High Courts14 Mar 2007Dismissed
Pratap Narayan Singh Deo Vs Ramakrishna Deo
Orissa High Court · (2007) 1 OLR 619 Supp
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 839 of 1,623
High Courts14 Mar 2007Dismissed
Ananda Parida Vs Muchiani Swain and Others
Orissa High Court · (2007) 104 CLT 222 : (2007) 1 OLR 614 Supp
High Courts13 Mar 2007
Kandra @ Budhram Sunar and Another Vs State of Orissa
Orissa High Court · (2007) CLT 582 (Suppl Crl) : (2007) 1 OLR 652 : (2007) OLR 582 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts13 Mar 2007
Smt. Arati Das Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 769 : (2007) 2 OLR 1 : (2007) 11 OLR 1
Orissa Education (Amendment) Act, 1974 — Section 7COrissa Education Act, 1969 — Section 24B
High Courts13 Mar 2007
Chintamani Dyan Samantray Vs Triguna Tito Deb
Orissa High Court · (2007) CLT 486 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts13 Mar 2007
Nanda Kishore Singh and Others Vs State of Orissa and Another
Orissa High Court · (2007) CLT 513 (Suppl Crl) : (2007) 1 OLR 557 : (2007) OLR 513 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 498A, 506
High Courts12 Mar 2007Dismissed
Adhunik Metaliks Ltd. Vs Union of India (UOI) and Others
Orissa High Court · (2007) 103 CLT 617 : (2007) 1 OLR 595 Supp
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 32
High Courts08 Mar 2007
Oil India Ltd. Vs Commissioner, Commercial Taxes and Others
Orissa High Court · (2007) 1 OLR 819 Supp
Constitution of India, 1950 — Article 265, 286, 297Orissa Sales Tax Act, 1947 — Section 13A, 13A(1), 2, 23(1), 23(4)Orissa Sales Tax Rules, 1947 — Rule 79
High Courts08 Mar 2007Allowed
Arya Samaj Mandir Vs Rajwanti (Smt.) and Others
Orissa High Court · (2007) 104 CLT 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 36A
High Courts07 Mar 2007Dismissed
State of Orissa Vs Anonga Kumar Nanda and Another
Orissa High Court · (2007) 1 OLR 815 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts07 Mar 2007
Manmohan Patel Vs The State Election Commissioner and Others
Orissa High Court · (2007) CLT 694 Supp : (2007) 1 OLR 570 : (2007) OLR 694 Supp
Constitution of India, 1950 — Article 324
High Courts07 Mar 2007Dismissed
Union of India (UOI) Vs Orissa Cement Limited
Orissa High Court · (2007) 03 OHC CK 0046
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 73, 74(2), 74D, 76F, 78B
High Courts07 Mar 2007Dismissed
Narayan Pradhan Vs State of Orissa
Orissa High Court · (2007) CLT 654 (Suppl Crl) : (2007) 1 OLR 761
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts07 Mar 2007
Trinath Bhoi Vs State of Orissa
Orissa High Court · (2007) 104 CLT 116 : (2007) CriLJ 3227 : (2007) 1 OLR 777
Penal Code, 1860 (IPC) — Section 354, 375, 376, 511
High Courts07 Mar 2007Allowed
Ramkumar Jaigopal Vs Assistant Commissioner of Sales Tax
Orissa High Court · (2007) 103 CLT 735 : (2007) 1 OLR 534
Orissa Value Added Tax Act, 2004 — Section 11(4)(a)(c), 30(3), 31(5)
High Courts06 Mar 2007Dismissed
Smt. Jayantibala Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 592 : (2007) 1 OLR 586 Supp
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 11, 3(1), 3(2)
High Courts05 Mar 2007
Bhabagrahi Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) CLT 688 Supp : (2007) 1 OLR 542 : (2007) OLR 688 Supp
High Courts05 Mar 2007
Sukadev Rout Vs Abali Bewa and Others
Orissa High Court · (2007) 3 CivCC 611 : (2007) CLT 721 Supp : (2007) 1 OLR 625 : (2007) OLR 721 Supp : (2007) 4 RCR(Civil) 391
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A
High Courts01 Mar 2007Dismissed
Duryodhan Pradhan Vs State of Orissa
Orissa High Court · (2007) CLT 606 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Mar 2007Dismissed
State of Orissa and Others Vs Sri Trinath Jena and Others
Orissa High Court · (2007) 03 OHC CK 0057
Industrial Disputes Act, 1947 — Section 25