COURT ARCHIVE

Orissa High Court judgments

32,451 judgments · page 835 of 1,623

High Courts17 Apr 2007Allowed

Jogendra Majhi (dead) after him Smt. Bidulata Majhi and Another Vs Jahaja Baliar Singh and Another

Orissa High Court · AIR 2007 Ori 142 : (2007) CLT 823 Supp : (2007) 2 OLR 47

Transfer of Property Act, 1882 — Section 10, 4, 6

High Courts17 Apr 2007Allowed

Sri Adwait Prasad Sahoo Vs Regional Provident Fund Commissioner and Others

Orissa High Court · (2007) 114 FLR 578 : (2007) 1 OLR 741

Employees Pension Scheme, 1995 — Section 12(7)

High Courts17 Apr 2007Dismissed

State of Orissa Vs Kumari Haripriya Dash and Others

Orissa High Court · (2007) 104 CLT 549 : (2007) 1 OLR 897 Supp

High Courts16 Apr 2007Dismissed

Maa Jagadamba Traders Vs Goodlass Nerolac Paints

Orissa High Court · (2007) CLT 924 (Suppl Crl) : (2007) 2 OLR 80 : (2007) OLR 924 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts16 Apr 2007

Harachand Nayak and Others Vs Ramamani Mohapatra and Others

Orissa High Court · AIR 2007 Ori 138 : (2007) CLT 724 Supp : (2007) 1 OLR 771 : (2007) OLR 724 Supp

Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts13 Apr 2007Allowed

Sri Jagdish Chandra Kanungo Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 120 : (2007) 1 OLR 889 Supp

Constitution of India, 1950 — Article 226

High Courts13 Apr 2007Allowed

Shri Purna Chandra Acharya and Others Vs Commissioner of Consolidation and Others

Orissa High Court · (2007) 104 CLT 253 : (2007) 1 OLR 726

Constitution of India, 1950 — Article 226

High Courts13 Apr 2007

Krushna Chandra Mohanty Vs State of Orissa and Others

Orissa High Court · (2007) CLT 705 Supp : (2007) 1 OLR 698

High Courts13 Apr 2007Allowed

Kumari Jasoda Behera Vs The State and Others

Orissa High Court · (2007) 103 CLT 697 : (2007) 1 OLR 816

High Courts13 Apr 2007Allowed

Nilasaila Nayak Vs Authorized Officer-cum-Assistant Conservator of Forests and Another

Orissa High Court · (2007) 104 CLT 546 : (2007) 1 OLR 821

Limitation Act, 1963 — Section 5

High Courts13 Apr 2007

Madras Cement Ltd. Vs State of Orissa and Others

Orissa High Court · (2007) 10 VST 187

Orissa Value Added Tax Act, 2004 — Section 39

High Courts12 Apr 2007Allowed

Special Land Acquisition Officer Vs Bira Chhatar and Another

Orissa High Court · (2007) CLT 833 Supp : (2007) 2 OLR 91

Land Acquisition Act, 1894 — Section 18, 4

High Courts12 Apr 2007

Swarnaprava Pattnaik @ Das Vs Dibakar Satapathy and Others

Orissa High Court · (2007) CLT 662 Supp : (2007) 1 OLR 784 : (2007) OLR 662 Supp

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts12 Apr 2007Dismissed

Dr. Deepak Kumar Singh Vs Convenor, P.G. (Medical) Selection Committee, 2007, S.C.B. Medical College, State of Orissa

Orissa High Court · AIR 2007 Ori 109 : (2007) 103 CLT 724 : (2007) 1 OLR 750

Constitution of India, 1950 — Article 14, 16, 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39

High Courts12 Apr 2007

Union of India (UOI) and Others Vs State of Orissa and Others

Orissa High Court · (2007) 103 CLT 710 : (2007) 1 OLR 743 Supp

Constitution of India, 1950 — Article 285, 289, 372Railways Act, 1989 — Section 184

High Courts12 Apr 2007

Balaram Jena and Others Vs State of Orissa

Orissa High Court · (2007) CLT 802 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 294, 323, 34, 354, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

High Courts11 Apr 2007Dismissed

Nakula Dalai and Others Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 477 : (2007) 1 OLR 876 Supp

High Courts11 Apr 2007Dismissed

Ganpat Lal Pawan Kumar and Others Vs The State of Orissa and Another

Orissa High Court · (2007) 103 CLT 761 : (2007) 1 OLR 779 Supp

Constitution of India, 1950 — Article 226

High Courts11 Apr 2007

Bijaya Kumar Sahu Vs State of Orissa

Orissa High Court · (2007) 104 CLT 135 : (2007) CriLJ 4451 : (2007) 1 OLR 772

Penal Code, 1860 (IPC) — Section 302, 304, 307, 34Probation of Offenders Act, 1958 — Section 4

High Courts11 Apr 2007Allowed

Prabodh Mohanty Vs State of Orissa and Others

Orissa High Court · AIR 2007 Ori 135 : (2007) 104 CLT 163 : (2007) 1 OLR 686