High Courts11 Apr 2007Allowed
Penguin Trading and Agencies Ltd. Vs State of Orissa and Others
Orissa High Court · AIR 2007 Ori 104 : (2007) 104 CLT 8 : (2007) 1 OLR 738 Supp
Mineral Concession Rules, 1960 — Rule 24A(1)
COURT ARCHIVE
Orissa High Court judgments
32,451 judgments · page 836 of 1,623
High Courts11 Apr 2007Dismissed
Jaibun Nisha Bibi (dead) and after her Talemun Nisha and Others Vs Sk. Amzad Ali (dead) and after him Hasratun Bibi and Others
Orissa High Court · (2007) 04 OHC CK 0013
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts11 Apr 2007
Ramesh Chandra Das Vs Kishore Chandra Das, Jyotish Chandra Das, Suresh Chandra Das and Pravati Das
Orissa High Court · (2007) 04 OHC CK 0001
Civil Procedure Code Amendment Act, 1976 — Section 100(A), 100(F), 38, 59, 97Civil Procedure Code, 1908 (CPC) — Section 100(A), 104, 97Constitution of India, 1950 — Article 226, 227, 277, 278, 372
High Courts10 Apr 2007Allowed
Muralidhar Satpathy Vs State of Orissa
Orissa High Court · (2007) CLT 590 (Suppl Crl) : (2007) CriLJ 2683 : (2007) 1 OLR 611
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Apr 2007Allowed
Tata Sponge Iron Ltd. Vs Commissioner of Income Tax
Orissa High Court · (2007) 292 ITR 175 : (2007) 1 OLR 865 Supp
COMPANIES ACT, 1956 — Section 3Income Tax Act, 1961 — Section 256, 260A, 27, 28, 29
High Courts10 Apr 2007
Tata Sponge Iron Limited Vs Commissioner of Income Tax
Orissa High Court · (2007) 104 CLT 89
COMPANIES ACT, 1956 — Section 3Income Tax Act, 1961 — Section 256, 260A, 27, 28, 29
High Courts09 Apr 2007
The Oriental Insurance Co. Ltd. Vs Manas Barik and Another
Orissa High Court · (2007) 1 OLR 628 Supp
Child Labour (Prohibition and Regulation) Act, 1986 — Section 2, 3
High Courts09 Apr 2007Dismissed
State of Orissa Vs Attar Khan
Orissa High Court · (2007) 104 CLT 111 : (2007) CriLJ 3832 : (2007) 2 DMC 781 : (2007) 1 OLR 735
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 304, 304B, 498A
High Courts09 Apr 2007Dismissed
Sk. Sayed and Another Vs Sk. Mukhtar and Another
Orissa High Court · (2007) 2 OLR 1046 Supp
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts05 Apr 2007Dismissed
Oriental Insurance Company Ltd. Vs Smt. Bijayalaxmi Tripathy and Others Smt. Bijayalaxmi Tripathy and Others Vs K. Arakhita Patra and Another
Orissa High Court · (2007) 104 CLT 463 : (2007) 1 OLR 623 Supp
Motor Vehicles Act, 1988 — Section 170
High Courts05 Apr 2007Dismissed
Land Acquisition Officer Vs Sanatan Nayak Sanatan Nayak Vs Land Acquisition Officer
Orissa High Court · (2007) 104 CLT 611 : (2007) 104 CLT 610 : (2007) 2 OLR 113
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Apr 2007
The Land Acquisition Zone Officer Vs Banambar Majhi and Another
Orissa High Court · (2007) CLT 707 Supp : (2007) 1 OLR 691 : (2007) OLR 707 Supp
Land Acquisition Act, 1894 — Section 18
High Courts04 Apr 2007Dismissed
Kshemanidhi Panda (dead) after him Pratap Kumar Panda and Others Vs Smt. Sabita Biswal and Others
Orissa High Court · (2007) 04 OHC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Apr 2007
Dr. Bibhuti Bhusan Padhi Vs Smt. Shantilata Padhi @ Panda and Others
Orissa High Court · (2007) 2 OLR 1057 Supp
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 3 Rule 4, 151, 47, 47(1)
High Courts04 Apr 2007
Keshaba Naik and Another Vs State of Orissa
Orissa High Court · (2007) CLT 985 (Suppl Crl) : (2007) CriLJ 3596 : (2007) 1 OLR 852 Supp : (2007) OLR 985 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts04 Apr 2007Allowed
Sita Gouda Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 710 Supp : (2007) 114 FLR 581 : (2007) 1 OLR 714
DOCK WORKERS (REGULATION OF EMPLOYMENT) ACT, 1948 — Section 5B, 5C, 6, 6A, 6B
High Courts04 Apr 2007
Smt. Pramila Swain and Another Vs Prasanna Kumar Sasmal and Another
Orissa High Court · (2007) 2 OLR 1061 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(3)
High Courts03 Apr 2007
Binay Kumar Das @ Khoka, Birendra Kumar Das @ Gopal, Sumit Kumar Das @ Sipu and Amit Kumar Das @ Lipu Vs State of Orissa
Orissa High Court · (2007) 103 CLT 691 : (2007) 2 OLR 96 : (2007) 11 OLR 96
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
High Courts02 Apr 2007Allowed
Satyabrata Behera Vs State of Orissa
Orissa High Court · (2007) CLT 558 (Suppl Crl) : (2007) 2 OLR 97 : (2007) OLR 558 (Suppl Crl)
ORISSA FOREST ACT, 1972 — Section 56Orissa Saw Mills and Saw Pits (Control) Act, 1991 — Section 13Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 21
High Courts02 Apr 2007Allowed
Balasore Alloys Limited (Formerly known as Ispat Alloys Limited) and Another Vs State of Orissa
Orissa High Court · (2007) 103 CLT 744 : (2007) 1 OLR 725 Supp : (2008) 12 VST 88
Constitution of India, 1950 — Article 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 25