissa High Court · (2007) 03 OHC CK 0055
Limitation Act, 1963 — Section 5
High Courts21 Mar 2007Allowed
Rama Chandra Mohanty Vs State of Orissa
Orissa High Court · (2007) CLT 478 (Suppl Crl) : (2007) 1 OLR 522 : (2007) OLR 478 (Suppl Crl)
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 52
High Courts21 Mar 2007Dismissed
Biswanath Das Vs Smt. Debikarani Misra
Orissa High Court · (2007) 104 CLT 130 : (2007) 1 OLR 647
Civil Procedure Code, 1908 (CPC) — Section 21, 47Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2007Dismissed
Santosh Kumar Mohanty and Others Vs Revenue Divisional Commissioner, Central Division and Others
Orissa High Court · (2007) 104 CLT 65 : (2007) 1 OLR 595
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts21 Mar 2007
The New India Assurance Company Vs Kalia Behera and Others
Orissa High Court · (2008) ACJ 1536 : (2007) 104 CLT 262 : (2007) 1 OLR 637
Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts21 Mar 2007Dismissed
Karunakar Lenka and Others Vs Babaji Charan Lenka and Others
Orissa High Court · (2007) 104 CLT 73 : (2007) 1 OLR 629