COURT ARCHIVE

Orissa High Court judgments

32,451 judgments · page 840 of 1,623

High Courts01 Mar 2007

Bidya Bhusan Mohanty Vs State of Orissa and Another

Orissa High Court · (2007) CLT 488 (Suppl Crl) : (2007) CriLJ 2187 : (2007) 1 OLR 452

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120, 130, 216, 225, 376

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High Courts01 Mar 2007Allowed

Special Land Acquisition Officer Vs Bishikeshan Biswal and Another

Orissa High Court · (2007) CLT 714 Supp : (2007) 1 OLR 627

Land Acquisition Act, 1894 — Section 18, 4, 54

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High Courts01 Mar 2007Dismissed

Smt. Saraswati Sasmal Vs Central Government Industrial Tribunal-cum-Labour Court and Others

Orissa High Court · (2007) 03 OHC CK 0028

Industrial Disputes Act, 1947 — Section 33

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High Courts28 Feb 2007Allowed

Nityananda Das Vs Premananda Das

Orissa High Court · (2007) CLT 628 (Suppl Crl) : (2007) 1 OLR 706 : (2007) OLR 628 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 133, 134

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High Courts28 Feb 2007

Smt. Sita Devi Agarwalla Vs Gourahari Das and Others

Orissa High Court · (2007) 103 CLT 757 : (2007) 1 OLR 582 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts28 Feb 2007Allowed

Daba ' Sudarsan Das Vs State of Orissa and Others

Orissa High Court · (2007) CLT 902 (Suppl Crl) : (2007) 2 OLR 60

National Security Act, 1980 — Section 3

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High Courts27 Feb 2007Dismissed

State Vs Suresh Chandra Jena

Orissa High Court · (2007) 1 OLR 213 Supp

Penal Code, 1860 (IPC) — Section 376

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High Courts27 Feb 2007

Smt. Sujata Mohanty Vs Rudra Charan Mohanty

Orissa High Court · (2007) 104 CLT 226 : (2007) 1 OLR 656

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13

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High Courts26 Feb 2007Allowed

Viswasrai Laxminarayana Dora Vs State of Orissa and Another

Orissa High Court · (2007) 103 CLT 609

Orissa General Clauses Act, 1937 — Section 2(33)Orissa Land Reforms Act, 1960 — Section 22, 22(3), 67Registration Act, 1908 — Section 17(1)

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High Courts26 Feb 2007Allowed

Kuril Tiria Vs State of Orissa

Orissa High Court · (2007) CLT 576 (Suppl Crl) : (2007) CriLJ 3008

Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 307, 332, 34, 379, 411

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High Courts23 Feb 2007Allowed

Ramananda ' Ram Mandal ' Rupsingh Naik Vs State of Orissa

Orissa High Court · (2007) CLT 456 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 144, 248, 482

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High Courts23 Feb 2007

The Oriental Insurance Company Vs Hemalata Bewa and Others

Orissa High Court · (2007) 104 CLT 128 : (2007) 1 OLR 694 Supp

Motor Vehicles Act, 1988 — Section 170

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High Courts23 Feb 2007Dismissed

Basanta Kumar Mishra and Others Vs State of Orissa

Orissa High Court · (2007) CLT 449 (Suppl Crl) : (2007) 1 OLR 700

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 470, 471, 472Dowry Prohibition Act, 1961 — Section 4, 6Hindu Marriage Act, 1955 — Section 12

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High Courts23 Feb 2007Dismissed

Smt. Sabita Majhi Vs State Election Commission and Others

Orissa High Court · (2007) 103 CLT 351 : (2007) 2 OLR 1115 Supp

Constitution of India, 1950 — Article 243Representation of the People Act, 1951 — Section 14, 16, 66

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High Courts23 Feb 2007Allowed

Namita Nayak ' Namita Kumari Nayak and Another Vs State of Orissa

Orissa High Court · (2007) CLT 538 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A

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High Courts23 Feb 2007Allowed

Siba Sankar Das @ Pintu Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 287 : (2007) 1 OLR 516

National Security Act, 1980 — Section 3, 8

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High Courts22 Feb 2007

The New India Assurance Company Ltd. Vs Kundan Singh and Others

Orissa High Court · (2007) 103 CLT 798 : (2007) 114 FLR 579 : (2007) 1 OLR 573 Supp

Employees Compensation Act, 1923 — Section 30

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High Courts22 Feb 2007

Nakula Mallik and Others Vs State of Orissa

Orissa High Court · (2007) CLT 552 (Suppl Crl) : (2007) CriLJ 3026 : (2007) 1 OLR 709

Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307

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High Courts22 Feb 2007

The Orient Insurance Company Ltd. Vs Mst. Ukia Guru and Another

Orissa High Court · (2007) 103 CLT 800 : (2007) 1 OLR 580 Supp

Motor Vehicles Act, 1988 — Section 155, 170

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High Courts22 Feb 2007

Divisional Manager, Oriental Insurance Co. Ltd. Vs Iswar Mohapatra @ Nahak and Others

Orissa High Court · (2007) 104 CLT 248 : (2007) 104 CLT 247 : (2007) 1 OLR 691 Supp

Motor Vehicles Act, 1988 — Section 170, 173

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